High Courts11 Mar 1926
Berhampore Council Vs The Oriental Govt. Security Life Assurance Co. Ltd.
Madras High Court · AIR 1926 Mad 944
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,669 of 5,226
High Courts10 Mar 1926
Ramanadhan Chettiar Vs Ramachandra Sivaji Ghantikae and Others
Madras High Court · AIR 1926 Mad 1129 : 97 Ind. Cas. 754 : (1926) 24 LW 392
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts10 Mar 1926
Innasimuthu Pillai and Another Vs Rev. A.J. Lutz and Others
Madras High Court · AIR 1926 Mad 1029 : 97 Ind. Cas. 630 : (1926) 24 LW 286
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts10 Mar 1926
Sankunni Variar and Another Vs Vasudevan Nambudripad and Others
Madras High Court · AIR 1926 Mad 1005 : 97 Ind. Cas. 787 : (1926) 24 LW 300 : (1926) 51 MLJ 239
High Courts10 Mar 1926
Katragadda Ramayya and Another Vs Katragadda Bapayya
Madras High Court · 97 Ind. Cas. 824 : (1926) 24 LW 384 : (1926) 51 MLJ 440
High Courts10 Mar 1926
Krishnaswami Chettiar and Another Vs Ghulam Muhammad Ghouse Saheb and Another
Madras High Court · AIR 1926 Mad 951 : (1927) ILR (Mad) 86 : 97 Ind. Cas. 469 : (1927) 26 LW 35 : (1926) 51 MLJ 193
High Courts10 Mar 1926
Alamelu Ammal Vs Raja and Another
Madras High Court · AIR 1926 Mad 1167 : (1926) 24 LW 485
High Courts10 Mar 1926
D.K. Syed Ibrahim Sahib and Others Vs Krishnaswamy Naicker and Another
Madras High Court · 97 Ind. Cas. 153 : (1926) 24 LW 161
Madras Estates Land Act, 1908 — Section 27
High Courts09 Mar 1926
Nagarambille Tonkya Vs Matta Jaganna and Others
Madras High Court · (1926) ILR (Mad) 883 : (1926) 51 MLJ 730
High Courts09 Mar 1926
Rama Goundan and Others Vs Velappa Goundan and Others
Madras High Court · AIR 1926 Mad 1069 : (1926) 24 LW 520
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts09 Mar 1926
In Re: Mudurupayalagadu alias Subbigadu and Others
Madras High Court · AIR 1926 Mad 741 : (1926) 50 MLJ 559
Penal Code, 1860 (IPC) — Section 148, 149
High Courts09 Mar 1926
In Re: Punya Nahako and Others
Madras High Court · (1927) ILR (Mad) 488 : (1927) 25 LW 203 : (1927) 52 MLJ 128
High Courts09 Mar 1926
Cheedella Chenchayya Vs Annureddi Pichireddi
Madras High Court · AIR 1927 Mad 377 : (1927) 25 LW 246 : (1927) 52 MLJ 153
Court Fees Act, 1870 — Article 6 Schedule IIMadras Village Courts Act, 1889 — Section 53
High Courts09 Mar 1926
Muthuswami Chettiar Vs The Official Receiver of North Arcot and Another
Madras High Court · AIR 1926 Mad 1019 : 97 Ind. Cas. 407 : (1926) 51 MLJ 287
Provincial Insolvency Act, 1920 — Section 53
High Courts09 Mar 1926
Nagarambilli Tonkya Vs Matta Jagannatha and Others
Madras High Court · AIR 1926 Mad 1009 : 96 Ind. Cas. 652 : (1926) 24 LW 669
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts08 Mar 1926
N. T. V. Thunga and Another Vs Nanikutty Amma and Others
Madras High Court · AIR 1927 Mad 371
High Courts08 Mar 1926
Vaithilinga Pandara Sannidhi Audhinakarthar Tiruvaduthurai Adhinam Vs Sadasiva Iyer and Others
Madras High Court · AIR 1926 Mad 826
High Courts08 Mar 1926
Sri Mahant Prayaga Doss Jee Varu Vs Board of Commissioners for Hindu Religious Endowments
Madras High Court · AIR 1926 Mad 927 : (1927) ILR (Mad) 34 : (1926) 24 LW 738
High Courts08 Mar 1926
O.K. Ramaswami Aiyar and Sons Vs C.K.K. Subbier and Brothers
Madras High Court · AIR 1926 Mad 1158 : (1926) 24 LW 482