High Courts02 Mar 1926
Addanki Lakshmanacharyulu Vs Madduri Venkataramanujacharyulu
Madras High Court · AIR 1926 Mad 827 : (1926) 23 LW 771 : (1926) 51 MLJ 414
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,671 of 5,226
High Courts02 Mar 1926
Bathina Subbarami Reddi Vs Ganesam Pattabhirama Reddi
Madras High Court · (1927) ILR (Mad) 80 : 97 Ind. Cas. 578 : (1926) 24 LW 525 : (1926) 51 MLJ 249
High Courts01 Mar 1926
Maneckji Pestonji Bharucha and Another Vs Wadilal Sarabhai and Company and Maganlal Chunilal Ghia
Madras High Court · (1926) 51 MLJ 1
Contract Act, 1872 — Section 121
High Courts01 Mar 1926
S.K. Subba Ayyar Vs Pichumani Ayyar
Madras High Court · 97 Ind. Cas. 601
Transfer of Property Act, 1882 — Section 81
High Courts01 Mar 1926
Madhura Gramani Vs Thummala Sesha Reddi and Others
Madras High Court · AIR 1926 Mad 1018 : (1926) ILR (Mad) 939 : 97 Ind. Cas. 622 : (1926) 24 LW 298 : (1926) 51 MLJ 254
High Courts01 Mar 1926
S.K. Subba Aiyar Vs Pichumani Aiyar and Others
Madras High Court · AIR 1926 Mad 1144 : (1926) 24 LW 260
Transfer of Property Act, 1882 — Section 81
High Courts26 Feb 1926
Sornam Pillai Vs Tiruvazhiperumal Pillai and Others
Madras High Court · AIR 1926 Mad 857 : (1926) 23 LW 744 : (1926) 51 MLJ 126
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts26 Feb 1926
P. Hajee Batcha Saheb Vs M. Mahomed Ebrahim Saheb
Madras High Court · AIR 1926 Mad 739 : 95 Ind. Cas. 865 : (1926) 23 LW 724 : (1926) 51 MLJ 658
High Courts26 Feb 1926
Chitturi Venkataratnam and Others Vs Siram Subba Rao
Madras High Court · AIR 1926 Mad 1040 : (1926) ILR (Mad) 738 : (1926) 51 MLJ 410
Registration Act, 1908 — Section 17
High Courts25 Feb 1926
K. Munisami Chetti Vs A. Subbaroya Achari
Madras High Court · 95 Ind. Cas. 442
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts25 Feb 1926
Pandiri Viranna Vs Grandhi Sattiraju and Others
Madras High Court · AIR 1927 Mad 445 : (1927) 52 MLJ 157
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts25 Feb 1926
In Re: Ramachandra Chetty
Madras High Court · AIR 1926 Mad 763 : (1926) ILR (Mad) 880 : (1926) 50 MLJ 557
Tamil Nadu District Municipalities Act, 1920 — Section 347
High Courts25 Feb 1926
K. Munisamy Chetty Vs K. Subbaroya Achari
Madras High Court · (1926) 24 LW 66 : (1926) 51 MLJ 498
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts24 Feb 1926
Krishnayya Vs Polepeddi Ramayya and Others
Madras High Court · (1926) 51 MLJ 79
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5(a)
High Courts24 Feb 1926
The Public Prosecutor Vs Ratnavelu Chetty
Madras High Court · AIR 1926 Mad 865 : (1926) ILR (Mad) 525 : (1927) 25 LW 248 : (1927) 52 MLJ 210
Criminal Procedure Code, 1898 (CrPC) — Section 190
High Courts24 Feb 1926
(Polepeddi) Krishnamoorthy Vs (Polepeddi) Ramayya and Others
Madras High Court · AIR 1926 Mad 875 : (1927) ILR (Mad) 63 : (1927) 26 LW 546
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5(a)
High Courts23 Feb 1926
M. Pazhaniandi Vs T. Naku and Others
Madras High Court · AIR 1927 Mad 109 : (1926) 51 MLJ 684
High Courts23 Feb 1926
Kasi Vasi Chokkalinga Tambiran Vs Ramanadan and Others
Madras High Court · AIR 1926 Mad 1031 : (1926) 24 LW 257
High Courts22 Feb 1926
Pichaimuthu and Others Vs Savariappa Kavandan and Others
Madras High Court · AIR 1927 Mad 1119
High Courts19 Feb 1926
Telikicherla Kandalai Venkataramanujacharyulu Vs Telikicherla Kandalai Appalacharyulu and Others
Madras High Court · AIR 1926 Mad 1003 : 97 Ind. Cas. 785 : (1926) 24 LW 227
Evidence Act, 1872 — Section 65