High Courts18 Jan 1926
Obla R. Nahasimha Iyer Vs Gunna V. Rangachari and Others
Madras High Court · 95 Ind. Cas. 444
Civil Procedure Code, 1908 (CPC) — Section 55(4)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,675 of 5,226
High Courts18 Jan 1926
Acha Vs Sankaran and Others
Madras High Court · AIR 1926 Mad 768 : (1926) 23 LW 752 : (1926) 50 MLJ 497
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Jan 1926
S. Hari Rao Vs Official Assignee, High Court and Others
Madras High Court · AIR 1926 Mad 556 : (1926) ILR (Mad) 461 : (1926) 23 LW 599
High Courts18 Jan 1926
Obla JR. Narasimha Aiyar Vs Gunnia V. Rangachari and Another
Madras High Court · AIR 1926 Mad 689 : (1926) 50 MLJ 477
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts18 Jan 1926
Chakravarthi Nainar Vs Pushpavathi Ammal
Madras High Court · AIR 1926 Mad 985 : 95 Ind. Cas. 1005 : (1926) 23 LW 688
Evidence Act, 1872 — Section 35
High Courts15 Jan 1926
Ramabhadra Thevar and Others Vs Arunachalam Pillai and Another
Madras High Court · AIR 1926 Mad 601 : (1926) ILR (Mad) 609 : 95 Ind. Cas. 108 : (1926) 24 LW 167 : (1926) 50 MLJ 468
Transfer of Property Act, 1882 — Section 83
High Courts15 Jan 1926
Vellathusseri Chakkalakumpil Raman Menon Vs Vellathusseri Chakkalakumpil Pangunni Menon
Madras High Court · AIR 1926 Mad 952 : (1926) 50 MLJ 563
High Courts12 Jan 1926
Narayana Sah Vs Sankara Sah and Others
Madras High Court · AIR 1927 Mad 53 : (1926) 24 LW 621 : (1926) 51 MLJ 621
High Courts12 Jan 1926
The Commissioner of Income Tax Vs Mothay Ganga Raju and Others
Madras High Court · (1927) 25 LW 321 : (1927) 52 MLJ 273
High Courts12 Jan 1926
The Commissioner of Income Tax Vs Mothey Ganga Raju and Others
Madras High Court · AIR 1927 Mad 545 : (1927) ILR (Mad) 335 : 100 Ind. Cas. 291
Income Tax Act, 1961 — Section 66(2)
High Courts11 Jan 1926
The Commissioner of Income Tax Vs Thevara Patasala by Manager, Arunachalam Chettiar
Madras High Court · AIR 1926 Mad 949 : (1926) ILR (Mad) 833 : (1926) 24 LW 188 : (1926) 51 MLJ 123
High Courts08 Jan 1926
Sivapuram Venkata Subbayya Vs Muhammad Falauddin Khaji and Others
Madras High Court · AIR 1927 Mad 611 : 101 Ind. Cas. 893 : (1927) 52 MLJ 651
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts08 Jan 1926
T. Kuppusamy Pillai Vs S. Mahommad Kasim Sahib and Others
Madras High Court · AIR 1926 Mad 566
Transfer of Property Act, 1882 — Section 116
High Courts08 Jan 1926
Suryadevara Mahalakshmamma Vs Suryadevara Ramaswami and Others
Madras High Court · AIR 1926 Mad 641 : 94 Ind. Cas. 950 : (1926) 23 LW 596 : (1926) 50 MLJ 651
High Courts08 Jan 1926
T. Kuppuswami Pillai Vs S. Muhammad Kasim Sahib and Others
Madras High Court · 94 Ind. Cas. 308
Transfer of Property Act, 1882 — Section 116
High Courts07 Jan 1926
Thirukonda Ellarayan Vs Nakonda Rangaswami Aiyar
Madras High Court · AIR 1926 Mad 816 : (1926) ILR (Mad) 691 : (1927) 25 LW 258 : (1926) 50 MLJ 612
Transfer of Property Act, 1882 — Section 92
High Courts07 Jan 1926
The Public Prosecutor Vs K. Said Ali Kutti and Sons
Madras High Court · (1927) 52 MLJ 559
High Courts07 Jan 1926
Spencer, Kt. Viswanatha Iyer Vs Chimmukutti Amma and Others
Madras High Court · 95 Ind. Cas. 3
High Courts07 Jan 1926
Visvanatha Iyer Vs Chimmukutti Amma and Others
Madras High Court · AIR 1926 Mad 650 : (1926) 23 LW 761