High Courts20 Nov 1925
K. Dasa Naicken and Another Vs Pulikalath Kunha Ahamad Koya and Another
Madras High Court · AIR 1926 Mad 648 : (1926) 24 LW 231 : (1926) 51 MLJ 69
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,679 of 5,226
High Courts20 Nov 1925
Ramaswami Aiyangar Vs T. Raghava Aiyangar
Madras High Court · 92 Ind. Cas. 1046 : (1926) 24 LW 82
High Courts20 Nov 1925
Radhakrishna Aiyar Vs Babu Srinivasa Aiyar
Madras High Court · 93 Ind. Cas. 831
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts20 Nov 1925
Ramalingayya and Others Vs Velluri Narayanappa and Others
Madras High Court · AIR 1926 Mad 593
High Courts20 Nov 1925
Appu alias Subramania Patter Vs O. Achuta Menon and Others
Madras High Court · AIR 1926 Mad 755 : (1926) ILR (Mad) 333
High Courts20 Nov 1925
B.S. Ammani Ammal Vs T.S. Ranganayaki Ammal
Madras High Court · AIR 1926 Mad 898 : (1926) 51 MLJ 304
High Courts20 Nov 1925
Solayappa Naicker Vs Shunmugasundaram Pillai
Madras High Court · (1926) 50 MLJ 237
High Courts20 Nov 1925
S. Logasigamani Mudaliar and Others Vs L. R. K. Theogaraya Chetti
Madras High Court · AIR 1927 Mad 427
High Courts18 Nov 1925
Tadanki Brahmayya (died) and Others Vs Puvvula Madhuram and Another
Madras High Court · AIR 1926 Mad 496 : 94 Ind. Cas. 489 : (1926) 50 MLJ 282
High Courts18 Nov 1925
The Public Prosecutor Vs Kalia Perumal Nayakar
Madras High Court · AIR 1926 Mad 722 : (1926) ILR (Mad) 432 : (1926) 23 LW 642 : (1926) 50 MLJ 654
High Courts17 Nov 1925
Gutha Viraraghavayya Vs Vemulapalli Ramakotayya
Madras High Court · AIR 1926 Mad 508 : (1926) 23 LW 305
High Courts17 Nov 1925
S. Adaikkala Thevan and Another Vs The Imperial Bank, Madura Branch and Others
Madras High Court · AIR 1926 Mad 574 : 95 Ind. Cas. 196 : (1926) 50 MLJ 401
Civil Procedure Code, 1908 (CPC) — Section 94
High Courts16 Nov 1925
Lakshmana Pattar Vs Suppayya Pandaram and Others
Madras High Court · AIR 1927 Mad 264
High Courts13 Nov 1925
(Thoppai) Venkataramier Vs A. Govindarayalier
Madras High Court · AIR 1926 Mad 605 : 94 Ind. Cas. 73 : (1926) 23 LW 462
High Courts13 Nov 1925
The Madura Hindu Permanent Fund, Limited, though its Secretary Vs Kamakshi Ammal and Another
Madras High Court · AIR 1926 Mad 492 : 94 Ind. Cas. 487 : (1926) 50 MLJ 355
Succession Act, 1925 — Section 75
High Courts13 Nov 1925
The Secretary of State for India in Council Vs Tripurna Sundarammal and Another
Madras High Court · (1926) 50 MLJ 280
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts13 Nov 1925
Hari Krishna Chcttiar Vs Govindarajulu Naicker
Madras High Court · AIR 1926 Mad 478 : (1926) 23 LW 420 : (1926) 50 MLJ 273
High Courts13 Nov 1925
Ryali Brahmayya and Another Vs Dronamraju Venkatasuryanarayanamurthy
Madras High Court · AIR 1926 Mad 557 : 94 Ind. Cas. 554 : (1926) 50 MLJ 409
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Nov 1925
Chidambara Thevar Vs Subbarayar
Madras High Court · AIR 1926 Mad 623 : (1926) ILR (Mad) 508 : (1926) 23 LW 515 : (1926) 51 MLJ 139
High Courts13 Nov 1925
The Secretary of State for India in Council Vs Tirupura Sundarammal and Another
Madras High Court · AIR 1926 Mad 474 : 96 Ind. Cas. 112
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10