High Courts03 Nov 1925
O. Ranganatha Mudaliar Vs A. Mohanakrishna Mudaliar and Others
Madras High Court · AIR 1926 Mad 645
Succession Act, 1925 — Section 285
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,681 of 5,226
High Courts03 Nov 1925
Rama Chetty and Others Vs Panchammal and Another
Madras High Court · AIR 1926 Mad 402
Evidence Act, 1872 — Section 92
High Courts03 Nov 1925
M.S. Subramania Aiyar and Others Vs The Collector
Madras High Court · 97 Ind. Cas. 933 : (1926) 51 MLJ 309
High Courts03 Nov 1925
Kandala Thiruvenkatacharlu and Others Vs Shaik Altoo Sahib
Madras High Court · AIR 1926 Mad 511 : (1926) 50 MLJ 251
High Courts03 Nov 1925
Ramu Chetty and Others Vs Panchammal and Another
Madras High Court · 92 Ind. Cas. 1028
Evidence Act, 1872 — Section 92
High Courts02 Nov 1925
Kijanar Sheshappa Shetty Vs Kijanar Devaraja Shetty
Madras High Court · AIR 1926 Mad 723 : (1926) ILR (Mad) 407 : 95 Ind. Cas. 401 : (1926) 24 LW 269 : (1926) 50 MLJ 434
High Courts02 Nov 1925
Kathamuthu Pillai Vs Subramaniam Chettiar
Madras High Court · AIR 1926 Mad 569 : (1926) 50 MLJ 228
Transfer of Property Act, 1882 — Section 55(1), 55(g)
High Courts02 Nov 1925
Katha Muthu Pillai Vs Subramanian Chettiar
Madras High Court · 94 Ind. Cas. 561
Transfer of Property Act, 1882 — Section 55(1)(g)
High Courts30 Oct 1925
Appu Bhatta Vs Uma Sundari Amma and Another
Madras High Court · AIR 1926 Mad 668 : 94 Ind. Cas. 42 : (1926) 23 LW 547 : (1926) 51 MLJ 734
High Courts29 Oct 1925
Venkatakrishna Reddi and Others Vs Krishna Reddi
Madras High Court · AIR 1926 Mad 586 : (1926) ILR (Mad) 450 : (1926) 24 LW 25 : (1926) 50 MLJ 485
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts29 Oct 1925
The Commissioner of Income Tax Vs King and Partridge
Madras High Court · AIR 1926 Mad 368 : (1926) ILR (Mad) 296 : (1926) 24 LW 566 : (1926) 50 MLJ 176
Income Tax Act, 1961 — Section 66(2)
High Courts29 Oct 1925
Venkatakrishnan Reddi and Others Vs Krishna Reddi
Madras High Court · 95 Ind. Cas. 489
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts28 Oct 1925
Shanmugam Pillai Vs Panchali Ammal and Others
Madras High Court · AIR 1926 Mad 683 : (1926) ILR (Mad) 596 : 95 Ind. Cas. 209 : (1926) 23 LW 551 : (1926) 50 MLJ 681
High Courts28 Oct 1925
Meenakshisundaram Pillai Vs Chandrakasa Naicker and Others
Madras High Court · AIR 1927 Mad 550
High Courts28 Oct 1925
Rama Reddy Vs Ranga Dasan and Others
Madras High Court · AIR 1926 Mad 769 : (1926) ILR (Mad) 543 : (1926) 23 LW 657 : (1926) 50 MLJ 589
High Courts28 Oct 1925
Velluri Narasinha Rao, Proprietor of Pedamamidipalli Vs The Ryots of Pedamamidipalli Valluri Srivat Sanka Rao, Proprietor of Kalagampudi Vs The Ryots of Kalagampudi
Madras High Court · (1926) ILR (Mad) 499 : 94 Ind. Cas. 164 : (1926) 23 LW 320
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107
High Courts28 Oct 1925
P. Arunachala Aiyar and Others Vs Collector of Tanjore
Madras High Court · AIR 1926 Mad 961
High Courts28 Oct 1925
Bangarammal Vs Ramanuja Iyengar and Others
Madras High Court · AIR 1926 Mad 799 : 94 Ind. Cas. 610
Civil Procedure Code, 1908 (CPC) — Section 47, 92
High Courts28 Oct 1925
Vice-Chairman, Chidambaram Municipality Vs Ganasambandham Pillai
Madras High Court · AIR 1926 Mad 798 : (1926) 24 LW 510
High Courts28 Oct 1925
Addepalli Venkata Gurunadha Rama Seshayya Vs Sri Tripurasundari Cotton Press, Bezwada
Madras High Court · AIR 1926 Mad 615 : (1926) ILR (Mad) 468 : 94 Ind. Cas. 515 : (1926) 24 LW 102 : (1926) 50 MLJ 520