High Courts29 Jul 1925
Karam Venkatasubba Rao Vs Adinarayan Rao and Others
Madras High Court · 92 Ind. Cas. 472 : (1925) 22 LW 631
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,694 of 5,226
High Courts29 Jul 1925
Karnam Venkatasubba Rao Vs Adinarayana Rao and Others
Madras High Court · AIR 1926 Mad 227 : (1926) 50 MLJ 46
High Courts29 Jul 1925
Yoodara Sobhanadri Vs Challagula Venkanna
Madras High Court · 96 Ind. Cas. 309
High Courts28 Jul 1925
In Re: Sogiamuthu Padayachi and Another
Madras High Court · AIR 1926 Mad 638 : (1927) ILR (Mad) 274
Evidence Act, 1872 — Section 27
High Courts28 Jul 1925
(Mattapalli) Venkataratnam and Another Vs Veppu Sitaramayya
Madras High Court · AIR 1926 Mad 305
High Courts28 Jul 1925
Mattapalli Venkataratnam and Another Vs Veppu Sitaramayya
Madras High Court · 92 Ind. Cas. 314
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11
High Courts27 Jul 1925
Sultan Abdul Kadir and Others Vs Mohammad Esuf Rowther and Another
Madras High Court · AIR 1926 Mad 909 : 92 Ind. Cas. 396 : (1926) 23 LW 468
High Courts27 Jul 1925
Nanchappa Koundan and Others Vs Vetesseri Tarwad Karnavan and Another
Madras High Court · AIR 1927 Mad 47 : 97 Ind. Cas. 453
High Courts27 Jul 1925
The Krishna Jute and Cotton Mills Co. Ltd. Vs The Municipal Council
Madras High Court · (1925) 22 LW 619 : (1925) 49 MLJ 542
High Courts25 Jul 1925Allowed
Souri Muthu and Others Vs Pavadai Pachia Pillai and Another
Madras High Court · (1925) 07 MAD CK 0038
High Courts24 Jul 1925
Valavala Lakshminarasamma Vs The Assistant Commissioner of Labour
Madras High Court · 95 Ind. Cas. 577 : (1926) 23 LW 731
High Courts24 Jul 1925
(Dost) Muhammad Khan Sahib and Others Vs Kadir Batcha Sahib
Madras High Court · AIR 1926 Mad 466 : (1926) 23 LW 240
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts24 Jul 1925
Sree Rajah Vadrevu Viswasundara Rao Bahadur, Zamindar Garu Vs Vannam Paidigadu, by Mother and Soori and Others
Madras High Court · (1926) 50 MLJ 72
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts24 Jul 1925
Sourimuthu and Others Vs Pavadai Pachia Pillai and Another
Madras High Court · AIR 1926 Mad 241 : (1925) 49 MLJ 679
High Courts24 Jul 1925
Sowrimuthu and Others Vs Pavadai Pachi Pillai and Another
Madras High Court · 91 Ind. Cas. 868
High Courts24 Jul 1925
Sree Rajah Vadievu Viswasundara Rao Vs Vannamu Paidigada and Others
Madras High Court · 91 Ind. Cas. 485 : (1926) 23 LW 472
Limitation Act, 1963 — Article 180
High Courts23 Jul 1925
Trustee of the Vizianagaram Estate Vs Paila Achanah and Others
Madras High Court · AIR 1926 Mad 140 : (1925) 22 LW 522
High Courts23 Jul 1925
Puthia Madathil Subramaniam Patter of Eangadiyur Amsom and Desam (Died) and Others Vs Eangandiyur Devaswom Uralam Autoli Nani Amma's son Karnavan Velu Nair
Madras High Court · 92 Ind. Cas. 481 : (1925) 22 LW 749
High Courts23 Jul 1925
In Re: Venugopal Naydu
Madras High Court · 92 Ind. Cas. 896
Legal Practitioners Act, 1879 — Section 14
High Courts23 Jul 1925
The Maharajah of Jeypore Vs Sobha Sundar Dalai and Another
Madras High Court · AIR 1926 Mad 149 : (1925) 49 MLJ 540