High Courts13 Jul 1925
S. Samu Asari Vs Kullappan Asari's wife Anachi Ammal
Madras High Court · AIR 1926 Mad 37 : (1925) 22 LW 462 : (1925) 49 MLJ 554
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Madras High Court judgments
1,04,503 judgments · page 4,696 of 5,226
High Courts13 Jul 1925
Papakannu Errappa Reddi and Others Vs Mutcheli Peddamuniswami Setti and Others
Madras High Court · AIR 1926 Mad 161 : (1926) 23 LW 411 : (1925) 49 MLJ 560
Madras Estates Land Act, 1908 — Section 131
High Courts13 Jul 1925
S.K. Mariya Pillai and Another Vs Muthuvelu Pandaram
Madras High Court · AIR 1926 Mad 877 : (1926) ILR (Mad) 563
High Courts01 May 1925
S. Veeraraghava Achariar and Others Vs V. Parthasarathy Iyengar and Others
Madras High Court · AIR 1925 Mad 1070
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts01 May 1925
Ramaswami Reddi and Others Vs E. Rajagopalachariar
Madras High Court · AIR 1926 Mad 29 : (1925) 22 LW 518
High Courts01 May 1925
Anna Rangachariar and Others Vs V. Parthasarathy Iyengar and Others
Madras High Court · AIR 1927 Mad 131
High Courts01 May 1925
Subramanian Chetty Vs Ramaswami Chetty and Others
Madras High Court · AIR 1926 Mad 179 : (1925) 22 LW 744 : (1925) 49 MLJ 753
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts01 May 1925
E. Rajagopalachariar Vs Sami Reddi and Others
Madras High Court · AIR 1926 Mad 517 : (1926) 50 MLJ 221
High Courts01 May 1925
Subramania Chetty Vs Ramaswami Chetti and Others
Madras High Court · 91 Ind. Cas. 11
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts30 Apr 1925
V.N. Alagar Iyengar Vs Srinivasa Iyengar and Others
Madras High Court · 91 Ind. Cas. 709
Court Fees Act, 1870 — Section 7(v)
High Courts30 Apr 1925
Devaguptapu Narasimham and Others Vs Devaguptapu Chendramma and Others
Madras High Court · 92 Ind. Cas. 321 : (1925) 22 LW 669 : (1925) 49 MLJ 547
High Courts30 Apr 1925
V.N. Alagar Aiyangar Vs Srinivasa Aiyangar and Another
Madras High Court · AIR 1925 Mad 1248 : (1925) 22 LW 515 : (1926) 50 MLJ 406
Court Fees Act, 1870 — Section 7(5)
High Courts30 Apr 1925
Thutta Venkataswami Vs Vissamsetti Kotilingam and Another
Madras High Court · AIR 1926 Mad 184 : (1925) 22 LW 853 : (1925) 49 MLJ 730
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts30 Apr 1925
In Re: Peta Nagayya
Madras High Court · (1926) ILR (Mad) 941 : 90 Ind. Cas. 991 : (1925) 49 MLJ 438
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 12
High Courts30 Apr 1925
Marudayya Thevar Vs Shanmugasundara Thevar and Another
Madras High Court · AIR 1926 Mad 139 : (1925) 22 LW 723 : (1925) 49 MLJ 593
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Apr 1925
In Re: Peta Narasayya
Madras High Court · AIR 1925 Mad 1247 : (1925) 22 LW 332
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 12
High Courts29 Apr 1925
(Diwan Bahadur) Govindoss Chathurbhujadoss and Co. Vs Sukdevadoss Ramprasad
Madras High Court · AIR 1926 Mad 326 : (1926) 23 LW 105
High Courts29 Apr 1925
M.R. Ry. Manavikrama Zamorin Raja Avl. of Calicut Vs P. Venkatagiri Pattar and Others
Madras High Court · AIR 1926 Mad 849 : (1926) 23 LW 58
Civil Procedure Code, 1908 (CPC) — Section 11(4)
High Courts29 Apr 1925
P.M.A.M. Ramaswami Chettiar and Others Vs Lodd Govindoss Krishnadoss Varu
Madras High Court · AIR 1926 Mad 35 : (1925) 22 LW 848 : (1925) 49 MLJ 414
Evidence Act, 1872 — Section 92
High Courts29 Apr 1925
In Re: Lakshmi Ammal
Madras High Court · AIR 1926 Mad 96 : (1925) 49 MLJ 608
Court Fees Act, 1870 — Section 12