High Courts16 Mar 1925
V. Renganatha Iyer Vs Srinivasa Iyengar and Others
Madras High Court · 90 Ind. Cas. 1037
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,702 of 5,226
High Courts16 Mar 1925
In Re: Katiri alias Arunchallem
Madras High Court · AIR 1925 Mad 1069
Penal Code, 1860 (IPC) — Section 302, 304
High Courts13 Mar 1925
Gurusami Pillai Vs Veerabhadra Thavalkaran and Another
Madras High Court · AIR 1926 Mad 695 : (1926) 23 LW 540
High Courts13 Mar 1925
Guruswami Pillai Vs Veerabhadra Thavalkaran and Another
Madras High Court · 95 Ind. Cas. 325
High Courts13 Mar 1925
Pavakkal Vs Athappa Goundan
Madras High Court · AIR 1925 Mad 1218 : (1925) 22 LW 479 : (1925) 49 MLJ 269
Criminal Procedure Code, 1898 (CrPC) — Section 489(2)
High Courts12 Mar 1925
Sri Paramahamsa Sriranga Narayana Jeer Swamigal Vs Sri Paramahamsa Ahobila Jeer Swamigal and Others
Madras High Court · AIR 1926 Mad 166 : (1925) 22 LW 837
High Courts12 Mar 1925
B. Raja Rajeswara Muthuramalinga Sethupathi Avergal, Rajah of Ramnad Vs The Secretary of State for India in Council and Another
Madras High Court · AIR 1926 Mad 341 : (1926) 50 MLJ 59
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts12 Mar 1925
Guntur Narasimham and Another Vs Nyapati Narayan Rao Garu
Madras High Court · AIR 1926 Mad 66 : (1925) 22 LW 592
High Courts12 Mar 1925
K.K.S. Mamundi Konar Vs P. Shamsuddin Sahib Bahadur
Madras High Court · AIR 1925 Mad 1207 : 90 Ind. Cas. 771 : (1925) 22 LW 507 : (1925) 49 MLJ 381
Ballot Act, 1872 — Section 2Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Mar 1925
Vuppulury Somasundaram Vs Bhimisetti Kondayya
Madras High Court · AIR 1926 Mad 12 : (1925) 49 MLJ 401
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92
High Courts12 Mar 1925
B. Raja Rajeswari Muthuramailinga Sethupathi Avergal Raja of Ramnad Vs The Secretary of State for India in Council and Another
Madras High Court · 92 Ind. Cas. 311
Madras Local Boards Act, 1884 — Section 30
High Courts12 Mar 1925
Guntur Narasimham and Another Vs Nyapati Narayana Rao Garu
Madras High Court · 92 Ind. Cas. 405
Transfer of Property Act, 1882 — Section 53
High Courts11 Mar 1925
Bepanna Sitayya Vs Parachuri Ramaswami and Another
Madras High Court · AIR 1925 Mad 1288 : (1925) 22 LW 476
Contract Act, 1872 — Section 64
High Courts11 Mar 1925
Gadapalli Seetharama Swami Vs The Secy. of State for India and Others
Madras High Court · AIR 1925 Mad 682 : (1925) 21 LW 449
High Courts11 Mar 1925
Gadepalli Seetharamaswami Vs The Secretary of State for India in Council and Others
Madras High Court · 91 Ind. Cas. 489
High Courts11 Mar 1925
Bapanna Sitayya Vs Paruchuri Ramaswami and Another
Madras High Court · 91 Ind. Cas. 758
Contract Act, 1872 — Section 64
High Courts10 Mar 1925
K.S. Kuppuswami Aiyar Vs The Corporation of Madras
Madras High Court · AIR 1926 Mad 281 : (1925) 22 LW 877
High Courts10 Mar 1925
Bava C. Vaithilinga Mudaliar Vs Chidambaram Pillai
Madras High Court · AIR 1926 Mad 113 : (1925) 49 MLJ 520
High Courts10 Mar 1925
K.S. Suppuswami Iyer Vs The Corporation of Madras
Madras High Court · 91 Ind. Cas. 7