CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court

COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,355 of 5,226

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
High Courts22 Feb 1940

N. Gopalaswamy Rao, License Inspector Vs Chinna Ponnuswamy Chetty

Madras High Court · AIR 1940 Mad 608 : (1940) 1 MLJ 598

Madras Local Boards Act, 1884 — Section 164(2)
Read judgment
High Courts22 Feb 1940

Kallumatam Gurubasayya Vs Sanna Setra Siddalingappa

Madras High Court · AIR 1940 Mad 677 : (1940) 51 LW 491 : (1940) 1 MLJ 689

Penal Code, 1860 (IPC) — Section 193
Read judgment
High Courts22 Feb 1940

President, Panchayat Board Vs Surappu Veeranna

Madras High Court · (1940) 51 LW 526 : (1940) 1 MLJ 599

Madras Local Boards Act, 1884 — Section 159(1)
Read judgment
High Courts22 Feb 1940

In Re: Annapurni Ammal

Madras High Court · AIR 1940 Mad 816 : (1940) 52 LW 64

Madras Prohibition Act, 1937 — Section 4(1)(a)
Read judgment
High Courts22 Feb 1940

In Re: Perumal Konan and Others

Madras High Court · AIR 1941 Mad 71(1) : (1940) 52 LW 347

Penal Code, 1860 (IPC) — Section 380, 457
Read judgment
High Courts21 Feb 1940

The Secretary of State for India in Council Vs Sree Rajah Malraju Venkata Narasimha Rao Bahadur and Another

Madras High Court · AIR 1940 Mad 620 : (1940) 51 LW 604 : (1940) 1 MLJ 690

Tamil Nadu Survey and Boundaries Act, 1923 — Section 14
Read judgment
High Courts21 Feb 1940

Subhadrammal Vs Kannammal

Madras High Court · AIR 1940 Mad 590 : (1940) 51 LW 575 : (1940) 1 MLJ 715

Divorce Act, 1869 — Section 22, 25
Read judgment
High Courts21 Feb 1940

In Re: Natesa Padayachi and Others

Madras High Court · AIR 1940 Mad 649 : (1940) 51 LW 552 : (1940) 1 MLJ 760

Criminal Procedure Code, 1898 (CrPC) — Section 182
Read judgment
High Courts16 Feb 1940

Surisetti Seethayyamma by father and next friend Boddeda Sahebunaidu and Another Vs Surisetti Venkataramana and Another

Madras High Court · AIR 1940 Mad 906 : (1940) 52 LW 330 : (1940) 2 MLJ 276

Read judgment
High Courts16 Feb 1940

Meherwan Jehangir and Others Vs Dhunbhai Kavasha Mistri and Others

Madras High Court · (1940) 52 LW 71 : (1940) 1 MLJ 913

Succession Act, 1925 — Section 102, 213
Read judgment
High Courts15 Feb 1940

M.R. Ranganatha Aiyar Vs Jayavelu Mudaliar and Another

Madras High Court · AIR 1940 Mad 627 : (1940) 51 LW 449 : (1940) 1 MLJ 685

Oaths Act, 1873 — Section 11
Read judgment
High Courts15 Feb 1940

S. Ramaswami Ayyar Vs Commissioner, Chittoor Municipalty

Madras High Court · AIR 1940 Mad 685 : (1940) 51 LW 542

Read judgment
High Courts14 Feb 1940

The Hindu Religious Endowments Board Vs Namburu Krishnamacharyulu and Others

Madras High Court · AIR 1940 Mad 614 : (1940) 51 LW 560 : (1940) 1 MLJ 709

Read judgment
High Courts09 Feb 1940

Public Prosecutor Vs Salma Beevi

Madras High Court · AIR 1941 Mad 579 : (1941) 53 LW 358

Penal Code, 1860 (IPC) — Section 211
Read judgment
High Courts08 Feb 1940

In Re: Kodiyala Chandriah and Others

Madras High Court · AIR 1941 Mad 445 : (1941) 53 LW 532 : (1941) 1 MLJ 362

Read judgment
High Courts08 Feb 1940

R.M.S. Firm consisting of partners Raman Chettiar and Others Vs S.L.M. Muthuswami Odayar

Madras High Court · AIR 1941 Mad 188 : (1940) 52 LW 793 : (1940) 2 MLJ 803

Transfer of Property Act, 1882 — Section 18
Read judgment
High Courts07 Feb 1940

Pakkiri Muhammad Tharaganar Vs U.T. Syed Sahib

Madras High Court · AIR 1940 Mad 418 : (1940) 51 LW 756 : (1940) 1 MLJ 422

Civil Procedure Code, 1908 (CPC) — Section 47
Read judgment
High Courts07 Feb 1940

Muthuvenkatapathy Reddi Vs Kuppu Reddi and Others

Madras High Court · (1940) ILR (Mad) 699 : (1940) 51 LW 527 : (1940) 1 MLJ 629

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
Read judgment
High Courts06 Feb 1940

Nunna Satyanarayanamurthy and Another Vs Awa Krishnamoorthy and Others

Madras High Court · (1940) 52 LW 351 : (1940) 2 MLJ 346

Criminal Procedure Code, 1898 (CrPC) — Section 145
Read judgment
High Courts06 Feb 1940

Nunna Satyanarayanamurthy and Another Vs Avva Krishnamoorthy and Others

Madras High Court · AIR 1940 Mad 884

Criminal Procedure Code, 1898 (CrPC) — Section 145
Read judgment
Previous1…4,3534,3544,3554,3564,357…5,226Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions