High Courts06 Feb 1940
The Commissioner of Income Tax Vs J.M. Muhammad Ismail Rowther
Madras High Court · (1940) ILR (Mad) 618 : (1940) 51 LW 487 : (1940) 1 MLJ 639
Income Tax Act, 1922 — Section 4(2)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,356 of 5,226
High Courts06 Feb 1940
The Commissioner of Income Tax Vs The Salem District Urban Bank, Limited
Madras High Court · AIR 1940 Mad 612 : (1940) ILR (Mad) 627 : (1940) 52 LW 332 : (1940) 2 MLJ 160
Income Tax Act, 1961 — Section 60
High Courts06 Feb 1940
Narayanan Chettiar Vs Chidambaram Chettiar
Madras High Court · AIR 1940 Mad 585 : (1940) 51 LW 574 : (1940) 1 MLJ 710
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts06 Feb 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs J. M. MUHAMMAD ISMAIL ROWTHER.
Madras High Court · AIR 1940 Mad 433 : (1940) 8 ITR 150
Income Tax Act, 1922 — Section 4(2)
High Courts06 Feb 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs SALEM DISTRICT URBAN BANK LTD.
Madras High Court · (1940) 8 ITR 269
Income Tax Act, 1922 — Section 60
High Courts02 Feb 1940
In Re: Neelakantan Nambisan
Madras High Court · (1940) 51 LW 434 : (1940) 1 MLJ 478(1)
Companies Act, 1956 — Section 277L
High Courts02 Feb 1940
Puliyath Govinda Nair Vs Parekalathil Achutan Nair
Madras High Court · AIR 1940 Mad 678 : (1940) 51 LW 520 : (1940) 1 MLJ 682
Contract Act, 1872 — Section 25(3)
High Courts01 Feb 1940
The Commissioner of Income Tax Vs K.M. Ct. Murugappa Chettiar
Madras High Court · (1941) 53 LW 530 : (1941) 1 MLJ 476
High Courts01 Feb 1940
Angora Satyanarayanamurthy Vs Angora Venkamma and Another
Madras High Court · AIR 1941 Mad 365 : (1940) 51 LW 654 : (1940) 1 MLJ 708
High Courts01 Feb 1940
In Re: Sivakalathi Gramany
Madras High Court · AIR 1941 Mad 488
City Police Act — Section 75Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts01 Feb 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs K. M. CT. MURUGAPPA CHETTIAR.
Madras High Court · AIR 1941 Mad 381 : (1940) 8 ITR 297
Income Tax Act, 1961 — Section 66(2)
High Courts30 Jan 1940
Ramaswami Reddi Vs Alagayammal
Madras High Court · AIR 1940 Mad 421 : (1940) ILR (Mad) 688 : (1940) 51 LW 444 : (1940) 1 MLJ 534
Tamil Nadu Agriculturists Relief Act, 1938 — Section 4(h)
High Courts30 Jan 1940
A. M. K. FIRM Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1940) 8 ITR 474
Income Tax Act, 1922 — Section 66(3)
High Courts26 Jan 1940
In Re: Manikyam Kondayya and Others
Madras High Court · (1940) 1 MLJ 775
Penal Code, 1860 (IPC) — Section 149, 326
High Courts24 Jan 1940
Penubala Muni Krishnayya Vs Penubala Akilamma
Madras High Court · (1940) ILR (Mad) 692 : (1940) 51 LW 718 : (1940) 1 MLJ 868
Criminal Procedure Code, 1898 (CrPC) — Section 488Provincial Insolvency Act, 1920 — Section 23(1)
High Courts24 Jan 1940
V.G. Manicka Mudaliar Vs Andalammal
Madras High Court · AIR 1940 Mad 573 : (1940) 51 LW 687 : (1940) 1 MLJ 356
High Courts19 Jan 1940
Subbu Pandaram Vs Lakshminarayana Chettiar
Madras High Court · AIR 1940 Mad 435 : (1940) 51 LW 269 : (1940) 1 MLJ 300
High Courts19 Jan 1940
Madura Devasthanam Vs Masanam Pillai
Madras High Court · AIR 1940 Mad 422 : (1940) 51 LW 322 : (1940) 1 MLJ 369
Tamil Nadu Agriculturists Relief Act, 1938 — Section 15
High Courts16 Jan 1940
Vythinatha Padayachi Vs Ammalu Ammal and Another
Madras High Court · AIR 1940 Mad 610 : (1940) 51 LW 427 : (1940) 1 MLJ 595
Limitation Act, 1963 — Article 182(5)