High Courts11 Dec 1939
Madhavi Amma Vs Nagappan Nayar
Madras High Court · AIR 1941 Mad 182 : (1940) ILR (Mad) 1008
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,358 of 5,226
High Courts11 Dec 1939
Madhavi Amma and Others Vs Kongot Patinhare Pathayapura tarwattil Chirudevi Amma's son Nagappan Nayar and Others
Madras High Court · (1940) 52 LW 721 : (1940) 2 MLJ 791
High Courts11 Dec 1939
M. Venkata Rao Vs B. Subba Rao and Another
Madras High Court · AIR 1940 Mad 700 : (1940) 1 MLJ 605
High Courts08 Dec 1939
Yarlagadda Venkatasubbayya Vs Gajjala Satyanarayanamurty and Others
Madras High Court · AIR 1940 Mad 489 : (1940) 51 LW 644 : (1940) 1 MLJ 465
High Courts08 Dec 1939
Pentakota Audinarayana Naidu Vs The Panchayat Board of Munagapaka and Another
Madras High Court · AIR 1940 Mad 660 : (1940) 51 LW 437 : (1940) 1 MLJ 582
High Courts08 Dec 1939
In Re: The Kareem Beedi Factory and The Corporation of Madras Khan Bahadur Abdul Kareem Sahib
Madras High Court · (1940) 2 MLJ 597
High Courts08 Dec 1939
Khan Bahadur Abdul Kareem Sahib Vs The Commissioner, Corporation of Madras
Madras High Court · AIR 1941 Mad 19 : (1940) 52 LW 621
High Courts08 Dec 1939
Thadi Chandrayya and Others Vs Vaitla Seethanna and Another
Madras High Court · AIR 1940 Mad 689 : (1940) 51 LW 471 : (1940) 1 MLJ 590
High Courts08 Dec 1939
Boda Subba Rao Vs Kandregula Narsiah
Madras High Court · AIR 1940 Mad 495 : (1940) ILR (Mad) 684 : (1940) 51 LW 179 : (1940) 1 MLJ 220
High Courts07 Dec 1939
A.R. Krishnaswami Aiyar and Another Vs The Travancore National Bank, Ltd. and Another
Madras High Court · (1940) ILR (Mad) 757 : (1940) 51 LW 333 : (1940) 1 MLJ 424
High Courts06 Dec 1939
A.L.S.P.P.L. Subramaniam Chettiar by agent Narayanan Aiyar Vs Annamalai Chettiar by agent Ramaswami Aiyar
Madras High Court · (1940) 51 LW 357 : (1940) 1 MLJ 553
High Courts05 Dec 1939
In Re: K. Srinivasa Rao, First Grade Pleader
Madras High Court · (1940) 51 LW 197 : (1940) 1 MLJ 259
High Courts05 Dec 1939
Smt. Deivasikamani Ponnambala Desikar Vs Board of Commissioners for Hindu Religious Endowments
Madras High Court · AIR 1941 Mad 878
Madras Hindu Religious Endowments Act, 1926 — Section 65A, 88
High Courts05 Dec 1939
In Re: S.A. A First Grade Pleader and G. Thimmappa
Madras High Court · AIR 1940 Mad 370
Legal Practitioners Act, 1879 — Section 13
High Courts05 Dec 1939
S.V.S. Nelliappa Pillai Vs Sethuramalingam Pillai and Others
Madras High Court · AIR 1940 Mad 918 : (1940) 2 MLJ 337
High Courts05 Dec 1939
Srimath Deivasikamani Ponnambala Desikar Vs The Board of Commissioners for Hindu Religious Endowments
Madras High Court · (1941) ILR (Mad) 807 : (1941) 54 LW 147 : (1941) 2 MLJ 175
High Courts05 Dec 1939
S.P.K.N. Subramanian Firm Vs M. Chidambaram Servai
Madras High Court · AIR 1940 Mad 527
Transfer of Property Act, 1882 — Section 3
High Courts04 Dec 1939
Kona Adinarayana Vs Dronavalli Venkatasubbayya and Others
Madras High Court · AIR 1940 Mad 625 : (1940) ILR (Mad) 852 : (1940) 51 LW 384 : (1940) 1 MLJ 251
High Courts04 Dec 1939
In Re: Guruswami Tevar and Others
Madras High Court · AIR 1940 Mad 196 : (1940) ILR (Mad) 158 : (1940) 1 MLJ 124
Evidence Act, 1872 — Section 32
High Courts04 Dec 1939
Katta Virayya and Others Vs The Official Receiver and Others
Madras High Court · AIR 1940 Mad 611 : (1940) 1 MLJ 574