High Courts15 Nov 1939
P.R.S.A.R. Periakaruppan Chettiar Vs P.S.A.R.A.R. Arunachalam Chettiar and Others
Madras High Court · AIR 1940 Mad 375 : (1940) ILR (Mad) 441 : (1940) 51 LW 231 : (1940) 1 MLJ 228
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,360 of 5,226
High Courts09 Nov 1939
A.S.S.R. St. Veerappa Chettiar Vs J.V. Pirrie and Another
Madras High Court · AIR 1940 Mad 436
High Courts09 Nov 1939
S.K. Panikar Vs The Travancore National and Quilon Bank Ltd.
Madras High Court · (1942) 55 LW 252 : (1942) 1 MLJ 161
High Courts09 Nov 1939
Mattapalli Appa Rao Vs Ch. Ramamurthi and Others
Madras High Court · AIR 1940 Mad 675 : (1940) 51 LW 363 : (1940) 1 MLJ 334
High Courts09 Nov 1939
In Re: Indian Companies Act VII of 1913; In Re: Travancore National and Quilon Bank Ltd. (in Liquidation) In Re: S. Barkat Ali and Others In Re: A.S.S.R. St. Veerappa Chettiar In Re: J.V. Pirrie and Another
Madras High Court · (1940) 51 LW 680 : (1940) 1 MLJ 115
High Courts08 Nov 1939
Ramamurthy Vs Nandi Ramulamma
Madras High Court · AIR 1940 Mad 558 : (1940) 51 LW 662
Contract Act, 1872 — Section 65
High Courts08 Nov 1939
P.R. Govindaswami Naicker Vs Pukhraj Sowcar and Another
Madras High Court · (1940) 52 LW 324 : (1940) 2 MLJ 281
High Courts08 Nov 1939
Meenakshi Ammal and Another Vs Murugayya Mooppanar
Madras High Court · AIR 1940 Mad 463 : (1940) ILR (Mad) 739 : (1940) 1 MLJ 288
High Courts07 Nov 1939
In Re: Kattameedi Chenna Reddi and Another
Madras High Court · AIR 1940 Mad 710 : (1940) ILR (Mad) 254 : (1940) 52 LW 981
Evidence Act, 1872 — Section 27
High Courts03 Nov 1939
Paladugu Veera Ramachandra Rao Vs Paladugu Parasuramayya and Another
Madras High Court · AIR 1940 Mad 127 : (1940) 51 LW 173 : (1940) 1 MLJ 235
High Courts03 Nov 1939
Chilukuri Veerabhadra Rao Vs Srupada Krishnamurthy Sastri
Madras High Court · AIR 1940 Mad 953 : (1940) 52 LW 118
High Courts03 Nov 1939
Nanjappa Goundan Vs Rangaswami Goundan
Madras High Court · AIR 1940 Mad 410 : (1940) 51 LW 258 : (1940) 1 MLJ 200
High Courts31 Oct 1939
Peri. Su. Aru. Peria Karuppan Chettiar Vs Doraiswamy Naicken and Others
Madras High Court · AIR 1940 Mad 461 : (1940) 51 LW 191 : (1940) 1 MLJ 134
Limitation Act, 1963 — Section 20(2)
High Courts31 Oct 1939
Kasireddi Siddareddi (dead) and Others Vs Mandapalle Co-operative Society and Another
Madras High Court · AIR 1940 Mad 452 : (1940) 51 LW 99 : (1940) 1 MLJ 121
High Courts31 Oct 1939
Pothukuchi Mahalakshmi Vs Modali Suryakanta Manikyamba and Others
Madras High Court · AIR 1940 Mad 494 : (1940) 51 LW 127 : (1940) 1 MLJ 119
High Courts27 Oct 1939
Gopala Chettiar and Others Vs Arasappa Pillai and Others
Madras High Court · AIR 1940 Mad 523 : (1940) 51 LW 351 : (1940) 1 MLJ 791
High Courts27 Oct 1939
In Re: Ponnuswamy Pillai
Madras High Court · AIR 1940 Mad 945 : (1940) 52 LW 345
High Courts27 Oct 1939
Kowtha Suryanarayana Rao Vs Patibandla Subrahmanyam and Others
Madras High Court · AIR 1940 Mad 902 : (1940) 52 LW 308 : (1940) 2 MLJ 330
High Courts27 Oct 1939
Goona Durgaprasada Rao alias Pedda Babu and Another Vs Goona Sudarsanaswami and Others
Madras High Court · AIR 1940 Mad 513 : (1940) ILR (Mad) 653 : (1940) 51 LW 159 : (1940) 1 MLJ 800