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Madras High Court judgments

1,04,503 judgments · page 4,362 of 5,226

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High Courts18 Oct 1939

K. T. M. T. M. ABDUL KAYUM SAHIB HUSSAIN SAHIB Vs COMMISSIONER OF Income Tax, MADRAS.

Madras High Court · (1939) 7 ITR 652

Income Tax Act, 1922 — Section 10(2)(ix)
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High Courts17 Oct 1939

In Re: Nainamuthu

Madras High Court · (1939) 50 LW 784 : (1940) 2 MLJ 89

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High Courts17 Oct 1939

M. Venkatachariar Vs Moulvi Mahammad Faizuddeen Sahib Bahadur, by agent, Moulvi Manjoor Ahamed Sahib Kuddoossi

Madras High Court · (1940) 52 LW 375 : (1940) 2 MLJ 374

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High Courts17 Oct 1939

M. Venkatachariar Vs Moulvi Mahammad Faizudeen Sahib Bahadur by agent Moulvi Manjoor Ahamed Sahib Kuddoosi

Madras High Court · AIR 1941 Mad 17

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High Courts17 Oct 1939

Pichakkari alias Pukkutty Janaki (dead) and Others Vs Sivagnana Nachiar

Madras High Court · AIR 1940 Mad 497 : (1940) 51 LW 514 : (1940) 1 MLJ 175

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High Courts17 Oct 1939

Kannomkot Kelu Kurup Vs Cheriyath Manayil Paru Amma

Madras High Court · AIR 1940 Mad 686 : (1940) 51 LW 617 : (1940) 1 MLJ 693

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High Courts16 Oct 1939

Akki Dodda Basappa Vs Akki Mallamma and Another

Madras High Court · AIR 1940 Mad 458 : (1940) 51 LW 262 : (1940) 1 MLJ 204

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High Courts16 Oct 1939

Pr. N. Sm. Chokkalingam Chettiar Vs The Official Assignee of Madras

Madras High Court · AIR 1940 Mad 837 : (1940) 52 LW 89 : (1940) 2 MLJ 621

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High Courts16 Oct 1939

Nallapareddi Annapoornamma Vs Pelleti Veeraraghava Reddi and Others

Madras High Court · AIR 1940 Mad 547 : (1940) 51 LW 391 : (1940) 1 MLJ 608

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High Courts16 Oct 1939

Jupalli Narasimha Nayanim Varu Vs Rao Bahadur K. Venkatarama Naidu Garu

Madras High Court · AIR 1940 Mad 235 : (1939) 50 LW 800 : (1939) 2 MLJ 791

Madras Estates Land Act, 1908 — Section 64
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High Courts13 Oct 1939

Rowthmall Neopani through their representative Ladhuram Purohit Vs Nagarmall Madan Gopal represented by Prahalada Rai Kadia and Others

Madras High Court · AIR 1940 Mad 179 : (1939) 50 LW 879 : (1940) 1 MLJ 107

Companies Act, 1956 — Section 179, 183(5)
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High Courts13 Oct 1939

Mandan Shetti Vs Thimmi Avva and Another

Madras High Court · AIR 1940 Mad 135

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High Courts13 Oct 1939

Tholpetti Koloor Kalappan Shetti's son Mondan Shetti Vs Ammani Nanchu Shetti's daughter Thimmi Avva and Another

Madras High Court · (1939) 50 LW 837 : (1939) 2 MLJ 882

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High Courts11 Oct 1939

Ponnuchami Chetti and Others Vs Annakamu Servai and Another

Madras High Court · AIR 1940 Mad 439 : (1940) 51 LW 194 : (1940) 1 MLJ 148

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High Courts11 Oct 1939

Sir K.C. Manavikraman, Zamorin Raja Avergal of Calicut, Trustee of Guruvayur Devaswom Vs Madras Hindu Religious Endowments Board and Another

Madras High Court · AIR 1940 Mad 246

Madras Hindu Religious Endowments Act, 1923 — Section 62
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High Courts11 Oct 1939

Mahadevi alias Kunhi Thampuratti styled Manaviyathen, the present Valiya Thampuratti of Ambati Kovilakam Vs P.P. Sankara Menon

Madras High Court · AIR 1940 Mad 504 : (1940) ILR (Mad) 296 : (1940) 51 LW 171 : (1940) 1 MLJ 173

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High Courts11 Oct 1939

Natesa Pillai and Others Vs Venkatarama Aiyar and Another

Madras High Court · AIR 1940 Mad 206 : (1939) 50 LW 867 : (1940) 1 MLJ 568

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High Courts11 Oct 1939

Sivaprasad Sowcar Vs Sekharamantri Narasimhamurthi and Others

Madras High Court · AIR 1940 Mad 187 : (1940) ILR (Mad) 501 : (1940) 51 LW 73 : (1940) 1 MLJ 79

Madras Estates Land Act, 1908 — Section 52(3)
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High Courts10 Oct 1939

Katragada Lakshminarasamma Vs Singamsetti Venkatasatyanarayana Rao

Madras High Court · AIR 1940 Mad 571 : (1940) 51 LW 517 : (1940) 1 MLJ 664

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High Courts10 Oct 1939

Thanammal and Others Vs Alamelu Ammal

Madras High Court · AIR 1940 Mad 224 : (1939) 50 LW 800 : (1939) 2 MLJ 814

City Police Act — Section 75Penal Code, 1860 (IPC) — Section 323
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