High Courts27 Oct 1939
Secretary of State Vs A. Veerayya Vandayar
Madras High Court · AIR 1940 Mad 451 : (1940) 51 LW 105
Madras Estates Land Act, 1908 — Section 9
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,361 of 5,226
High Courts26 Oct 1939
Kuttukken Eramullan Haji and Others Vs Pappinisseri Chandroth Narayanan and Others
Madras High Court · AIR 1940 Mad 453 : (1940) 51 LW 101 : (1940) 1 MLJ 165
High Courts26 Oct 1939
In Re: Ayancheri Kovilagath Sankara Varma Rajah
Madras High Court · (1940) 1 MLJ 272
High Courts26 Oct 1939
Nainalasetti Veera Raju Vs The Secretary of State for India in Council
Madras High Court · AIR 1940 Mad 521 : (1940) 51 LW 201 : (1940) 1 MLJ 152
High Courts25 Oct 1939
Nunna Gopalan Vs Vuppuluri Lakshminarasamma
Madras High Court · AIR 1940 Mad 631 : (1940) 51 LW 69
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Oct 1939
Vennavilli Lakshminarasimha Rao Vs Garapati Muneyya
Madras High Court · AIR 1940 Mad 825 : (1940) 52 LW 244 : (1940) 2 MLJ 234
High Courts24 Oct 1939
The Madura Kallalagar Devasthanam Vs N. Subbiah Ambalam
Madras High Court · AIR 1940 Mad 455 : (1940) ILR (Mad) 745 : (1940) 51 LW 81 : (1940) 1 MLJ 160
High Courts24 Oct 1939
In Re: Perumal Kudumban
Madras High Court · AIR 1940 Mad 562
Penal Code, 1860 (IPC) — Section 309
High Courts23 Oct 1939
COMMISSIONER OF Income Tax, MADRAS Vs ABDUL AZIZ SAHIB.
Madras High Court · (1939) 7 ITR 647
Income Tax Act, 1922 — Section 66(2)
High Courts23 Oct 1939
COMMISSIONER OF INCOME TAX, MADRAS Vs BOSOTTO BROTHERS LIMITED, MADRAS.
Madras High Court · (1940) 8 ITR 41
Income Tax Act, 1922 — Section 10(2)(vi)
High Courts23 Oct 1939
COMMISSIONER OF INCOME TAX, MADRAS Vs S. KM. SP. MEYYAPPA CHETTIAR KARAIKUDI.
Madras High Court · AIR 1940 Mad 416 : (1940) 8 ITR 20 : (1940) 51 LW 362
Income Tax Act, 1961 — Section 4(2)
High Courts23 Oct 1939
The Commissioner of Income Tax Vs S.Km.Sp. Meyyappa Chettiar
Madras High Court · (1940) 1 MLJ 543
High Courts23 Oct 1939
The Commissioner of Income Tax Vs Bosotto Brothers, Limited
Madras High Court · (1940) ILR (Mad) 178 : (1940) 51 LW 222 : (1940) 1 MLJ 319
High Courts23 Oct 1939
COMMISSIONER OF INCOME TAX, MADRAS Vs GELLI KRISHNAMURTHY AND OTHERS.
Madras High Court · (1940) 8 ITR 121
Income Tax Act, 1961 — Section 66(2)
High Courts20 Oct 1939
Sri Sri Narasimha Pattamahadevi alias Padmavathi Pattamahadevi Garu Vs Seemala Annan Naidu and Others
Madras High Court · AIR 1940 Mad 624 : (1940) 51 LW 256 : (1940) 1 MLJ 350
High Courts20 Oct 1939
Narayanaswami Naidu and Another Vs Rajamanickam Pillai
Madras High Court · AIR 1940 Mad 419 : (1940) 51 LW 237 : (1940) 1 MLJ 225
High Courts20 Oct 1939
Ramasubramanya Pattar Vs Karimbil Pati and Others
Madras High Court · AIR 1940 Mad 124 : (1939) 50 LW 933 : (1940) 1 MLJ 54
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts19 Oct 1939
Viswanadhula Gurayya and Another Vs Danturthi Venkataratnam
Madras High Court · (1940) 51 LW 177 : (1940) 1 MLJ 223
High Courts19 Oct 1939
P. R. M. ABDUL RAHMAN and CO. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1939) 7 ITR 662
Income Tax Act, 1922 — Section 10(2)(iii), 26A
High Courts18 Oct 1939
ALAGANANDA MUDALIAR Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1940) 8 ITR 69
Income Tax Act, 1961 — Section 66(3)Presidency Towns Insolvency Act, 1909 — Section 49(1)