High Courts01 Dec 1939
R. Sami Naidu Vs Katha Goundan and Another
Madras High Court · AIR 1940 Mad 522 : (1940) 51 LW 267 : (1940) 1 MLJ 337
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,359 of 5,226
High Courts01 Dec 1939
Pandita Viswanadha Yegneswara Sastri Vs The Secretary of State for India in Council
Madras High Court · AIR 1940 Mad 592 : (1940) 51 LW 540 : (1940) 1 MLJ 704
High Courts30 Nov 1939
K.S.R.M. Sivasubramaniam Chettiar Vs Murugesa Mudaliar and Another
Madras High Court · AIR 1940 Mad 566 : (1940) 51 LW 739 : (1940) 1 MLJ 537
High Courts29 Nov 1939
Cherutty alias Vasu and Another Vs Nangamparambil Ravu alias Kuttaman and Others
Madras High Court · AIR 1939 Mad 513 : (1940) ILR (Mad) 830 : (1940) 51 LW 324 : (1940) 2 MLJ 358
High Courts28 Nov 1939
Municipal Council Vs G.V.C. Babu Naidu
Madras High Court · AIR 1940 Mad 731 : (1940) 51 LW 181 : (1940) 1 MLJ 437
High Courts27 Nov 1939
Yenamandra Jagannadham Vs Theerthala Adilakshmi and Others
Madras High Court · AIR 1940 Mad 545 : (1940) ILR (Mad) 734 : (1940) 51 LW 348 : (1940) 1 MLJ 433
High Courts24 Nov 1939
B. Nana Rao Vs M.U. Arunachalam Chettiar and Others
Madras High Court · AIR 1940 Mad 385 : (1940) ILR (Mad) 526 : (1940) 1 MLJ 482
High Courts24 Nov 1939
Pendela Pundarikakshudu Vs Sontineni Kondayya and Others
Madras High Court · AIR 1940 Mad 669 : (1940) 51 LW 481 : (1940) 1 MLJ 601
High Courts24 Nov 1939
K.N. Guruswamy Vs Indo-Carnatic Bank, Ltd.
Madras High Court · AIR 1940 Mad 873
High Courts24 Nov 1939
In Re: Pullannagari Rami Reddi and Others
Madras High Court · AIR 1941 Mad 238 : (1940) 52 LW 420
High Courts23 Nov 1939
S.V. Subba Rao Vs The Calicut Co-operative Urban Bank Limited
Madras High Court · AIR 1940 Mad 635 : (1940) ILR (Mad) 649 : (1940) 51 LW 189 : (1940) 1 MLJ 268
High Courts22 Nov 1939
Ramanatha Gurukkal alias Parameswara Gurukkal Vs V.V.R. Arunachalam Chettiar, Manager for the time being of Tirupalathurai Siva Devasthanam and Another
Madras High Court · AIR 1940 Mad 493 : (1940) ILR (Mad) 825 : (1940) 51 LW 185 : (1940) 1 MLJ 352
High Courts21 Nov 1939
In Re: Chidambaram Chettiar
Madras High Court · AIR 1940 Mad 383 : (1940) ILR (Mad) 646 : (1940) 51 LW 228 : (1940) 2 MLJ 425
High Courts21 Nov 1939
In Re: Kuruba Anjanappa and Another
Madras High Court · AIR 1940 Mad 892 : (1940) 52 LW 345
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts21 Nov 1939
Kopparthi Venkataratnam and Another Vs Palleti Sivaramudu and Another
Madras High Court · AIR 1940 Mad 560 : (1940) 51 LW 249 : (1940) 1 MLJ 314
High Courts20 Nov 1939
Raja Srimanthu Muthu Vijia Ragunatha Duraisingam alias Gowri Vallabha Thevar Avergal, Zamindar of Sivaganga, through the Estate Collector Vs Periasami Pillai and Others
Madras High Court · AIR 1940 Mad 379 : (1940) ILR (Mad) 487 : (1940) 51 LW 366 : (1940) 1 MLJ 391
High Courts17 Nov 1939
Athiyappa Goundan Vs Ramanathan Chettiar
Madras High Court · AIR 1940 Mad 420 : (1940) 51 LW 346 : (1940) 1 MLJ 367
High Courts16 Nov 1939
The Official Assignee Vs Natesam Pillai
Madras High Court · AIR 1940 Mad 441 : (1940) ILR (Mad) 845 : (1940) 51 LW 144 : (1940) 1 MLJ 254
High Courts16 Nov 1939
Rajah Tadakamalla Seetharamachandra Rao Bahadur, Zamindar of Bethavole Vs Sree Rajah Kotagiri Satyanarayana Rao Bahadur and Others
Madras High Court · AIR 1940 Mad 656 : (1940) 1 MLJ 699
High Courts16 Nov 1939
In Re: Kollapalle Subramanyam
Madras High Court · AIR 1940 Mad 822
Penal Code, 1860 (IPC) — Section 486