High Courts15 Jan 1940
Rm. L.M.L.V. Alagammai Achi and Another Vs Vr. Pl. M. Palaniappa Chettiar and Another
Madras High Court · AIR 1940 Mad 580 : (1940) ILR (Mad) 1012 : (1940) 51 LW 374 : (1940) 1 MLJ 469
Contract Act, 1872 — Section 247, 248
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,357 of 5,226
High Courts12 Jan 1940
Mannicheenntavita Cheria Mammu Vs Katavath Teyyil Payankavil Seyina and Others
Madras High Court · AIR 1940 Mad 577 : (1940) 51 LW 569
High Courts12 Jan 1940
Bava C. Gopalaswami Mudaliar Vs The Annadhana Kattalai of Sri Tyagarajaswami temple by Trustee, Vaithilinga Pandarasannadhi and Another
Madras High Court · AIR 1940 Mad 719 : (1940) 51 LW 708 : (1940) 1 MLJ 547
Contract Act, 1872 — Section 65
High Courts08 Jan 1940
The Corporation of Madras Vs The Secretary of State for India in Council
Madras High Court · AIR 1940 Mad 653 : (1940) 51 LW 475 : (1940) 1 MLJ 576
Tamil Nadu Motor Vehicles Taxation Act, 1931 — Section 11(1)(ii)
High Courts05 Jan 1940
Sevadappa Goundar Vs K.V. Narayanaswami Aiyar, Special Receiver
Madras High Court · (1940) 51 LW 429 : (1940) 1 MLJ 647
Provincial Insolvency Act, 1920 — Section 4, 53
High Courts04 Jan 1940
Manthiri Goundan Vs Arunachalam Goundan and Another
Madras High Court · AIR 1940 Mad 569 : (1940) 51 LW 600 : (1940) 1 MLJ 711
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts04 Jan 1940
In Re: A.V. Jones and Another
Madras High Court · AIR 1940 Mad 572 : (1940) 51 LW 433 : (1940) 1 MLJ 533
Presidency Towns Insolvency Act, 1909 — Section 106(1)(a)
High Courts03 Jan 1940
In Re: Boya Lingadu alias Dubbodu
Madras High Court · AIR 1940 Mad 509 : (1940) 1 MLJ 428
Penal Code, 1860 (IPC) — Section 411
High Courts02 Jan 1940
N.K.R.M.N. Nagappa Chettiar and Others Vs Raja Srimanthu Muthu Vijaya Raghunatha Doraisingam alias Gouri Vallabha Thevar Avl., Zamindar of Sivaganga through his authorised agent and Diwan Mr. R.M. Sundaram Esq. and Another
Madras High Court · AIR 1940 Mad 532 : (1940) ILR (Mad) 858 : (1940) 51 LW 354 : (1940) 1 MLJ 442
Madras Court of Wards Act, 1902 — Section 49
High Courts15 Dec 1939
In Re: Annamalai Mudali
Madras High Court · (1940) ILR (Mad) 515 : (1940) 51 LW 206 : (1940) 2 MLJ 39
High Courts15 Dec 1939
Venkataramasastri Vs Venkatasubramania Dikshitar and Another
Madras High Court · AIR 1940 Mad 674 : (1940) 51 LW 434 : (1940) 1 MLJ 478
High Courts15 Dec 1939
K. Dasaradharama Reddy Vs Syed Rahimtulla Hussani and Another
Madras High Court · AIR 1940 Mad 492 : (1940) ILR (Mad) 856 : (1940) 1 MLJ 270
High Courts15 Dec 1939
John Baptist D'Souza Vs Lizzie Jane Lobo
Madras High Court · AIR 1940 Mad 584 : (1940) 1 MLJ 651
High Courts14 Dec 1939
Arunachala Mudali Vs Raghava Pillai
Madras High Court · (1940) 51 LW 426 : (1940) 1 MLJ 477
High Courts12 Dec 1939
In Re: The Indian Succession Act (XXXIX of 1925) In Re: Goods of Edward Carmichael Mccankie In Re: Wilfrid Hazell Sell
Madras High Court · (1940) 1 MLJ 264
High Courts12 Dec 1939
Arumilli Surayya Vs Pinisetti Venkataramanamma and Others
Madras High Court · AIR 1940 Mad 701 : (1940) 1 MLJ 831
High Courts12 Dec 1939
In Re: Goods of Edwards Carmichael McCankie In Re: Wilfrid Hazell Sell
Madras High Court · AIR 1940 Mad 680
Succession Act, 1925 — Section 291
High Courts12 Dec 1939
Reddi Krishnan Naidu and Others Vs Chintala Somi Naidu and Others
Madras High Court · AIR 1940 Mad 544 : (1940) ILR (Mad) 815 : (1940) 51 LW 315 : (1940) 1 MLJ 363
High Courts12 Dec 1939
Puzhakkarat Kozhuvammal Ammad and Another Vs Cheriath Manayil Paru Amma
Madras High Court · (1940) 51 LW 538 : (1940) 1 MLJ 764
High Courts11 Dec 1939
Chidambaram Chettiar Vs Muthukumaraswami Chettiar
Madras High Court · AIR 1940 Mad 417 : (1940) 51 LW 447 : (1940) 1 MLJ 317