High Courts06 Mar 1940
Soundararajappa Mudaliar Vs Krishna Aiyar, by guardian Raghavendra Rao and Another
Madras High Court · (1940) 1 MLJ 912
Madras Hereditary Village Offices Act, 1895 — Section 13(1), 21
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,354 of 5,226
High Courts06 Mar 1940
Pavayi and Others Vs Palanivela Goundan and Others
Madras High Court · AIR 1940 Mad 470 : (1940) ILR (Mad) 872 : (1940) 51 LW 592 : (1940) 1 MLJ 766
Limitation Act, 1963 — Section 20
High Courts05 Mar 1940
The Public Prosecutor Vs Ramaswami Nadar
Madras High Court · AIR 1940 Mad 745 : (1940) 52 LW 224 : (1940) 2 MLJ 92
Penal Code, 1860 (IPC) — Section 326
High Courts04 Mar 1940
E.P. Kumaravel Nadar Vs T.P. Shanmuga Nadar and Others
Madras High Court · AIR 1940 Mad 465 : (1940) ILR (Mad) 762 : (1940) 51 LW 542 : (1940) 1 MLJ 719
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 206
High Courts04 Mar 1940
Vattipalle Eswariah Vs Vattipalle Rameswarayya and Others
Madras High Court · AIR 1940 Mad 483 : (1940) ILR (Mad) 785 : (1940) 51 LW 694 : (1940) 1 MLJ 857
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts04 Mar 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs MESSRS. HARVEYS LTD.
Madras High Court · (1940) ILR (Mad) 985 : (1940) 8 ITR 307
Income Tax Act, 1922 — Section 23A(2)
High Courts29 Feb 1940
Vemuri Ramjee Rao Vs The Municipal Council
Madras High Court · AIR 1940 Mad 956 : (1940) 52 LW 437 : (1940) 2 MLJ 469
Contract Act, 1872 — Section 72
High Courts29 Feb 1940
Madina Bibi Sahiba Vs The Ismail Durga Association and Another
Madras High Court · AIR 1940 Mad 789 : (1940) ILR (Mad) 808 : (1940) 51 LW 608 : (1940) 1 MLJ 872
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts28 Feb 1940
Koraka Kannayya Naidu Vs Rayapureddi Appala Naidu
Madras High Court · AIR 1940 Mad 954 : (1940) 52 LW 399 : (1940) 2 MLJ 369
Limitation Act, 1963 — Section 20
High Courts27 Feb 1940
The Secretary of State for India in Council Vs Reddipalle Hussain Saheb (died) and Others
Madras High Court · AIR 1940 Mad 788 : (1940) 52 LW 205 : (1940) 2 MLJ 13
High Courts27 Feb 1940
In Re: Nandivada Ganganna Dhora
Madras High Court · AIR 1940 Mad 744 : (1940) 51 LW 564 : (1940) 1 MLJ 758
Evidence Act, 1872 — Section 27
High Courts26 Feb 1940
P.L.N.S.P. Subramanian Chettiar Vs R.M.P.L.L. Lakshmanan Chettiar (dead) and Another
Madras High Court · (1940) 51 LW 652 : (1940) 1 MLJ 817
High Courts26 Feb 1940
Vajjula alias Hanumanthavajjula Suryanarayanamurthy Vs Hanumanthavajjula Gopalakrishnamma and Another
Madras High Court · AIR 1940 Mad 950 : (1940) 51 LW 566 : (1940) 1 MLJ 779
High Courts23 Feb 1940
Pitchai Pillai Vs T.R. Ramaswami Aiyangar
Madras High Court · (1940) 51 LW 516 : (1940) 1 MLJ 655(1)
Penal Code, 1860 (IPC) — Section 504
High Courts23 Feb 1940
Chikkanna Chettiar alias V.S. Nanjappa Chettiar Vs V.S. Perumal Chettiar and Another
Madras High Court · AIR 1940 Mad 474 : (1940) ILR (Mad) 791 : (1940) 51 LW 553 : (1940) 1 MLJ 732
Land Acquisition Act, 1894 — Section 3(d)
High Courts23 Feb 1940
S. Gopalachariar Vs Nallayya Chetty and Others
Madras High Court · (1940) 51 LW 762 : (1940) 1 MLJ 911
High Courts23 Feb 1940
Bhavanasi Virupakshayya Vs Vinayakam Chinna Subbarayudu and Another
Madras High Court · AIR 1940 Mad 609 : (1940) 51 LW 615
High Courts23 Feb 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs NADIMUTHU PILLAI.
Madras High Court · (1940) ILR (Mad) 715 : (1940) 8 ITR 249
Income Tax Act, 1922 — Section 4(2)