High Courts11 Apr 1940
Budiredla Ramamurti Vs Matta Sitaramayya
Madras High Court · AIR 1941 Mad 56 : (1940) ILR (Mad) 947 : (1940) 52 LW 262 : (1940) 2 MLJ 293
Tamil Nadu Agriculturists Relief Act, 1938 — Section 8
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,352 of 5,226
High Courts11 Apr 1940
A.L.S.P.P.L. Subramanian Chettiar by Agent Narayanan Chettiar Vs Muthuswami Goundan alias Avanashi Goundan
Madras High Court · AIR 1940 Mad 890 : (1941) ILR (Mad) 43 : (1940) 52 LW 240 : (1940) 2 MLJ 170
Civil Procedure Code, 1908 (CPC) — Section 111(a)
High Courts11 Apr 1940
Abdul Kudus and Others Vs Abdul Gani and Others
Madras High Court · AIR 1940 Mad 955 : (1940) 52 LW 397 : (1940) 2 MLJ 406
Court Fees Act, 1870 — Section 5
High Courts10 Apr 1940
N. Krishnaswami Aiyar Vs T.N. Nagalinga Mudaliar
Madras High Court · (1940) 52 LW 140 : (1940) 2 MLJ 174
High Courts10 Apr 1940
Alapati Anandarao and Others Vs The President, Co-operative Credit Society and Others
Madras High Court · AIR 1940 Mad 828 : (1941) ILR (Mad) 27 : (1940) 52 LW 141 : (1940) 2 MLJ 179
High Courts10 Apr 1940
In Re: B. Sriniwasa Rao
Madras High Court · AIR 1941 Mad 687 : (1941) 53 LW 711
Defence of India Rules, 1962 — Rule 38(5)
High Courts09 Apr 1940
In Re: Gampala Subbigadu alias Damasagadu
Madras High Court · AIR 1941 Mad 280 : (1940) 52 LW 884 : (1940) 2 MLJ 1018
High Courts09 Apr 1940
Tajbi, minor by father and next friend Mohamed Alli Vs Nattar Sheriff
Madras High Court · AIR 1940 Mad 888 : (1940) 52 LW 369 : (1940) 2 MLJ 345
High Courts09 Apr 1940
The President, Co-operative Credit Society Vs Sanam Narasimha Rao and Others
Madras High Court · AIR 1941 Mad 77 : (1940) 52 LW 354 : (1940) 2 MLJ 402
Limitation Act, 1963 — Article 11
High Courts09 Apr 1940
Nimmagadda Ramaseshayya Vs Adusumilli Kutumba Rao and Another
Madras High Court · AIR 1940 Mad 793 : (1940) ILR (Mad) 943 : (1940) 52 LW 173 : (1940) 2 MLJ 235
High Courts05 Apr 1940
Boganatham Arunachalam Chetty and Another Vs Boganatham Krishnaveni Ammal and Another
Madras High Court · AIR 1941 Mad 724 : (1941) 53 LW 552 : (1941) 1 MLJ 697
High Courts05 Apr 1940
Ivaturi Veera Subramanyam and Others Vs President, District Board
Madras High Court · AIR 1941 Mad 733
Madras Local Boards Act, 1884 — Section 225
High Courts05 Apr 1940
Paleti Chandrayya and Others Vs Yeruva Chinnappa Reddi and Others
Madras High Court · AIR 1941 Mad 753
Provincial Insolvency Act, 1920 — Section 37
High Courts05 Apr 1940
Kuppu Govinda Chettiar Vs Uttukottai Co-operative Society
Madras High Court · AIR 1940 Mad 831 : (1940) ILR (Mad) 929 : (1940) 52 LW 131 : (1940) 2 MLJ 241
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Apr 1940
Sait Sogmull Lachiram Firm of Tenali Vs Vallabhaneni Parandhamayya and Others
Madras High Court · AIR 1940 Mad 716 : (1941) ILR (Mad) 136 : (1940) 51 LW 697 : (1940) 2 MLJ 17
Provincial Insolvency Act, 1920 — Section 78(2)
High Courts04 Apr 1940
In Re: V.K.R. St. Kasi Viswanatha Chettiar
Madras High Court · (1941) 53 LW 680 : (1941) 1 MLJ 702
Companies Act, 1956 — Section 76(1)
High Courts03 Apr 1940
Muthuswami Thevar alias Mappilaiswami Thevar Vs Rajakumar B. Rajaram Pandian
Madras High Court · AIR 1940 Mad 904 : (1940) 52 LW 346 : (1940) 2 MLJ 355
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 Apr 1940
Sri Kallalagar Devasthanam Vs The District Collector
Madras High Court · AIR 1940 Mad 811 : (1941) ILR (Mad) 36 : (1940) 51 LW 735 : (1940) 1 MLJ 891
Madras Hindu Religious Endowments Act, 1926 — Section 44B
High Courts02 Apr 1940
B.N. Chowdappa Chetti Vs President, Panchayat Board
Madras High Court · AIR 1941 Mad 24 : (1940) 52 LW 195 : (1940) 2 MLJ 1
Madras Local Boards (Amendment) Act, 1930 — Section 193