High Courts01 May 1940
Yelamanchilli Basavayya Vs Jaldu Manikyala Rao
Madras High Court · AIR 1941 Mad 37 : (1940) 2 MLJ 340
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Madras High Court judgments
1,04,503 judgments · page 4,350 of 5,226
High Courts01 May 1940
Roopchand Merlacha Vs Sha Motaji Mokanaji
Madras High Court · AIR 1940 Mad 791 : (1940) 52 LW 303 : (1940) 2 MLJ 283
Madras Debt Conciliation Act, 1936 — Section 25, 4
High Courts30 Apr 1940
In Re: Karuppan Chetti and Another
Madras High Court · AIR 1941 Mad 267 : (1940) 52 LW 258
Evidence Act, 1872 — Section 27
High Courts30 Apr 1940
R.K. Presanna Venkatesa Rao Vs The Trichinopoly District Co-operative Central Bank, Ltd. and Others
Madras High Court · (1940) 52 LW 417 : (1940) 2 MLJ 488
High Courts30 Apr 1940
Allamsetti Venkatappadu and Others Vs Manda Appalaswami
Madras High Court · (1940) 52 LW 416 : (1940) 2 MLJ 487
High Courts29 Apr 1940
Edara Venkayya Pantulu alias E.V. Pant and Another Vs Kalipattapu Chitti Surya Prakasamma and Another
Madras High Court · AIR 1940 Mad 879 : (1941) ILR (Mad) 255 : (1940) 52 LW 282 : (1940) 2 MLJ 328
High Courts26 Apr 1940
Ranganayaki Ammal Vs Rajagopalaswami Naidu
Madras High Court · AIR 1940 Mad 951
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts26 Apr 1940
Vendoor Thazhath Paravan alias Cheriad and Another Vs Venthrayil Tarwad Karnawan Gopalan Nair
Madras High Court · AIR 1940 Mad 794 : (1940) ILR (Mad) 864 : (1940) 52 LW 289 : (1940) 2 MLJ 273
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts26 Apr 1940
Ranganayaki Ammal Vs Rajagopalaswami Naidu and Others
Madras High Court · (1940) 52 LW 307 : (1940) 2 MLJ 239
Provincial Insolvency Act, 1920 — Section 34(2)
High Courts26 Apr 1940
Motam Kotayya alias Prakasam Vs Singampalli Venkata Punnayya
Madras High Court · AIR 1940 Mad 910 : (1941) ILR (Mad) 1023 : (1940) 52 LW 176 : (1940) 2 MLJ 202
Tamil Nadu Agriculturists Relief Act, 1938 — Section 8
High Courts26 Apr 1940
Chidambaram Aiyar Vs Manickavasagam Pillai and Another
Madras High Court · (1940) 52 LW 204 : (1940) 2 MLJ 232
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9(1)
High Courts26 Apr 1940
Chinni Venkatachalam Chetti Vs Athivarapu Venkatrami Reddi
Madras High Court · AIR 1940 Mad 929 : (1941) ILR (Mad) 144 : (1940) 52 LW 465 : (1940) 2 MLJ 456
Transfer of Property Act, 1882 — Section 3
High Courts25 Apr 1940
G. Chokkappa Chetty Vs M. Santhubava Rowther
Madras High Court · AIR 1940 Mad 926 : (1940) 52 LW 537 : (1940) 2 MLJ 481
High Courts25 Apr 1940
In Re: Pattammal
Madras High Court · AIR 1940 Mad 898 : (1940) 52 LW 349 : (1940) 2 MLJ 315
Penal Code, 1860 (IPC) — Section 201(1)
High Courts24 Apr 1940
Moidin Rowthan Vs Dakshayani Amma and Another
Madras High Court · AIR 1941 Mad 125
Civil Procedure Code, 1908 (CPC) — Section 63, 64
High Courts24 Apr 1940
Ganapathi Bhatta Vs A.M.L. D'Sowza and Others
Madras High Court · AIR 1940 Mad 907 : (1940) 2 MLJ 317
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts24 Apr 1940
Kattuva Rowtha's son Moidin alias Siavu Rowthan Vs Dakshayani Amma and Another
Madras High Court · (1940) 52 LW 807 : (1940) 2 MLJ 844
Civil Procedure Code, 1908 (CPC) — Section 63, 64
High Courts23 Apr 1940
Kulikarai Viswanathaswami Temple Vs The Assistant Engineer for Surveys, Electricity Department and Another
Madras High Court · AIR 1940 Mad 900 : (1940) 52 LW 328 : (1940) 2 MLJ 254
Telegraph Act, 1885 — Section 18(1)
High Courts23 Apr 1940
Minni Zuleka Bi and Another Vs Kulsum Bi and Another
Madras High Court · AIR 1941 Mad 128 : (1940) 52 LW 458 : (1940) 2 MLJ 393
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts23 Apr 1940
The Official Receiver of East Godavari Vs Chava Govindaraju and Another
Madras High Court · AIR 1940 Mad 798 : (1940) ILR (Mad) 953 : (1940) 52 LW 149 : (1940) 2 MLJ 190
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98