High Courts23 Jul 1940
T.P. Chandrasekara Aiyar Vs The Official Receiver
Madras High Court · (1940) 52 LW 494 : (1940) 2 MLJ 461
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,349 of 5,226
High Courts23 Jul 1940
Sundara Reddiar Vs Alagappa Chettiar, by agent Veeraraghava Aiyangar
Madras High Court · AIR 1941 Mad 100(2) : (1940) 52 LW 431 : (1940) 2 MLJ 466
High Courts22 Jul 1940
Mayandi Venkatesa Mudali and Another Vs Konne Desappa Mudali
Madras High Court · AIR 1941 Mad 99(1) : (1940) 52 LW 479 : (1940) 2 MLJ 555
Provincial Insolvency Act, 1920 — Section 6(e)
High Courts18 Jul 1940
In Re: Karuppal alias Chetty Boyachi
Madras High Court · AIR 1941 Mad 50 : (1940) 52 LW 472 : (1940) 2 MLJ 492
High Courts18 Jul 1940
In Re: Singampilli Yerranna and Others
Madras High Court · AIR 1941 Mad 306 : (1940) 52 LW 898
Evidence Act, 1872 — Section 27
High Courts17 Jul 1940
In Re: Thalappil Thithachumma
Madras High Court · AIR 1941 Mad 27 : (1940) 52 LW 549 : (1940) 2 MLJ 551
High Courts03 Jul 1940
In Re: K.M. Narayanan Nambudripad
Madras High Court · AIR 1941 Mad 23 : (1940) 52 LW 364 : (1940) 2 MLJ 747
Madras Nambudiri Act, 1932 — Section 3
High Courts03 May 1940
G. Samuel Vs Cyril Gill and John Stanley Goodwin, Official Liquidators
Madras High Court · (1941) 1 MLJ 818
Companies Act, 1956 — Section 229
High Courts03 May 1940
Dara Tripura Sundaralingam Vs Vinjamuri Venkataramanayya
Madras High Court · AIR 1940 Mad 917 : (1940) 52 LW 366 : (1940) 2 MLJ 322
Madras Debt Conciliation Act, 1936 — Section 25
High Courts03 May 1940
P.R.N.S.M. Chokkalingam Chetti Vs The Official Assignee of Madras
Madras High Court · (1940) 52 LW 509 : (1940) 2 MLJ 645
Civil Procedure Code, 1908 (CPC) — Section 110(3)
High Courts03 May 1940
Rachamadugu Narayanaswami Chetti Vs R. Venkata Reddi (died) and Others
Madras High Court · AIR 1940 Mad 889 : (1940) 52 LW 381 : (1940) 2 MLJ 324
Madras Debt Conciliation Act, 1936 — Section 2(f)
High Courts03 May 1940
Alagu Sundarammal Vs Ko. So. Thiruvengadathu Aiyangar
Madras High Court · AIR 1941 Mad 100(1) : (1940) 52 LW 380 : (1940) 2 MLJ 379
Provincial Insolvency Act, 1920 — Section 42(1)(a)
High Courts03 May 1940
Pattu Achi Vs V. Rajgopala Pillai and Others
Madras High Court · AIR 1940 Mad 923
High Courts02 May 1940
Sofia Bi Bi Saheba Vs Vasudeva Chetty and Another
Madras High Court · AIR 1940 Mad 952 : (1940) 52 LW 383 : (1940) 2 MLJ 381
Easements Act, 1882 — Section 33
High Courts01 May 1940
Maddipati Narasimhamurti and Others Vs Hayat Khan and Others
Madras High Court · AIR 1940 Mad 911 : (1940) 52 LW 326 : (1940) 2 MLJ 287
High Courts01 May 1940
Tiruchendur Sri Subramaniaswami Temple Vs P. Ramasamia Pillai (insane) through his wife and guardian R. Muthammal and Others
Madras High Court · AIR 1941 Mad 39 : (1940) 52 LW 446 : (1940) 2 MLJ 510
High Courts01 May 1940
Sri Rajah Yenumala Latchanna Dora Varu Vs Sri Rajah Yenumala Mallu Dora Varu
Madras High Court · AIR 1941 Mad 55 : (1940) 52 LW 487 : (1940) 2 MLJ 572
High Courts01 May 1940
Radhakrishna Chetty and Another Vs Miss Teckla Schomberg
Madras High Court · AIR 1941 Mad 115 : (1940) 2 MLJ 867
High Courts01 May 1940
Charapotta Kanur Kesavan Nayar Vs Kummankuzhi Ezhuvan Kunchu's son Velu
Madras High Court · AIR 1940 Mad 909 : (1940) 52 LW 306 : (1940) 2 MLJ 238
Tamil Nadu Village Courts Act, 1888 — Section 73
High Courts01 May 1940
P.A. Raju Chettiar Vs Shanmugam Pillai alias Sarangapani Pillai and Others
Madras High Court · AIR 1941 Mad 245 : (1940) 52 LW 279 : (1940) 2 MLJ 376
Civil Procedure Code, 1908 (CPC) — Section 146