High Courts31 Jul 1940
Kunchaparti Venkatachellam Vs Vemuri Subrahmanyam and Another
Madras High Court · AIR 1941 Mad 795 : (1941) 54 LW 714 : (1941) 2 MLJ 219
Civil Procedure Code, 1908 (CPC) — Section 73
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,348 of 5,226
High Courts30 Jul 1940
Narasimhulu Naidu Vs Pemmati Naga Reddy
Madras High Court · AIR 1941 Mad 64
Contract Act, 1872 — Section 239
High Courts30 Jul 1940
In Re: Baggam Appalanarasayya
Madras High Court · AIR 1941 Mad 101
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 32
High Courts30 Jul 1940
The Nellore Permanent Fund Limited Vs Kondapi Subba Rao and Another
Madras High Court · AIR 1941 Mad 888 : (1941) 54 LW 239 : (1941) 2 MLJ 388
High Courts30 Jul 1940
In Re: Beggam Appalanarasayya
Madras High Court · (1941) ILR (Mad) 81 : (1940) 52 LW 495 : (1940) 2 MLJ 715
Evidence Act, 1872 — Section 32, 32(1)
High Courts30 Jul 1940
Narasimhalu Naidu Vs Pemmati Naga Reddy
Madras High Court · (1940) 52 LW 530 : (1940) 2 MLJ 694
Contract Act, 1872 — Section 239
High Courts29 Jul 1940
Thiravia Nadar Vs Paulraj Chelliah Nadar and Others
Madras High Court · AIR 1941 Mad 74(2) : (1940) 52 LW 386 : (1940) 2 MLJ 417
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts29 Jul 1940
Kamakshi Chetti Vs A.S. Alaganan Chettiar
Madras High Court · AIR 1941 Mad 73(1) : (1940) 52 LW 430 : (1940) 2 MLJ 468
High Courts26 Jul 1940
H.M. Ebrahim Sait Vs The Mettupalayam Narayani Bank, Limited and Others
Madras High Court · AIR 1940 Mad 958 : (1940) 52 LW 474 : (1940) 2 MLJ 495
Presidency Towns Insolvency Act, 1909 — Section 9(e)
High Courts26 Jul 1940
Karanan Syama Rao Vs V. Hanumantha Rao, minor by guardian and maternal grandfather Nittur Ramaswamayya
Madras High Court · AIR 1940 Mad 925 : (1940) 52 LW 403 : (1940) 2 MLJ 476
Tamil Nadu Agriculturists Relief Act, 1938 — Section 8
High Courts26 Jul 1940
Madhava Ramachandra Kamath Vs The Canara, Banking Corporation Limited, a Banking Company
Madras High Court · (1940) 52 LW 741 : (1940) 2 MLJ 721
Companies Act, 1956 — Section 38(1)
High Courts26 Jul 1940
In Re: Ponnuswami Reddiar and Another
Madras High Court · AIR 1941 Mad 604 : (1941) 53 LW 75
High Courts24 Jul 1940
Pothula Sattiraju Vs Polisetti Venkataratnam and Others
Madras High Court · AIR 1941 Mad 800(2) : (1941) 54 LW 505 : (1941) 2 MLJ 646
Madras Estates Land Act, 1908 — Section 189
High Courts24 Jul 1940
S.P.Rm.M. Meyappa Chettiar Vs S.P.Rm.Rm. Ramaswami Chettiar
Madras High Court · AIR 1941 Mad 96 : (1940) 52 LW 508 : (1940) 2 MLJ 494
High Courts24 Jul 1940
In Re: Kesava Reddi and Another
Madras High Court · (1940) 52 LW 492 : (1940) 2 MLJ 468(1)
Penal Code, 1860 (IPC) — Section 395, 457
High Courts24 Jul 1940
Boddana Ramudu and Others Vs Sasapu Sanyasi Naidu and Another
Madras High Court · AIR 1941 Mad 97 : (1940) 52 LW 629 : (1940) 2 MLJ 668
Madras Estates Land Act, 1908 — Section 143
High Courts24 Jul 1940
Gandikota Kamanna Vs Tondapu Satti Reddy
Madras High Court · AIR 1940 Mad 919 : (1940) 52 LW 420 : (1940) 2 MLJ 467
High Courts24 Jul 1940
Puthanveettil Cheeru Vs Chenenkeel Punnoron Chathu Nambiar and Another
Madras High Court · AIR 1941 Mad 44 : (1940) 52 LW 391 : (1940) 2 MLJ 451
Tamil Nadu Agriculturists Relief Act, 1938 — Section 15
High Courts23 Jul 1940
N. Muthusami Chettiar Vs Periyal Achi and Another
Madras High Court · AIR 1941 Mad 84 : (1940) 52 LW 522 : (1940) 2 MLJ 606
Provincial Insolvency Act, 1920 — Section 43
High Courts23 Jul 1940
Vedala Vallabhacharyulu Vs Vedala Rangacharyulu and Another
Madras High Court · AIR 1941 Mad 76 : (1940) 52 LW 385 : (1940) 2 MLJ 416