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Madras High Court judgments

1,04,503 judgments · page 4,347 of 5,226

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High Courts09 Aug 1940

Gudipati Brahmanandam Vs Gudipati Sarveswara Rao and Others

Madras High Court · AIR 1941 Mad 276 : (1940) 52 LW 471 : (1940) 2 MLJ 503

Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 18
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High Courts09 Aug 1940

Kaza Suryanarayana Vs Sree Rajah Sobhanadri Appa Rao Bahadur Zamindar Garu and Others

Madras High Court · (1940) 52 LW 505 : (1940) 2 MLJ 584

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
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High Courts09 Aug 1940

Compalla China Ramamurti Vs Pala Nukayya and Another

Madras High Court · AIR 1942 Mad 30 : (1941) 54 LW 716

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High Courts08 Aug 1940

Srimat Paruvastu Pattabhirama China Govindacharyulu Vs Punyamurthula Seshagiri Rao

Madras High Court · AIR 1941 Mad 860 : (1941) 2 MLJ 674

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High Courts08 Aug 1940

In Re: Guruswami Chettiar and Others

Madras High Court · AIR 1941 Mad 323 : (1940) 2 MLJ 1063

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High Courts08 Aug 1940

A.R.L.S.V.L. Sevugan Chettiar Vs The Revenue Divisional Officer

Madras High Court · AIR 1941 Mad 198 : (1940) 52 LW 660 : (1940) 2 MLJ 753

Civil Procedure Code, 1908 (CPC) — Section 35Land Acquisition Act, 1894 — Section 53
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High Courts08 Aug 1940

Nanjunda Chetty Vs Y.P.R.L.M.L. Lakshmanan Chettiar and Others

Madras High Court · AIR 1941 Mad 30 : (1940) 52 LW 415 : (1940) 2 MLJ 502

Civil Procedure Code, 1908 (CPC) — Section 52(2)
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High Courts08 Aug 1940

Travancore National Bank Subsidiary Company Limited Vs The Travancore National and Quilon Bank Limited

Madras High Court · AIR 1941 Mad 256 : (1940) 52 LW 488 : (1940) 2 MLJ 566

Companies Act, 1956 — Section 183
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High Courts07 Aug 1940

Bala Venkatarama Chettiar Vs The Hindu Religious Endowment Board and Others

Madras High Court · (1940) 2 MLJ 615

Madras Hindu Religious Endowments Act, 1923 — Section 63
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High Courts07 Aug 1940

Balavenkatarama Chettiar Vs Hindu Religious Endowments Board and Others

Madras High Court · AIR 1941 Mad 79

Madras Hindu Religious Endowments Act, 1926 — Section 63
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High Courts07 Aug 1940

Bembiri Kothanath Devaki Kutti Amma's son Padmanabha Nayar Vs Chali Parambil Ezhuvan Vellappan's son Appu alias Theyyan

Madras High Court · (1941) 54 LW 172 : (1941) 2 MLJ 242

Civil Procedure Code, 1908 (CPC) — Section 80
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High Courts06 Aug 1940

Pyda Suryanarayanamurthi Vs The Municipal Council

Madras High Court · (1941) 54 LW 392 : (1941) 2 MLJ 338

Tamil Nadu District Municipalities Act, 1920 — Section 83
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High Courts05 Aug 1940

S. Gopalaswami Gounder Vs K. Krishnaswami Gounder (Interim Liquidator of the Pollachi Vellala Union Mills Company Limited, in liquidation)

Madras High Court · AIR 1941 Mad 53 : (1941) ILR (Mad) 120 : (1940) 52 LW 502 : (1940) 2 MLJ 594

Companies Act, 1956 — Section 235
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High Courts02 Aug 1940

Karnam Subramanya Rao Vs Pulla Rami Reddi

Madras High Court · AIR 1940 Mad 957 : (1940) 52 LW 462 : (1940) 2 MLJ 499

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts01 Aug 1940

S. Sankaranarayana Aiyar Vs Paramasivam Pillai and Another

Madras High Court · (1941) 2 MLJ 650

Civil Procedure Code, 1908 (CPC) — Section 55(4)
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High Courts01 Aug 1940

In Re: Hussain Khan alias Sulaiman Khan and Another

Madras High Court · AIR 1941 Mad 429 : (1941) 53 LW 154 : (1941) 1 MLJ 219

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High Courts01 Aug 1940

Tumuluru Sitaramayya Vs Tumuluru Sreeramaiya and Another

Madras High Court · (1940) 52 LW 479 : (1940) 2 MLJ 1064

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High Courts31 Jul 1940

Chinniya Pillai and Another Vs Subbaratnam Pillai

Madras High Court · AIR 1941 Mad 22 : (1940) 52 LW 527 : (1940) 2 MLJ 590

Provincial Insolvency Act, 1920 — Section 43
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High Courts31 Jul 1940

In Re: Vasireddi Sivalinga Prasad

Madras High Court · AIR 1941 Mad 683 : (1941) 53 LW 566 : (1941) 1 MLJ 610

Penal Code, 1860 (IPC) — Section 504
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High Courts31 Jul 1940

Patinhare Valappil Pokker Vs Alakkal Kunheethutti and Others

Madras High Court · AIR 1940 Mad 186 : (1941) ILR (Mad) 152 : (1940) 52 LW 617 : (1940) 2 MLJ 603

Malabar Tenancy Act, 1930 — Section 26
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