High Courts22 Aug 1940
Doraikannu Odayar Vs Veerasami Padayachi alias Veerasami Chatrakondar
Madras High Court · AIR 1941 Mad 59 : (1940) 52 LW 582 : (1940) 2 MLJ 651
Transfer of Property Act, 1882 — Section 55(4)(b)
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Madras High Court judgments
1,04,503 judgments · page 4,345 of 5,226
High Courts22 Aug 1940
Puligadda Venkatasubba Rao (dead) and Others Vs Yellapragada Sivaramayya
Madras High Court · AIR 1941 Mad 287 : (1940) 52 LW 962 : (1940) 2 MLJ 858
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts22 Aug 1940
R.C. Bhide Vs The Travancore National and Quilon Bank Ltd.
Madras High Court · AIR 1941 Mad 18 : (1941) ILR (Mad) 328 : (1940) 52 LW 635 : (1940) 2 MLJ 697
Companies Act, 1956 — Section 230A
High Courts22 Aug 1940
In Re: Jalakam Venkata Subbadu
Madras High Court · AIR 1942 Mad 81 : (1941) 54 LW 562
Penal Code, 1860 (IPC) — Section 324, 397
High Courts22 Aug 1940
Chittapragada Veerraju and Another Vs Muppala Rayanim Dora Garu and Others
Madras High Court · AIR 1940 Mad 940 : (1940) 52 LW 674 : (1940) 2 MLJ 758
High Courts21 Aug 1940
Ediga Seshanna and Another Vs R. Venkataramana Rao
Madras High Court · AIR 1941 Mad 60 : (1940) 52 LW 764 : (1940) 2 MLJ 837
High Courts21 Aug 1940
Emperor Vs Kuppammal
Madras High Court · AIR 1941 Mad 1 : (1940) 52 LW 710
Criminal Procedure Code, 1898 (CrPC) — Section 287Evidence Act, 1872 — Section 80
High Courts21 Aug 1940
A. Sankara Aiyar Vs Yagappan Servai
Madras High Court · (1940) 52 LW 830 : (1940) 2 MLJ 874
High Courts21 Aug 1940
The Nayar Modern Bank Ltd. Vs James Voce Pirrie, Cyril Gill and John Stanley Goodwin, the Official Liquidators of the Travancore National and Quilon Bank, Ltd., (in liquidation)
Madras High Court · AIR 1941 Mad 48 : (1941) ILR (Mad) 125 : (1940) 52 LW 512 : (1940) 2 MLJ 559
Reserve Bank of India Act, 1934 — Section 2(e)
High Courts21 Aug 1940
Varadarajam Pillai, by guardian Malayaperumal Pillai Vs Krishnamurthi Pillai
Madras High Court · AIR 1941 Mad 321 : (1941) ILR (Mad) 248 : (1940) 52 LW 595 : (1940) 2 MLJ 664
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts21 Aug 1940
Neelappa Reddiar Vs Solaimuthu Udayan and Another
Madras High Court · AIR 1941 Mad 58 : (1941) ILR (Mad) 128 : (1940) 52 LW 500 : (1940) 2 MLJ 517
High Courts20 Aug 1940
Itikala Suryanarayanamurthy Vs Redi Viranna
Madras High Court · AIR 1941 Mad 226 : (1940) 52 LW 484 : (1940) 2 MLJ 547
High Courts20 Aug 1940
The Maharaja of Cochin, by his Agent the Secretary to the Government of Cochin Vs Thupran
Madras High Court · AIR 1941 Mad 861 : (1941) 2 MLJ 792
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts20 Aug 1940
Narayanasami Reddy Vs Veerasami Reddy and Another
Madras High Court · AIR 1941 Mad 244 : (1940) 52 LW 521 : (1940) 2 MLJ 711
Tamil Nadu General Clauses Act, 1891 — Section 3(35)
High Courts20 Aug 1940
Anantharamakrishna Aiyar Vs V. Sundaram Aiyar
Madras High Court · (1940) 52 LW 431 : (1940) 2 MLJ 550
High Courts20 Aug 1940
Mrs. Ida L. Chambers and Others Vs Kelland Huxford Chamber's
Madras High Court · AIR 1941 Mad 154 : (1941) ILR (Mad) 232 : (1940) 52 LW 724 : (1940) 2 MLJ 963
High Courts20 Aug 1940
Periasami Pillai Vs Sivathia Pillai
Madras High Court · AIR 1941 Mad 112 : (1940) 52 LW 470 : (1940) 2 MLJ 498
High Courts19 Aug 1940
Rayam Duraiswamy Aiyangar and Others Vs M. Raghavachariar
Madras High Court · (1941) ILR (Mad) 57 : (1940) 52 LW 580 : (1940) 2 MLJ 648
Limitation Act, 1963 — Section 20
High Courts19 Aug 1940
V.S. Singarachariar Vs Pappathi Ammal
Madras High Court · AIR 1941 Mad 127 : (1940) 52 LW 436 : (1940) 2 MLJ 501
High Courts19 Aug 1940
Periaswami Chettiar and Another Vs S.A. Ramaswami Goundan
Madras High Court · AIR 1941 Mad 113 : (1941) ILR (Mad) 53 : (1940) 52 LW 481 : (1940) 2 MLJ 513