High Courts30 Aug 1940
Vinjamuri Venkatanarasimhacharyulu Vs Jami Gangaraju (amended as) Ganiraju
Madras High Court · AIR 1941 Mad 607 : (1941) 53 LW 492 : (1941) 1 MLJ 554
Evidence Act, 1872 — Section 116
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,344 of 5,226
High Courts30 Aug 1940
S.K. Subba Naicker Vs Savarimuthu Pillai and Others
Madras High Court · (1940) 52 LW 646 : (1940) 2 MLJ 709
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Aug 1940
Velayudham Subbayya Nadar Vs Kalamsetti Anjaneyalu and Others
Madras High Court · (1941) ILR (Mad) 389 : (1940) 52 LW 514 : (1940) 2 MLJ 570
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts30 Aug 1940
Sevugam Chettiar alias Manickavasagam Chettiar Vs Ranganatha Mudaliar
Madras High Court · AIR 1941 Mad 288 : (1940) 52 LW 788 : (1940) 2 MLJ 870
High Courts30 Aug 1940
Marina Ammayi Vs Secretary of State and Others
Madras High Court · AIR 1941 Mad 446 : (1941) 53 LW 233
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts29 Aug 1940
Puranam Egna Narayanayya Vs Desaboyina Venkatayya and Others
Madras High Court · (1940) 52 LW 825 : (1940) 2 MLJ 920
High Courts28 Aug 1940
P.S. Poovanalingam Pillai Vs Nagaratnam Pillai
Madras High Court · AIR 1940 Mad 943 : (1940) 52 LW 518 : (1940) 2 MLJ 575
High Courts28 Aug 1940
Ayipuzha Parvathi Amma Vs Subramanian Pattar
Madras High Court · AIR 1940 Mad 944 : (1940) 52 LW 680 : (1940) 2 MLJ 749
Tamil Nadu Agriculturists Relief Act, 1938 — Section 23
High Courts28 Aug 1940
Peria Karuppan Chettiar Vs Appaji Naidu and Others
Madras High Court · AIR 1941 Mad 202 : (1940) 52 LW 678 : (1940) 2 MLJ 786
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts26 Aug 1940
A. Raghupathi Aiyar Vs Krishnamachariar and Another
Madras High Court · (1940) 52 LW 673 : (1940) 2 MLJ 756
High Courts26 Aug 1940
Palanivel Gounden Vs Subbaroya Gounden
Madras High Court · AIR 1941 Mad 889 : (1941) 54 LW 240
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts26 Aug 1940
Kesavan Chettiar Vs Pakshi Ramaswami Chettiar and Others
Madras High Court · AIR 1941 Mad 406 : (1941) 53 LW 93 : (1941) 1 MLJ 116
Limitation Act, 1963 — Section 20(2)
High Courts26 Aug 1940
Palani Goundan Vs Muthuswami Goundan alias Avanashi Goundan
Madras High Court · AIR 1941 Mad 52 : (1940) 52 LW 638 : (1940) 2 MLJ 707
High Courts23 Aug 1940
The Official Receiver Vs Amara Seshayya and Others
Madras High Court · AIR 1941 Mad 262 : (1940) 52 LW 810 : (1940) 2 MLJ 860
High Courts23 Aug 1940
M.J. Kutinha Vs Mrs. Nathalal Pinto Bai and Another
Madras High Court · AIR 1941 Mad 272 : (1940) 52 LW 753 : (1940) 2 MLJ 780
Tamil Nadu Village Courts Act, 1888 — Section 73
High Courts23 Aug 1940
Chinna Goundan and Another Vs Kalyanasundaram Aiyar and Others
Madras High Court · (1940) 52 LW 844 : (1940) 2 MLJ 881
High Courts23 Aug 1940
Madhava Rao alias Chinnakannan by his mother and next friend Sironmani Ammal Vs The Administrator-General of Madras and Others
Madras High Court · (1941) 2 MLJ 677
Succession Act, 1925 — Section 142
High Courts22 Aug 1940
M. Thiruvengadamudayanaiya Vs R. Narasimhaswamiaiya and Others
Madras High Court · AIR 1941 Mad 591 : (1941) 53 LW 366 : (1941) 1 MLJ 488
High Courts22 Aug 1940
Prativadi Bhayamkaram Singaracharyulu and Another Vs Addala Sesharao and Others
Madras High Court · AIR 1941 Mad 865 : (1941) 54 LW 602 : (1941) 2 MLJ 432
High Courts22 Aug 1940
P.R.S.A.R. Periakaruppan Chettiar Vs Marappa Goundan and Others
Madras High Court · AIR 1941 Mad 67(1) : (1940) 52 LW 579 : (1940) 2 MLJ 654