High Courts23 Apr 1940
Muhammad Sahib and Another Vs C. Kunthanmal Sowcar
Madras High Court · AIR 1940 Mad 807 : (1940) 52 LW 245 : (1940) 2 MLJ 185
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,351 of 5,226
High Courts23 Apr 1940
C.K. Kunjandi Vs Kuduvayoor Nagarathil Melharath Kadir Moideen Rowthen's son Chinnavava Rowthen and Others
Madras High Court · AIR 1941 Mad 110 : (1940) 52 LW 364 : (1940) 2 MLJ 326
Limitation Act, 1963 — Section 21(2)
High Courts23 Apr 1940
Ambu Bai Ammal Vs Soni Bai Ammal
Madras High Court · AIR 1940 Mad 804 : (1941) ILR (Mad) 13 : (1940) 52 LW 179 : (1940) 2 MLJ 298
High Courts23 Apr 1940
Nithoor Thimmanna Bhat Vs Aithappa Adyanthaya
Madras High Court · AIR 1940 Mad 903 : (1940) 52 LW 221 : (1940) 2 MLJ 251
Presidency Towns Insolvency Act, 1909 — Section 46
High Courts22 Apr 1940
Dharba Sooryanarayana and Another Vs Meduri Ramamma
Madras High Court · AIR 1940 Mad 808 : (1940) 52 LW 301 : (1940) 2 MLJ 291
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts22 Apr 1940
Syed Sabjumiah Hussain and Others Vs Kalayigar Abdul Vahab Sab and Another
Madras High Court · AIR 1940 Mad 821 : (1940) 52 LW 146 : (1940) 2 MLJ 176
Court Fees Act, 1870 — Section 7(v)(c)
High Courts19 Apr 1940
J. Austen Byers, Esq Vs The Municipal Council
Madras High Court · AIR 1941 Mad 636 : (1941) 53 LW 533 : (1941) 1 MLJ 620
Tamil Nadu District Municipalities Act, 1920 — Section 93
High Courts18 Apr 1940
Muthu Goundan Vs Peria Goundan and Another
Madras High Court · AIR 1941 Mad 353 : (1941) ILR (Mad) 78 : (1940) 52 LW 887 : (1940) 2 MLJ 937
High Courts17 Apr 1940
Bolisetti Sundaram and Another Vs Kanuparthi Venkatappadasu and Another
Madras High Court · AIR 1940 Mad 874 : (1940) 52 LW 360 : (1940) 2 MLJ 384
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts17 Apr 1940
Jagannatha Aiyangar and Others Vs Suppiah Chettiar
Madras High Court · (1940) 52 LW 249 : (1940) 2 MLJ 187
High Courts17 Apr 1940
Jagadambal and Another Vs Sundarammal by next friend, Ponnusami Chettiar and Others
Madras High Court · AIR 1941 Mad 46 : (1940) 2 MLJ 398
High Courts15 Apr 1940
Kodali Ramakoteswara Rao Vs Kodali Suryanarayana and Another
Madras High Court · AIR 1940 Mad 905 : (1940) 52 LW 373 : (1940) 2 MLJ 356
High Courts15 Apr 1940
Amatipati Bhadrachalam and Others Vs Ramineedi Nagarupavatamma and Another
Madras High Court · AIR 1940 Mad 885 : (1940) 52 LW 387 : (1940) 2 MLJ 342
Tamil Nadu Agriculturists Relief Act, 1938 — Section 4(h)
High Courts15 Apr 1940
Katikineni Venkata Gopala Narasimha Rama Rao Vs Chitluri Venkatramayya
Madras High Court · (1940) ILR (Mad) 969 : (1940) 52 LW 159 : (1940) 2 MLJ 257
Income Tax Act, 1922 — Section 54
High Courts12 Apr 1940
Maragadhammal Vs Yasodhammal
Madras High Court · AIR 1941 Mad 111 : (1941) ILR (Mad) 49 : (1940) 52 LW 551 : (1940) 2 MLJ 587
Court Fees Act, 1870 — Section 7
High Courts12 Apr 1940
Oorakkarai Seetharama Chettiar Vs Sheik Abdul Rahiman Sahib and Others
Madras High Court · (1940) 52 LW 277 : (1940) 2 MLJ 371
High Courts12 Apr 1940
Induru Pattabirami Reddi Vs Kakarala Venkatappayya and Others
Madras High Court · AIR 1941 Mad 66 : (1940) 52 LW 546 : (1940) 2 MLJ 484
Transfer of Property Act, 1882 — Section 82
High Courts12 Apr 1940
Nukala Surya Rao Vs Yedida Bullemma alias Venkayya and Another
Madras High Court · AIR 1940 Mad 899 : (1940) 52 LW 367 : (1940) 2 MLJ 333
Madras Debt Conciliation Act, 1936 — Section 25
High Courts12 Apr 1940
Kanthasami Reddiar Vs Pethusami Reddiar
Madras High Court · AIR 1940 Mad 887 : (1940) 2 MLJ 334
High Courts11 Apr 1940
In Re: Pudukodu Iswara Subramanya Iyer
Madras High Court · AIR 1940 Mad 938
Madras Prevention of Food Adulteration Act, 1918 — Section 5(1)(b)