High Courts02 Apr 1940
C. Thiruvengada Mudaliar Vs M. Rajabadar Mudaliar and Others
Madras High Court · AIR 1940 Mad 823 : (1940) 52 LW 185 : (1940) 2 MLJ 5
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,353 of 5,226
High Courts01 Apr 1940
V.S. Narasimha Ayyar Vs Allu Krishna Ayyar and Others
Madras High Court · (1940) 52 LW 189 : (1940) 2 MLJ 11
High Courts01 Apr 1940
In Re: Abdul Basha Sahib
Madras High Court · AIR 1941 Mad 316 : (1941) ILR (Mad) 1028 : (1940) 52 LW 284
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201
High Courts29 Mar 1940
V.S.A.R.M. Annamalai Chettiar Vs Vellayan Chettiar and Others
Madras High Court · AIR 1940 Mad 826 : (1940) 52 LW 191 : (1940) 2 MLJ 23
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts29 Mar 1940
Pothera Kallur Veettil Narayanan Nambiar Vs Pothera Kallur Veettil Kunhathayi Amma and Others
Madras High Court · AIR 1940 Mad 730 : (1940) 52 LW 119 : (1940) 1 MLJ 939
High Courts29 Mar 1940
Thota Varahalayya (dead) and Others Vs Mattapalli Raju and Others
Madras High Court · (1940) 2 MLJ 290
High Courts27 Mar 1940
Seth Balakisonlal Jankiprasad Vs The Debt Conciliation Board and Others
Madras High Court · (1940) 52 LW 434 : (1940) 2 MLJ 463
Madras Debt Conciliation Act, 1936 — Section 14(1)
High Courts26 Mar 1940
Gnanaprakasam Pillai and Another Vs Parasakthy Ammal and Others
Madras High Court · AIR 1941 Mad 179 : (1940) 52 LW 440
Limitation Act, 1963 — Article 92
High Courts26 Mar 1940
C. Jayaram Mudaliar Vs Lakshmi Ammal
Madras High Court · AIR 1940 Mad 777 : (1940) 51 LW 758 : (1940) 1 MLJ 877
High Courts21 Mar 1940
Kondayya Nayudu and Another Vs Marianan
Madras High Court · AIR 1940 Mad 766 : (1940) 52 LW 69 : (1940) 1 MLJ 936
Civil Procedure Code, 1908 (CPC) — Section 60, 60(i)
High Courts20 Mar 1940
The Public Prosecutor Vs Mahommad Abdullah and Another
Madras High Court · AIR 1940 Mad 587 : (1940) 51 LW 679 : (1940) 1 MLJ 816
Emigration Act, 1983 — Section 25(2)(b), 30(3)
High Courts20 Mar 1940
COMMISSIONER OF Income Tax MADRAS Vs DUTTYS TRUST CALICUT.
Madras High Court · (1942) 10 ITR 477
High Courts15 Mar 1940
Pappammal and Others Vs Sethammal and Others
Madras High Court · (1940) 51 LW 633 : (1940) 1 MLJ 813
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts15 Mar 1940
Attili Rajagopala Rao Vs Sri A.V. Bhanoji Rao and Others
Madras High Court · AIR 1940 Mad 765 : (1940) 51 LW 631 : (1940) 1 MLJ 811
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts14 Mar 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs MADRAS AND SOUTHERN MAHARASHTRA RAILWAY COMPANY LIMITED.
Madras High Court · (1940) 8 ITR 280
Income Tax Act, 1922 — Section 66(1)
High Courts13 Mar 1940
RAMA RAO Vs VENKATARAMAYYA.
Madras High Court · (1940) 8 ITR 450
Evidence Act, 1872 — Section 65, 74
High Courts08 Mar 1940
V.K.R.S.T. Narayanan Chettiar and (dead) and Others Vs The Right Hon'ble the Secretary of State for India in Council and Others
Madras High Court · AIR 1941 Mad 561 : (1941) 53 LW 457 : (1941) 1 MLJ 543
High Courts06 Mar 1940
In Re: T. Palaniswami Goundan and Others
Madras High Court · AIR 1940 Mad 586 : (1940) 51 LW 590
Penal Code, 1860 (IPC) — Section 147, 149, 323, 325
High Courts06 Mar 1940
T.S. Pichu Ayyangar Vs Sri Perarulala Ramanuja Jeer Swamigal, Dharmakartha and Manager of Sri Alagia Nambirayar Temple
Madras High Court · AIR 1940 Mad 756 : (1940) ILR (Mad) 901 : (1940) 51 LW 727 : (1940) 1 MLJ 882
Civil Procedure Code, 1908 (CPC) — Section 115