High Courts22 Jan 2026Dismissed
Managing Director Vs Sathya And Others
Madras High Court · (2026) 01 MAD CK 1817
COURT ARCHIVE
Madras High Court judgments, 2026
1,357 judgments · page 64 of 68
High Courts22 Jan 2026Partly Allowed
Divisional Manager Vs Balasubramanian And Others
Madras High Court · (2026) 01 MAD CK 1816
High Courts21 Jan 2026
Surega Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1815
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(C), 20(b)(ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts21 Jan 2026
Arunpandian Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1814
Bharatiya Nyaya Sanhita, 2023-Section 269, 303(2), 317(5)
High Courts21 Jan 2026
Uthayakumar Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1813
Protection Of Children From Sexual Offences Act, 2012-Section 7, 8, 9(m), 10Bharatiya Nyaya Sanhita, 2023-Section 127(2), 269
High Courts21 Jan 2026
Perumal Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1811
Tamil Nadu Prohibition Act, 1937-Section 4(1)(a), 4(1)(g), 4(1A)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts21 Jan 2026Allowed
R. Ayubkhan, Proprietor Of Mass Audio Vs Dr. Ilaiyaraaja And Others
Madras High Court · (2026) 01 MAD CK 1809
High Courts21 Jan 2026
S. Sudhir Vs State
Madras High Court · (2026) 01 MAD CK 1808
Indian Penal Code, 1860-Section 294(b), 323, 341, 506(ii)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 70(2)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts21 Jan 2026
Vigneshwaran Vs State
Madras High Court · (2026) 01 MAD CK 1807
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(A), 22(b), 25, 29(1)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts21 Jan 2026
M/S.Glo Life Care Equipments Pvt. Ltd. Vs Tamil Nadu Text Books And Education
Madras High Court · (2026) 01 MAD CK 1806
Micro Small And Medium Enterprises Development Act, 2006-Section 18(3)
High Courts21 Jan 2026Allowed/ Dismissed
V.Karunamoorthy And Others Vs A.Vasudevan And Others
Madras High Court · (2026) 01 MAD CK 1804
Indian Penal Code, 1860-Section 279, 337
High Courts21 Jan 2026
Antony Yesubalan Vs State
Madras High Court · (2026) 01 MAD CK 1803
Bharatiya Nyaya Sanhita, 2023-Section 115(1), 118(2), 269, 296(b), 351(2)Arms Act, 1959-Section 25(1)(a)Railways Act, 1989-Section 153
High Courts21 Jan 2026Disposed Of
M.Senthilkumar Vs Central Bureau Of Investigation
Madras High Court · (2026) 01 MAD CK 1802
High Courts20 Jan 2026Allowed
M/S.Muthu Construction Vs Union Of India
Madras High Court · (2026) 01 MAD CK 1793
Arbitration And Conciliation Act, 1996-Section 18, 28(3), 34, 34(2)(i)(b), 34(2A)
High Courts19 Jan 2026Dismissed/ Disposed Of
Ram General Insurance Company Ltd Vs N.K.Mohammed And Others
Madras High Court · (2026) 01 MAD CK 1792
Motor Vehicles Act, 1988-Section 166
High Courts19 Jan 2026Dismissed/ Disposed Of
Ram General Insurance Company Ltd Vs Shanthi And Others
Madras High Court · (2026) 01 MAD CK 1791
Motor Vehicles Act, 1988-Section 166
High Courts19 Jan 2026Disposed Of
G.K.Harishkumar (Minor) Vs Central Board of Secondary Education And Others
Madras High Court · (2026) 01 MAD CK 1801
High Courts19 Jan 2026
Ponnasiyan @ Sundhar Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1800
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(C), 29(1)
High Courts19 Jan 2026
Vinoth Raja @ Central Raja Vs State
Madras High Court · (2026) 01 MAD CK 1799
Indian Penal Code, 1860-Section 147, 148, 294(B), 336, 341, 394, 395, 397, 427, 506(ii)Arms Act, 1959-Section 25(1A)Bharatiya Nyaya Sanhita, 2023-Section 269