High Courts27 Jan 2026
Durga Vs State
Madras High Court · (2026) 01 MAD CK 1837
Bharatiya Nyaya Sanhita, 2023-Section 103, 269, 296(b)
COURT ARCHIVE
Madras High Court judgments, 2026
1,357 judgments · page 63 of 68
High Courts27 Jan 2026
Gibilsomnath Omprakash And Others Vs State
Madras High Court · (2026) 01 MAD CK 1836
Juvenile Justice (Care And Protection Of Children) Act, 2015-Section 77Bharatiya Nyaya Sanhita, 2023-Section 111, 123, 269
High Courts27 Jan 2026Dismissed
T.Markandayar @ Mark Vs State
Madras High Court · (2026) 01 MAD CK 1835
Bharatiya Nyaya Sanhita, 2023-Section 310(2), 311
High Courts27 Jan 2026Disposed Of
M.Madhankumar Vs District Collector Villupuramm And Others
Madras High Court · (2026) 01 MAD CK 1834
High Courts23 Jan 2026Disposed Of
R.M.S.K. Sankaralingam Vs Assistant Commissioner(ST)(FAC)
Madras High Court · (2026) 01 MAD CK 1833
Central Goods And Services Tax Act, 2017-Section 169, 169(1)
High Courts23 Jan 2026Disposed Of
M/S. KRP Crane Services Vs Deputy State Tax Officer - 1
Madras High Court · (2026) 01 MAD CK 1832
Central Goods And Services Tax Act, 2017-Section 169
High Courts23 Jan 2026
Pudukkottai Co-Operative Press Ltd Vs Deputy Director (ESI) And Others
Madras High Court · (2026) 01 MAD CK 1831
Employees' State Insurance Act, 1948-Section 45A, 45G
High Courts23 Jan 2026Disposed Of
M.Prabu Vs Assistant Commissioner (ST)
Madras High Court · (2026) 01 MAD CK 1830
High Courts23 Jan 2026Disposed Of
TVL. Annai Transport Vs Deputy State Tax Officer
Madras High Court · (2026) 01 MAD CK 1829
Tamil Nadu Goods And Services Tax Act, 2017-Section 73Central Goods And Services Tax Act, 2017-Section 169, 169(1)
High Courts23 Jan 2026
Manimaran Vs State Of Tamilnadu And Others
Madras High Court · (2026) 01 MAD CK 1828
High Courts23 Jan 2026Disposed Of
K.Mummoorthyn Vs Tahsildar And Others
Madras High Court · (2026) 01 MAD CK 1827
Tamil Nadu Survey And Boundaries Act, 1923-Section 9, 10
High Courts23 Jan 2026Allowed/ Disposed Of
Thavamani And Others Vs T. Jayamani
Madras High Court · (2026) 01 MAD CK 1826
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Section 151, Order 26 Rule 9
High Courts23 Jan 2026
Abhishek Kumar Singh Vs State
Madras High Court · (2026) 01 MAD CK 1825
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B), 37Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts23 Jan 2026
C.Prem Ramesh (A1) Vs State
Madras High Court · (2026) 01 MAD CK 1824
Bharatiya Nyaya Sanhita, 2023-Section 75(2), 85, 269, 351(3)Dowry Prohibition Act, 1961-Section 4Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4
High Courts23 Jan 2026Allowed
Divakar Vs State And Others
Madras High Court · (2026) 01 MAD CK 1823
Bharatiya Nyaya Sanhita, 2023-Section 61(2), 103(1)Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(2)(va)Indian Penal Code, 1860-Section 229A
High Courts23 Jan 2026Dismissed/ Partly Allowed
M/s.Reliance General Insurance Co., Ltd And Others Vs T.Papitha Christobel And Others
Madras High Court · (2026) 01 MAD CK 1822
Motor Vehicles Act, 1988-Section 166
High Courts23 Jan 2026Dismissed
Special Tahsildar (LAO) Vs Rabbath Begum And Others
Madras High Court · (2026) 01 MAD CK 1821
Land Acquisition Act, 1894-Section 4(1), 18
High Courts23 Jan 2026
Kritika Malhotra Vs Senior Intelligence Officer
Madras High Court · (2026) 01 MAD CK 1820
Customs Act 1962-Section 132, 135
High Courts23 Jan 2026
Keerai Thothotta Ashok @ Ashok Vs State
Madras High Court · (2026) 01 MAD CK 1819
Bharatiya Nyaya Sanhita, 2023-Section 118(1), 126(2), 269, 296(b), 351(3)
High Courts22 Jan 2026Disposed Of
M/s.Liberty General Insurance Ltd Vs V.Priya And Others
Madras High Court · (2026) 01 MAD CK 1818