High Courts19 Jan 2026
S.S. Rajasekar Vs State
Madras High Court · (2026) 01 MAD CK 1798
Prevention Of Corruption Act, 1988-Section 7(a)Bharatiya Nyaya Sanhita, 2023-Section 269
COURT ARCHIVE
Madras High Court judgments, 2026
1,357 judgments · page 65 of 68
High Courts19 Jan 2026
Ameeruddin Vs State
Madras High Court · (2026) 01 MAD CK 1797
Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)Bharatiya Nyaya Sanhita, 2023-Section 123, 269
High Courts19 Jan 2026
Premkumar Vs State
Madras High Court · (2026) 01 MAD CK 1796
Bharatiya Nyaya Sanhita, 2023-Section 64(2)(m), 269Indian Penal Code, 1860-Section 376ABProtection Of Children From Sexual Offences Act, 2012-Section 5(1), 6(1)
High Courts19 Jan 2026
Subramani G Vs State
Madras High Court · (2026) 01 MAD CK 1795
Tamil Nadu Prohibition (Amendment) Act, 2024-Section 4(1)(A), 4(1A)(ii), 4(1)(C)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts12 Jan 2026
Ranjith Kumar @ ( Katta Ranjith) Vs State
Madras High Court · (2026) 01 MAD CK 1775
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 22(b)((ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts12 Jan 2026Dismissed
Dr.Varadarajan Subbiah Vs Dr.Annamalai Subramanian And Others
Madras High Court · (2026) 01 MAD CK 1774
Code Of Civil Procedure, 1908- Order 7 Rule 11Hindu Marriage Act, 1955-Section 13Family Courts Act, 1984-Section 7, 7(d), 7(1), 7(1)(a), 7(1)(d), 8, 8(c), 14(d)
High Courts12 Jan 2026Allowed/ Dismissed
K.S.M.M. Mohamed Umar Sherif And Others Vs Hajiyani M. Sarfunnisa Ashraf And Others
Madras High Court · (2026) 01 MAD CK 1773
Code Of Civil Procedure, 1908- Order 1 Rule 10, Order 2 Rule 2, Order 6 Rule 17, Order 7 Rule 11, Order 22 Rule 5
High Courts12 Jan 2026Dismissed
Owners & Parties Interested In Vs D.V.Pratapa Varma
Madras High Court · (2026) 01 MAD CK 1772
Code Of Civil Procedure, 1908-Order 7 Rule 11Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017-Section 2(1)(l)Inland Vessels Act, 1917-Section 1(2), 2(1)(a), 3(q), 19A, 19F
High Courts12 Jan 2026Disposed Of
Landmark Metro Projects Private Vs H.Sathak Ahmed Shaw And Others
Madras High Court · (2026) 01 MAD CK 1771
Arbitration And Conciliation Act, 1996-Section 9, 11, 21Transfer Of Property Act, 1882-Section 53A
High Courts12 Jan 2026
John Arulappan Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1786
Prevention Of Corruption Amended Act, 2018-Section 7(b)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts12 Jan 2026
Satheesh Sathya @ Satheesh Kumar Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1785
Bharatiya Nyaya Sanhita, 2023-Section 62, 269, 318(4)
High Courts12 Jan 2026
Saravanakumar And Others Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1784
Bharatiya Nyaya Sanhita, 2023-Section 105, 269, 288Indian Explosive Acts, 1884-Section 9(B)(1)(a)
High Courts12 Jan 2026
Ashok Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1783
Wild Life (Protection) Act, 1972-Section 49A, 49B, 49C, 50, 51Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts12 Jan 2026
Marikannan Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1780
Bharatiya Nyaya Sanhita, 2023-Section 123, 269Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)
High Courts09 Jan 2026
Sarathkumar @ Manda Sarath Vs State Of Tamil Nadu
Madras High Court · (2026) 01 MAD CK 1779
Indian Penal Code, 1860-Section 294(B), 307, 323, 506(ii)Tamil Nadu Public Property (Prevention Of Destruction And Loss) Act, 1982-Section 3(1)Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4
High Courts09 Jan 2026
Uma @ Umarani Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1778
Prevention of Corruption Act, 1988-Section 7(a)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts09 Jan 2026
Mariya Seka And Others Vs State Of Tamilnadu And Others
Madras High Court · (2026) 01 MAD CK 1777
Bharatiya Nyaya Sanhita, 2023-Section 269, 318(4)Information Technology Act, 2000-Section 66(D)
High Courts09 Jan 2026
Chairman Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1776
Bharatiya Nyaya Sanhita, 2023-Section 123, 269Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)
High Courts09 Jan 2026
Ramesh Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1770
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 118(1), 296(b), 351(3)Arms Act, 1959-Section 20, 25(1A)Bharatiya Nyaya Sanhita, 2023-Section 269