High Courts09 Jan 2026Allowed
K.Sasikala And Others Vs Member Secretary
Madras High Court · (2026) 01 MAD CK 1769
COURT ARCHIVE
Madras High Court judgments, 2026
1,357 judgments · page 66 of 68
High Courts09 Jan 2026
Venkatachalapathy Vs State
Madras High Court · (2026) 01 MAD CK 1768
Cigarettee And Other Tobacco Products Act, 2003-Section 24(1)Bharatiya Nyaya Sanhita, 2023-Section 123, 269
High Courts09 Jan 2026
Mahalingam Vs Inspector Of Police
Madras High Court · (2026) 01 MAD CK 1767
Indian Penal Code, 1860-Section 399Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts09 Jan 2026Dismissed/ Disposed Of
V.Kasthuri Vs D.Bharath
Madras High Court · (2026) 01 MAD CK 1766
Hindu Marriage Act, 1955-Section 13(1)(ia)
High Courts09 Jan 2026Dismissed
Dr.Narendran Vs Dr.Narmada
Madras High Court · (2026) 01 MAD CK 1765
Hindu Marriage Act, 1955-Section 13, 13(1)(ia)
High Courts09 Jan 2026
Prasath Vs State
Madras High Court · (2026) 01 MAD CK 1764
Bharatiya Nyaya Sanhita, 2023-Section 75, 78(1), 78(1)(ii), 269, 351(3)Information Technology Act, 2000-Section 67
High Courts09 Jan 2026
M/s RASPN Shippin Services Pvt. Ltd Vs Commissioner
Madras High Court · (2026) 01 MAD CK 1763
High Courts09 Jan 2026
Sabari Vs State
Madras High Court · (2026) 01 MAD CK 1762
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 126(2), 269, 296(b), 311, 351(3)
High Courts09 Jan 2026Dismissed/ Disposed Of
Lakshmi Ammal And Others Vs Arunraj And Others
Madras High Court · (2026) 01 MAD CK 1761
Transfer Of Property Act, 1882-Section 122
High Courts09 Jan 2026
Karthi Vs State
Madras High Court · (2026) 01 MAD CK 1760
Bharatiya Nyaya Sanhita, 2023-Section 103(1), 269, 296(b)
High Courts09 Jan 2026Dismissed/ Disposed Of
Shanmugha Arts, Science Technology & Research Academy (Sastra) Deemed University And Others Vs State Of Tamil Nadu And Others
Madras High Court · (2026) 01 MAD CK 1759
Constitution Of India, 1950-Article 136Tamil Nadu Land Encroachment Act, 1905-Section 6, 10
High Courts09 Jan 2026
T.Hariharan Vs State
Madras High Court · (2026) 01 MAD CK 1758
Prevention Of Corruption Act, 1988-Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973-Section 317
High Courts09 Jan 2026Allowed/ Disposed Of
M/S.KVN Productions LLP Vs Central Board Of Film Certification And Others
Madras High Court · (2026) 01 MAD CK 1757
Constitution Of India, 1950-Article 226Certification Rules, 2024-Rule 11, 11(a), 11(b), 11(c), 11(d), 11(e), 11(f), 13, 22, 22(ii), 22(1), 22(3), 22(4), 23, 23(1), 23(2), 23(5), 23(6), 23(7), 23(8), 23(9), 23(10), 23(11), 23(11)(e), 23(14), 24, 25, 25(1), 25(10), 25(13), 26, 27, 27(1), 37Cinematograph Act, 1952-Section 4, 4(1), 4(2), 5B(1), 5B(2)
High Courts08 Jan 2026
Kannan Vs State
Madras High Court · (2026) 01 MAD CK 1746
Bharatiya Nyaya Sanhita, 2023-Section 90, 94, 194, 269Pre Natal Diagnosis Act, 1994-Section 23(1)National Medical Commission Act, 2019-Section 34(2)
High Courts08 Jan 2026
Balamurugan And Others Vs Maniprabu @ Dokumani
Madras High Court · (2026) 01 MAD CK 1756
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts08 Jan 2026
Rayappan.T Vs State Of Tamilnadu
Madras High Court · (2026) 01 MAD CK 1755
Information Technology Act, 2000-Section 66DBharatiya Nyaya Sanhita, 2023-Section 269, 318(4)
High Courts08 Jan 2026
Muthupandi Vs State Of Tamil Nadu
Madras High Court · (2026) 01 MAD CK 1754
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts08 Jan 2026
M Kalaivanan And Others Vs State Of Tamil Nadu
Madras High Court · (2026) 01 MAD CK 1753
High Courts08 Jan 2026
Manikanda Prabhu @ Palace Mani Vs State Of Tamil Nadu
Madras High Court · (2026) 01 MAD CK 1751
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269