High Courts01 Apr 2021Allowed
Naveen Kochar Vs Union Of India And Ors
Madras High Court · (2021) 04 MAD CK 0009
Companies Act, 2013 — Section 164(2)(a)
COURT ARCHIVE
Madras High Court judgments, 2021
307 judgments · page 8 of 16
High Courts01 Apr 2021Disposed Of
Dhasarathan Vs Rajeswari
Madras High Court · (2021) 04 MAD CK 0008
Limitation Act, 1963 — Section 5
High Courts01 Apr 2021Allowed
Selvakumar And Ors Vs M/S. Amar Prakash Developers Private Limited
Madras High Court · (2021) 04 MAD CK 0003
Arbitration And Conciliation Act, 1996 — Section 9
High Courts01 Apr 2021Allowed
R. Appavoo Vs R. Karthik And Ors
Madras High Court · (2021) 04 MAD CK 0002
High Courts01 Apr 2021Dismissed
Indian Society For Technical Education Vs Anna University And Ors
Madras High Court · (2021) 04 MAD CK 0001
High Courts26 Mar 2021Dismissed
T. Veerannan Vs Special Commissioner & Commissioner Of Revenue Administration And Ors
Madras High Court · (2021) 03 MAD CK 0211
High Courts25 Mar 2021Dismissed
M/S. Savani Transports Pvt. Ltd And Ors Vs M/S. Greaves Cotton Limited
Madras High Court · (2021) 03 MAD CK 0221
Commercial Courts Act, 2015 — Section 2(1)(c), 7
High Courts25 Mar 2021Allowed
M/S S.V. Aggregates And M Sand Vs Principal Commissioner & Commissioner Of Commercial Taxes And Ors
Madras High Court · (2021) 03 MAD CK 0220
High Courts25 Mar 2021Disposed Of
S. Dhanabalan And Ors Vs Registrar Of Co-Operative Societies And Ors
Madras High Court · (2021) 03 MAD CK 0217
High Courts25 Mar 2021Dismissed
Employees State Insurance Corporation Vs Ind Fashions Exports (Private) Limited
Madras High Court · (2021) 03 MAD CK 0216
High Courts25 Mar 2021Allowed
Senior Intelligence Officer And Ors Vs M/S. KPN Travels India Ltd And Ors
Madras High Court · (2021) 03 MAD CK 0215
Central Goods And Services Tax Act, 2017 — Section 6, 70
High Courts25 Mar 2021Dismissed
Uber9 Business Process Services Pvt. Ltd Vs Chairman
Madras High Court · (2021) 03 MAD CK 0213
Commercial Courts Act, 2015 — Section 12(A>Constitution Of India, 1950 — Article 227
High Courts25 Mar 2021Disposed Of
P.N. Padmanaban Vs K. Devi
Madras High Court · (2021) 03 MAD CK 0212
High Courts25 Mar 2021Allowed
M/S. Prathien Infrastructures Vs Assistant Commissioner And Ors
Madras High Court · (2021) 03 MAD CK 0209
Central Sales Tax Act, 1956 — Section 2(d), 7(1), 7(2), 8(3)(b)Tamil Nadu Goods And Services Tax Act, 2017 — Section 174Constitution Of India, 1950 — Article 14, 301, 304(b)
High Courts25 Mar 2021Allowed
M/S Global Calcium Pvt Limited Vs Assistant Commissioner And Ors
Madras High Court · (2021) 03 MAD CK 0208
Central Sales Tax Act, 1956 — Section 2(d), 7(1), 7(2), 8(3)(b)Tamil Nadu Goods And Services Tax Act, 2017 — Section 174Constitution Of India, 1950 — Article 14, 301, 304(b)
High Courts25 Mar 2021Allowed
M/S. Sasi Anand Spinning Mills India P Limited Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0206
High Courts25 Mar 2021Dismissed
R. Jayanthi Vs Authorised Officer And Ors
Madras High Court · (2021) 03 MAD CK 0205
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 1392), 13(4), 17Constitution Of India, 1950 — Article 226
High Courts25 Mar 2021Allowed
M/S VAR Blue Metals Vs Principal Commissioner & Commissioner Of Commercial Taxes And Ors
Madras High Court · (2021) 03 MAD CK 0199
High Courts25 Mar 2021Allowed
M/S Jayamani Blue Metals Vs Assistant Commissioner Of Commercial Taxes (Rural) And Ors
Madras High Court · (2021) 03 MAD CK 0197