High Courts05 Mar 2021Dismissed
New India Assurance Company Limited Vs S. Selvi And Ors
Madras High Court · (2021) 03 MAD CK 0066
COURT ARCHIVE
Madras High Court judgments, 2021
307 judgments · page 16 of 16
High Courts05 Mar 2021Dismissed
Govindan Vs Jothi Manickam And Ors
Madras High Court · (2021) 03 MAD CK 0065
Hindu Succession Act, 1956 — Section 8Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts05 Mar 2021Disposed Of
R. Raja And Ors Vs Additional Chief Secretary To Government And Ors
Madras High Court · (2021) 03 MAD CK 0064
Constitution Of India, 1950 — Article 226
High Courts05 Mar 2021Allowed
New India Assurance Company Ltd And Ors Vs Girija Kumari And Ors
Madras High Court · (2021) 03 MAD CK 0063
High Courts05 Mar 2021Allowed
State Of Tamil Nadu And Ors Vs S. Rajaram And Ors
Madras High Court · (2021) 03 MAD CK 0062
Constitution Of India, 1950 — Article 14, 39(d), 309
High Courts04 Mar 2021Disposed Of
Nagarajan Vs Election Commissioner And Ors
Madras High Court · (2021) 03 MAD CK 0054