High Courts08 Mar 2021Allowed
A. Jeyakodi Vs Tamilnadu State Transport Corporation (Madurai) Ltd And Ors
Madras High Court · (2021) 03 MAD CK 0089
COURT ARCHIVE
Madras High Court judgments, 2021
307 judgments · page 15 of 16
High Courts08 Mar 2021Allowed
P. Ramanathan Vs Managing Director, Tamilnadu State Transport And Ors
Madras High Court · (2021) 03 MAD CK 0088
Industrial Dispute Act, 1947 — Section 12(3)
High Courts08 Mar 2021Allowed
R. Ramesh Vs Managing Director, Tamilnadu State Transport And Ors
Madras High Court · (2021) 03 MAD CK 0087
High Courts08 Mar 2021Allowed
K. Murugan Vs Managing Director, Tamilnadu State Transport And Ors
Madras High Court · (2021) 03 MAD CK 0086
High Courts08 Mar 2021Dismissed
Government Of Tamil Nadu And Ors Vs M.C. Pandi And Ors
Madras High Court · (2021) 03 MAD CK 0085
Constitution Of India, 1950 — Article 14Tamil Nadu Civil Services (Discipline And Appeal) Rules, 1955 — Rule 15(A)
High Courts08 Mar 2021Allowed
R. Esakkiyammal Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0081
Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug-Offenders, Forest-Offenders, Goondas, Immoral Traffic Offenders, Sand Offenders, Sexual Offenders, Slum-Grabbers, And Video Pirates, Act, 1982 — Section 2(e)
High Courts08 Mar 2021Disposed Of
B. Nirmala Bridget Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0080
Tamil Nadu Town And Country Planning Act, 1971 — Section 80(A)
High Courts08 Mar 2021Dismissed
Devaraj Seetha Padmanabhan Vs District Collector Of Kanyakumari And Ors
Madras High Court · (2021) 03 MAD CK 0079
Constitution Of India, 1950 — Article 226
High Courts08 Mar 2021Dismissed
Shanmugasundaram And Ors Vs Chief Engineer And Ors
Madras High Court · (2021) 03 MAD CK 0078
High Courts08 Mar 2021Allowed
Raja Vs State Of Tamil Nadu
Madras High Court · (2021) 03 MAD CK 0077
Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts08 Mar 2021Allowed
Subramani Vs State Of Tamil Nadu
Madras High Court · (2021) 03 MAD CK 0076
Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts05 Mar 2021Allowed
M. Maruthaveeran Vs Tamilnadu State Transport Corporation Ltd And Ors
Madras High Court · (2021) 03 MAD CK 0075
High Courts05 Mar 2021Allowed
K. Kannan Vs Tamilnadu State Transport Corporation Ltd And Ors
Madras High Court · (2021) 03 MAD CK 0074
High Courts05 Mar 2021Allowed
Chellakani @P. Karmegam Vs Tamilnadu State Transport Corporation (Madurai) Ltd And Ors
Madras High Court · (2021) 03 MAD CK 0073
High Courts05 Mar 2021Allowed
R. Subburaj Vs Tamilnadu State Transport Corporation (Madurai) Ltd And Ors
Madras High Court · (2021) 03 MAD CK 0072
High Courts05 Mar 2021Allowed
V. Rajendran Vs Tamilnadu State Transport Corporation (Madurai) Ltd And Ors
Madras High Court · (2021) 03 MAD CK 0071
High Courts05 Mar 2021Allowed
R. Pandi Vs Tamilnadu State Transport Corporation (Madurai) Ltd And Ors
Madras High Court · (2021) 03 MAD CK 0070
High Courts05 Mar 2021Allowed
T.P.N Moorthy Vs State Of Tamil Nadu
Madras High Court · (2021) 03 MAD CK 0069
High Courts05 Mar 2021Allowed
Amutha Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0068
Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug-Offenders, Forest-Offenders, Goondas, Immoral Traffic Offenders, Sand Offenders, Sexual Offenders, Slum-Grabbers, And Video Pirates, Act, 1982 — Section 2(e)
High Courts05 Mar 2021Allowed
Felix Rajan Vs Jenuvia Lerince
Madras High Court · (2021) 03 MAD CK 0067