High Courts11 Mar 2021Allowed
New India Assurance Co. Ltd Vs Thangammal And Ors
Madras High Court · (2021) 03 MAD CK 0126
COURT ARCHIVE
Madras High Court judgments, 2021
307 judgments · page 13 of 16
High Courts11 Mar 2021Dismissed
Vijay Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0125
Indian Penal Code, 1860 — Section 406, 417, 420Information Technology Act, 2000 — Section 66
High Courts11 Mar 2021Disposed Of
T. Subramonia Thangam Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0124
High Courts11 Mar 2021Dismissed
Dineshkumar Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0123
Indian Penal Code, 1860 — Section 406, 417, 420Information Technology Act, 2000 — Section 66
High Courts11 Mar 2021Disposed Of
K. Subbramaniyan Vs Commissioner
Madras High Court · (2021) 03 MAD CK 0122
High Courts11 Mar 2021Dismissed
Divisional Manager Vs Paramasivam And Ors
Madras High Court · (2021) 03 MAD CK 0121
Code Of Criminal Procedure, 1973 — Section 161
High Courts11 Mar 2021Allowed
Karthick Vs Revenue Divisional Officer And Ors
Madras High Court · (2021) 03 MAD CK 0103
High Courts11 Mar 2021Allowed
Ayyappan Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0102
Code Of Criminal Procedure, 1973 — Section 107, 110, 122(1)(b)Indian Penal Code, 1860 — Section 147, 148, 294(b), 302, 307
High Courts11 Mar 2021Allowed
Kannan Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0101
Indian Penal Code, 1860 — Section 302Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts10 Mar 2021Dismissed
Nithiya Vs Narasimman
Madras High Court · (2021) 03 MAD CK 0120
Hindu Marriage Act, 1955 — Section 9, 13(1)(ia)
High Courts10 Mar 2021Disposed Of
Secretary, Babuji Memorial Higher Secondary School Vs J.C Sindhu And Ors
Madras High Court · (2021) 03 MAD CK 0119
High Courts10 Mar 2021Allowed
Anand Vs State Of Tamil Nadu
Madras High Court · (2021) 03 MAD CK 0118
Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts10 Mar 2021Allowed
State Of Tamil Nadu And Ors Vs T. Vijila
Madras High Court · (2021) 03 MAD CK 0117
High Courts10 Mar 2021Allowed
Indra Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0116
Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug-Offenders, Forest-Offenders, Goondas, Immoral Traffic Offenders, Sand Offenders, Sexual Offenders, Slum-Grabbers, And Video Pirates, Act, 1982 — Section 2(f)
High Courts10 Mar 2021Dismissed
Sundaravel Raj Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0115
Constitution Of India, 1950 — Article 226
High Courts10 Mar 2021Dismissed
State Of Tamil Nadu And Ors Vs K. Balasubramanian
Madras High Court · (2021) 03 MAD CK 0114
High Courts10 Mar 2021Disposed Of
State Of Tamil Nadu And Ors Vs Director Of Public Health & Preventive Medicine And Ors
Madras High Court · (2021) 03 MAD CK 0113
High Courts10 Mar 2021Dismissed
Veerama Devi Vs K. Manikandan
Madras High Court · (2021) 03 MAD CK 0112
High Courts10 Mar 2021Disposed Of
G. Sundar Muthusamy Vs Registrar Of Companies And Ors
Madras High Court · (2021) 03 MAD CK 0100
High Courts10 Mar 2021Dismissed
S. Thanga Pandian And Ors Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0099