High Courts15 Mar 2021Dismissed
Anitha Vs District Collector And Ors
Madras High Court · (2021) 03 MAD CK 0146
COURT ARCHIVE
Madras High Court judgments, 2021
307 judgments · page 12 of 16
High Courts15 Mar 2021Allowed
Boopathi Vs Additional Chief Secretary To Government State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0135
High Courts15 Mar 2021Allowed
Kannan @Ganeshamoorthy Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0133
Indian Penal Code, 1860 — Section 294(b), 323, 506(ii)Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va)Tamil Nadu Prohibition Of Harassment Of Woman Act, 1998 — Section 4
High Courts15 Mar 2021Disposed Of
V. Meenakshi Sundareshwari Vs Chairman, Teachers Recruitment Board And Ors
Madras High Court · (2021) 03 MAD CK 0107
High Courts12 Mar 2021Disposed Of
Marisamy Vs Ganesan And Ors
Madras High Court · (2021) 03 MAD CK 0145
High Courts12 Mar 2021Disposed Of
M. Devakumar Vs Registrar, Tamil University And Ors
Madras High Court · (2021) 03 MAD CK 0144
High Courts12 Mar 2021Allowed
M. Sannasi Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0143
High Courts12 Mar 2021Disposed Of
Fathima Vs District Collector And Ors
Madras High Court · (2021) 03 MAD CK 0141
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 21
High Courts12 Mar 2021Disposed Of
C. Perumal Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0140
Indian Penal Code, 1860 — Section 376(g), 506(ii)
High Courts12 Mar 2021
Registrar General Madurai Bench Of Madras High Court And Ors Vs President, Saliyar Mahajana Sangam And Ors
Madras High Court · (2021) 03 MAD CK 0137
High Courts12 Mar 2021Dismissed
A. Selvara Vs Catherine Pushpalatha
Madras High Court · (2021) 03 MAD CK 0136
Hindu Marriage Act, 1955 — Section 10(1)(b), 23(1)(b)
High Courts12 Mar 2021Disposed Of
Chairman Cum Managing Director And Ors Vs A. Paneerselvam
Madras High Court · (2021) 03 MAD CK 0132
Industrial Disputes Act, 1947 — Section 17(B)
High Courts12 Mar 2021Dismissed
R.V. Subramanian Vs Managing Director, Tamil Nadu State Transport Corporation Ltd And Ors
Madras High Court · (2021) 03 MAD CK 0130
High Courts12 Mar 2021Dismissed
T. Murugan Vs Director Of Collegiate Education And Ors
Madras High Court · (2021) 03 MAD CK 0129
Constitution Of India, 1950 — Article 226
High Courts12 Mar 2021Allowed
M. Shaji Mohandhas Vs Secretary To Government Home And Ors
Madras High Court · (2021) 03 MAD CK 0128
Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug-Offenders, Forest-Offenders, Goondas, Immoral Traffic Offenders, Sand Offenders, Sexual Offenders, Slum-Grabbers, And Video Pirates, Act, 1982 — Section 2(e)
High Courts12 Mar 2021Dismissed
A. Selvaraj Vs Catherine Pushpalatha
Madras High Court · (2021) 03 MAD CK 0104
Hindu Marriage Act, 1955 — Section 23(1)(b)
High Courts12 Mar 2021Disposed Of
R. Mathivathana Vs Union Public Service Commission And Ors
Madras High Court · (2021) 03 MAD CK 0084
High Courts11 Mar 2021Disposed Of
P. Jegajeevan Vs Palaniandi And Ors
Madras High Court · (2021) 03 MAD CK 0138
Limitation Act, 1963 — Section 5
High Courts11 Mar 2021Dismissed
Murugesan Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0127
Indian Penal Code, 1860 — Section 406, 417, 420Information Technology Act, 2000 — Section 66