High Courts10 Mar 2021Dismissed
A. Balasubramanian Vs Director, Directorate Of Medical And Rural Health Service And Ors
Madras High Court · (2021) 03 MAD CK 0098
COURT ARCHIVE
Madras High Court judgments, 2021
307 judgments · page 14 of 16
High Courts10 Mar 2021Dismissed
N. Chandran Vs Accountant General And Ors
Madras High Court · (2021) 03 MAD CK 0097
High Courts10 Mar 2021Disposed Of
M. Sivarajan Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0096
High Courts09 Mar 2021Allowed
D. Manimaran Vs Managing Director And Ors
Madras High Court · (2021) 03 MAD CK 0111
High Courts09 Mar 2021Allowed
R. Thirugnanasambanthamoorthy Vs Managing Director And Ors
Madras High Court · (2021) 03 MAD CK 0110
High Courts09 Mar 2021Allowed
A. Ramakrishnan Vs Managing Director And Ors
Madras High Court · (2021) 03 MAD CK 0109
High Courts09 Mar 2021Allowed
M. Balu Vs Managing Director And Ors
Madras High Court · (2021) 03 MAD CK 0108
High Courts09 Mar 2021Dismissed
State Of Tamil Nadu And Ors Vs R. Vinoth Kumar And Ors
Madras High Court · (2021) 03 MAD CK 0105
High Courts09 Mar 2021Disposed Of
District Elementary Educational Officer And Ors Vs P. Mangaiyarkarasi And Ors
Madras High Court · (2021) 03 MAD CK 0095
High Courts09 Mar 2021Disposed Of
P. Ramesh Periyavellaiyatheva Vs Superintendant Of Police And Ors
Madras High Court · (2021) 03 MAD CK 0094
High Courts09 Mar 2021Dismissed
Adisayakani Vs Chief Engineer And Ors
Madras High Court · (2021) 03 MAD CK 0093
High Courts09 Mar 2021Dismissed
S. Venkateswaran Vs Additional Director, Land Survey And Records Department And Ors
Madras High Court · (2021) 03 MAD CK 0092
High Courts09 Mar 2021Disposed Of
M. Elangovan Vs District Collector And Ors
Madras High Court · (2021) 03 MAD CK 0091
High Courts09 Mar 2021Dismissed
R. Gnana Prakasam Vs Secretary To Government And Ors
Madras High Court · (2021) 03 MAD CK 0083
Constitution Of India, 1950 — Article 14
High Courts09 Mar 2021Allowed
R. Ravi Vs Additional Chief Secretary Tourism Culture And Religious Endowment Dept And Ors
Madras High Court · (2021) 03 MAD CK 0082
High Courts09 Mar 2021Disposed Of
C. Mayandi Vs District Collector And Ors
Madras High Court · (2021) 03 MAD CK 0061
High Courts09 Mar 2021Disposed Of
P. Ramamoorthy Vs District Collector And Ors
Madras High Court · (2021) 03 MAD CK 0060
High Courts09 Mar 2021Disposed Of
Matha Memorial Educational Trust Vs Superintending Engineer And Ors
Madras High Court · (2021) 03 MAD CK 0055
High Courts08 Mar 2021Allowed
Raj Kumar Vs Rathina Jothi And Ors
Madras High Court · (2021) 03 MAD CK 0106
High Courts08 Mar 2021Allowed
P. Mary Janet Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0090