High Courts17 Mar 2021Dismissed
Commissioner Of Income Tax Vs M/S Sri Lakshmi Brick Industries
Madras High Court · (2021) 03 MAD CK 0196
Income Tax Act, 1961 — Section 80(IB), 80(IB)(1), 80(IB)(10)
COURT ARCHIVE
Madras High Court judgments, 2021
307 judgments · page 10 of 16
High Courts17 Mar 2021Disposed Of
Vijailakshmi Acharya And Ors Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0195
High Courts17 Mar 2021Dismissed
M/S United India Insurance Company Limited Vs M. Bakiavathi And Ors
Madras High Court · (2021) 03 MAD CK 0194
Motor Vehicles Act, 1988 — Section 166
High Courts17 Mar 2021Allowed
S. Vasanthi And Ors Vs K. Munuswamy And Ors
Madras High Court · (2021) 03 MAD CK 0193
Code Of Civil Procedure, 1908 — Section 151, Order 21 Rule 97, Order 21 Rule 99
High Courts17 Mar 2021Allowed
G. Duraikannu Vs Management Of Tamil Nadu State Transport Corporation And Ors
Madras High Court · (2021) 03 MAD CK 0192
Industrial Disputes Act, 1947 — Section 11(a)
High Courts17 Mar 2021Dismissed
R. Devadoss Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0170
High Courts17 Mar 2021Dismissed
M. Premkumar Vs Chief Executive Officer And Ors
Madras High Court · (2021) 03 MAD CK 0169
Constitution Of India, 1950 — Article 226
High Courts17 Mar 2021Dismissed
D. Gopi Vs Nil
Madras High Court · (2021) 03 MAD CK 0168
Indian Succession Act, 1925 — Section 372, 372(1)(f)
High Courts17 Mar 2021Disposed Of
Ramesh Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0167
Code Of Criminal Procedure, 1973 — Section 2(d), 102, 102(1), 102(3), 154, 155(2), 173(2), 190(1), 204Indian Penal Code, 1860 — Section 171(E)
High Courts17 Mar 2021Allowed
Seriya Pushpam Vs Special Commissioner And Commissioner For Land Administration And Ors
Madras High Court · (2021) 03 MAD CK 0165
Constitution Of India, 1950 — Article 300(A)
High Courts17 Mar 2021Allowed
Executive Director Corporation Bank Vs P.R. Shantharam And Ors
Madras High Court · (2021) 03 MAD CK 0164
Constitution Of India, 1950 — Article 226
High Courts17 Mar 2021
S. Selvi Vs Superintendent Of Police Madurai District And Ors
Madras High Court · (2021) 03 MAD CK 0139
High Courts16 Mar 2021Allowed
Muthukumar Vs Additional Chief Secretary To Government And Ors
Madras High Court · (2021) 03 MAD CK 0186
Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug-Offenders, Forest-Offenders, Goondas, Immoral Traffic Offenders, Sand Offenders, Sexual Offenders, Slum-Grabbers, And Video Pirates, Act, 1982 — Section 2(f)
High Courts16 Mar 2021Allowed
Rameshkumar Vs Venkatesan And Ors
Madras High Court · (2021) 03 MAD CK 0185
High Courts16 Mar 2021Dismissed
R. Seshadri @Papanna And Ors Vs R. Kalyanaraman And Ors
Madras High Court · (2021) 03 MAD CK 0183
High Courts16 Mar 2021Dismissed
M/S Bharat Petroleum Corporation Ltd Vs Principal Revenue Control Authority And Ors
Madras High Court · (2021) 03 MAD CK 0182
High Courts16 Mar 2021Disposed Of
P. Saminathan Vs P. Anjalai
Madras High Court · (2021) 03 MAD CK 0181
High Courts16 Mar 2021Dismissed
B .Arjundas Vs Inspector General Of Registration And Ors
Madras High Court · (2021) 03 MAD CK 0180
Indian Stamp Act, 1899 — 47(A)(5)
High Courts16 Mar 2021Dismissed
Chelladurai Johnson Vs Inspector General Of Registration And Ors
Madras High Court · (2021) 03 MAD CK 0179
Indian Stamp Act, 1899 — 47(A)(5)
High Courts16 Mar 2021Dismissed
M. Vashdev Vs Inspector General Of Registration And Ors
Madras High Court · (2021) 03 MAD CK 0178
Indian Stamp Act, 1899 — 47(A)(5)