High Courts24 Mar 2021Allowed
Lakshmi And Ors Vs K. Saravanan And Ors
Madras High Court · (2021) 03 MAD CK 0214
COURT ARCHIVE
Madras High Court judgments, 2021
307 judgments · page 9 of 16
High Courts24 Mar 2021Dismissed
Narayanee @Krithika Vs S. Karthik
Madras High Court · (2021) 03 MAD CK 0201
Hindu Marriage Act, 1955 — Section 13(1)(ia)Indian Penal Code, 1860 — Section 323, 406, 498(A), 504, 506Evidence Act, 1872 — Section 114
High Courts23 Mar 2021Allowed
K. Rajendran Babu And Ors Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0219
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 299, 300, 302, 304(A), 304(I), 304(II)
High Courts23 Mar 2021Dismissed
G. Mythili Vs V. Paari
Madras High Court · (2021) 03 MAD CK 0210
Hindu Marriage Act, 1955 — Section 12, 13, 13(1)(i-a)Code Of Criminal Procedure, 1973 — Section 321Dowry Prohibition. Act, 1961 — Section 498(A)
High Courts23 Mar 2021Allowed
Durairaji And Ors Vs Nadarajan
Madras High Court · (2021) 03 MAD CK 0203
Specific Relief Act, 1963 — Section 10, 16(c)Evidence Act, 1872 — Section 114
High Courts22 Mar 2021Dismissed
V. Rajendiran Vs Naseema Iffath
Madras High Court · (2021) 03 MAD CK 0218
Tamil Nadu Building (Lease And Rent Control) Act, 1960 — Section 10(2)(i)
High Courts22 Mar 2021Allowed
R.R. Palanisamy And Ors Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0207
Constitution Of India, 1950 — Article 37, 39
High Courts22 Mar 2021Dismissed
V. Vivekanandhan Vs Naseema Iffath
Madras High Court · (2021) 03 MAD CK 0204
Tamil Nadu Building (Lease And Rent Control) Act, 1960 — Section 10(2)(i)
High Courts19 Mar 2021Dismissed
Managing Director Vs Gayithri And Ors
Madras High Court · (2021) 03 MAD CK 0202
High Courts19 Mar 2021Allowed
S. Rathna Devi Vs Secretary To Government And Ors
Madras High Court · (2021) 03 MAD CK 0189
Tamil Nadu Town And Country Planning Act, 1971 — Section 37, 38, 79
High Courts19 Mar 2021Dismissed
Commissioner Of Income Tax Vs M/S Metropolitan Transport Corporation
Madras High Court · (2021) 03 MAD CK 0188
Income Tax Act, 1961 — Section 10(1), 10(2), 258Constitution Of India, 1950 — Article 144
High Courts19 Mar 2021Dismissed
T. Senthilkumar And Ors Vs K.Palanisamy
Madras High Court · (2021) 03 MAD CK 0166
Specific Relief Act, 1963 — Section 16, 16(c)Evidence Act, 1872 — Section 45, 73Code Of Civil Procedure, 1908 — Order 6 Rule 3, Order 26 Rule 10(A)
High Courts18 Mar 2021Disposed Of
P.A. Veeramani Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0200
High Courts18 Mar 2021Dismissed
Kajah Enterprises Private Limited Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 03 MAD CK 0191
Employees' State Insurance Act, 1948 — Section 87, 91(A)
High Courts18 Mar 2021Disposed Of
M. Seraram Vs Commissioner
Madras High Court · (2021) 03 MAD CK 0190
Tamil Nadu District Municipalities Act, 1920 — Section 206, 208, 218
High Courts18 Mar 2021Allowed
Indian Overseas Bank Vs S.Venkatachalam
Madras High Court · (2021) 03 MAD CK 0187
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 13, 13(4), 17, 34Code Of Civil Procedure, 1908 — Section 21
High Courts18 Mar 2021Disposed Of
R. Jeyalakshmi Vs Secretary To Government And Ors
Madras High Court · (2021) 03 MAD CK 0163
High Courts18 Mar 2021Allowed
Oriental Insurance Company Limited Vs Subramaniam And Ors
Madras High Court · (2021) 03 MAD CK 0162
Motor Vehicles Act, 1988 — Section 147, 163(A)
High Courts18 Mar 2021Allowed
State Of Tamil Nadu And Ors Vs K. Mariappan And Ors
Madras High Court · (2021) 03 MAD CK 0160
Constitution Of India, 1950 — Article 14, 16, 38(2), 39, 226
High Courts17 Mar 2021Disposed Of
Veronica Vs Regional Director And Ors
Madras High Court · (2021) 03 MAD CK 0198
Specified Bank Notes (Cessation OF Liabilities) Act, 2017 — Section 5