High Courts07 Apr 2021Disposed Of
M. Vijaya Vs Sub Registrar Office Of The Sub Registrar Adyar
Madras High Court · (2021) 04 MAD CK 0028
COURT ARCHIVE
Madras High Court judgments, 2021
307 judgments · page 7 of 16
High Courts07 Apr 2021Dismissed
Managing Director Vs N. Thangamani
Madras High Court · (2021) 04 MAD CK 0027
High Courts07 Apr 2021Dismissed
Commissioner Of Income Tax Vs M/S. Dassault Systems Simulia Corporation And Ors
Madras High Court · (2021) 04 MAD CK 0026
Income Tax Act, 1961 — Section 9, 9(1)(vi), 40(a)(ia), 195Constitution Of India, 1950 — Article 12, 12(3)
High Courts07 Apr 2021Allowed
Sunaichandran Thalaimuthu Vs Union Of India And Ors
Madras High Court · (2021) 04 MAD CK 0025
Companies Act, 2013 — Section 164, 167(1), 164(2)(a)Companies (Appointment And Qualifications Of Directors) Rules, 2014 — Section 10, 11, 14, 19
High Courts07 Apr 2021Allowed
Shivakumar Pudukudi Subramani And Ors Vs Union Of India And Ors
Madras High Court · (2021) 04 MAD CK 0024
Companies Act, 2013 — Section 164, 167(1), 164(2)(a)Companies (Appointment And Qualifications Of Directors) Rules, 2014 — Section 10, 11, 14, 19
High Courts07 Apr 2021Dismissed
P. Amarnath Reddy Vs Assistant Commissioner Of Income Tax
Madras High Court · (2021) 04 MAD CK 0023
Income Tax Act, 1961 — Section 37, 37(1), 143(3)
High Courts07 Apr 2021Allowed
Rajendran Monish Vs Union Of India And Ors
Madras High Court · (2021) 04 MAD CK 0022
Companies Act, 2013 — Section 164, 167(1), 164(2)(a)Companies (Appointment And Qualifications Of Directors) Rules, 2014 — Section 10, 11, 14, 19
High Courts07 Apr 2021Disposed Of
P.Gaja Vs District Collector And Ors
Madras High Court · (2021) 04 MAD CK 0021
High Courts04 Apr 2021Disposed Of
R. Rajangam Vs Union Territory Of Puducherry And Ors
Madras High Court · (2021) 04 MAD CK 0006
Code Of Criminal Procedure, 1973 — Section 134, 144
High Courts01 Apr 2021Dismissed
P.J. Baiji Micheal Vs Commissioner Of Police And Ors
Madras High Court · (2021) 04 MAD CK 0035
High Courts01 Apr 2021Disposed Of
J. Logeswari Vs Chief Secretary To Government And Ors
Madras High Court · (2021) 04 MAD CK 0020
High Courts01 Apr 2021Disposed Of
Kiran Global Chems Limited Vs Assistant General Manager
Madras High Court · (2021) 04 MAD CK 0019
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17Constitution Of India, 1950 — Article 226
High Courts01 Apr 2021Disposed Of
S. Mahalingam Vs Registrar Debt Recovery Appellate Tribunal And Ors
Madras High Court · (2021) 04 MAD CK 0018
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18
High Courts01 Apr 2021Disposed Of
M. Sankarasubramanian Vs Chief Election Commissioner Election Commission Of India And Ors
Madras High Court · (2021) 04 MAD CK 0016
High Courts01 Apr 2021Disposed Of
M/S. Malli Security And Detective Services And Ors Vs General Secretary And Ors
Madras High Court · (2021) 04 MAD CK 0015
High Courts01 Apr 2021
Vignesh And Ors Vs State Of Tamil Nadu And Ors
Madras High Court · (2021) 04 MAD CK 0014
Indian Penal Code, 1860 — Section 147, 148, 294(b), 323, 324, 506(ii)Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va)
High Courts01 Apr 2021Allowed
Jose @Thangajose Vs Vs And Ors
Madras High Court · (2021) 04 MAD CK 0013
Indian Penal Code, 1860 — Section 392, 397, 506(ii)Code Of Criminal Procedure, 1973 — Section 110, 122(1)(b)
High Courts01 Apr 2021Allowed
Nambiraj Rajakumar And Ors Vs Union Of India And Ors
Madras High Court · (2021) 04 MAD CK 0012
Companies Act, 2013 — Section 164(2)(a)
High Courts01 Apr 2021Allowed
Dhanraj Kochar Vs Union Of India And Ors
Madras High Court · (2021) 04 MAD CK 0011
Companies Act, 2013 — Section 164(2)(a)
High Courts01 Apr 2021Allowed
Ramesh Veeraraghavan Vs Union Of India And Ors
Madras High Court · (2021) 04 MAD CK 0010
Companies Act, 2013 — Section 164(2)(a)