High Courts15 Sept 2021Dismissed
Palaniraj Vs Usha And Others
Madras High Court · (2021) 09 MAD CK 0005
Motor Vehicles Act, 1988 — Section 3, 3(1), 4, 5, 149(2)(a)(ii)Workman Compensation Act, 1923 — Section 30
COURT ARCHIVE
Madras High Court judgments, 2021
307 judgments · page 6 of 16
High Courts15 Sept 2021Disposed Of
K. Vasudevan And Others Vs Government Of Tamil Nadu, Rep. By The Additional Chief Secretary And Commissioner For Land Administration And Others
Madras High Court · (2021) 09 MAD CK 0004
Constitution Of India, 1950 — Article 226
High Courts15 Sept 2021Dismissed
AKG Cars Private Limited And Others Vs Nissan Motor India Private Limited And Others
Madras High Court · (2021) 09 MAD CK 0003
Arbitration And Conciliation Act, 1996 — Section 5.2, 28, 28(2), 34
High Courts01 Sept 2021Disposed Of
K.K.Santhi And Others Vs District Collector And Others
Madras High Court · (2021) 09 MAD CK 0002
High Courts01 Sept 2021Disposed Of
K.Revathy Vs State Information Commissioner
Madras High Court · (2021) 09 MAD CK 0001
High Courts09 Apr 2021Dismissed
M/S. Gee Gee Holdings P. Ltd Vs Income Tax Officer
Madras High Court · (2021) 04 MAD CK 0038
Income Tax Act, 1961 — Section 260(A)
High Courts09 Apr 2021Disposed Of
S. Surya Moorthi Vs Union Of India
Madras High Court · (2021) 04 MAD CK 0034
High Courts09 Apr 2021Disposed Of
B. Kubendran Vs Deputy Commissioner Of Income Tax
Madras High Court · (2021) 04 MAD CK 0004
Income Tax Act, 1961 — Section 132, 132(9D), 139, 142, 142(1), 143(2), 143(3), 144, 145, 153(A), 153(A)(1)(a), 153(C), 158(BB), 158(BC), 158(BC)(b), 158(BD), 260(A)
High Courts08 Apr 2021
Sonachalam @Balaji Vs State Of Tamil Nadu
Madras High Court · (2021) 04 MAD CK 0036
High Courts08 Apr 2021Dismissed
Commissioner Of Income Tax Vs M/S. Kovai Medical Centre And Educational Trust
Madras High Court · (2021) 04 MAD CK 0032
Income Tax Act, 1961 — Section 11, 12(A), 14, 143(2)
High Courts08 Apr 2021Disposed Of
R. Srinivasan Vs Commissioner, Corporation Of Chennai And Ors
Madras High Court · (2021) 04 MAD CK 0031
Constitution Of India, 1950 — Article 226
High Courts08 Apr 2021Allowed
Divisional Manager Vs Rani And Ors
Madras High Court · (2021) 04 MAD CK 0030
High Courts08 Apr 2021Dismissed
Commissioner Of Income Tax Vs M/S Habeen Tanning Company
Madras High Court · (2021) 04 MAD CK 0005
Income Tax Act, 1961 — Section 195, 263Finance Act, 2010 — Section 9, 9(1)(i), 9(1)(vii), 9(2)Constitution Of India, 1950 — Article 314
High Courts07 Apr 2021Disposed Of
E. Vignesan Vs District Collector And Ors
Madras High Court · (2021) 04 MAD CK 0043
High Courts07 Apr 2021Disposed Of
Deepa Vs Revenue Divisional Officer And Ors
Madras High Court · (2021) 04 MAD CK 0042
High Courts07 Apr 2021
M/S. Kaleesuwari Refinery Private Limited Vs M/S. SVN Agro Refineries
Madras High Court · (2021) 04 MAD CK 0040
High Courts07 Apr 2021Disposed Of
R. Jayakumar Vs Commissioner Hindu Religious And Charitable Endowments And Ors
Madras High Court · (2021) 04 MAD CK 0033
High Courts07 Apr 2021Dismissed
K. Parimalam Vs Assistant Commissioner
Madras High Court · (2021) 04 MAD CK 0029
Tamil Nadu General Sales Tax Act, 1959 — Section 21, 21(1A), 21(2B), 24(2), 29Transfer Of Property Act, 1882 — Section 58Registration Act, 1908 — Section 17, 17(2)(v)