High Courts11 Nov 2021Disposed Of
N.Mohammed Nabeel Vs Member Secretary-TNSET 2017 And Others
Madras High Court · (2021) 11 MAD CK 0042
COURT ARCHIVE
Madras High Court judgments, 2021
307 judgments · page 4 of 16
High Courts11 Nov 2021Disposed Of
P.Rajamani Vs Director General Of Shipping And Others
Madras High Court · (2021) 11 MAD CK 0038
High Courts10 Nov 2021Dismissed
M.Vijayan Vs Commissioner Of Land Administration, Government Of Tamil Nadu Land Administration Department And Others
Madras High Court · (2021) 11 MAD CK 0048
High Courts10 Nov 2021Disposed Of
P.Maheshwari Vs Superintendent Of Police, Pudukottai And Others
Madras High Court · (2021) 11 MAD CK 0039
Indian Penal Code, 1860 — Section 281, 354, 354A, 354B, 354C, 354D, 376A, 376(1), 376(2), 376B, 376C, 376D, 376E, 509Code Of Criminal Procedure, 1973 — Section 164Evidence Act, 1872 — Section 137
High Courts10 Nov 2021Dismissed
R.Meena Vs Commissioner Of Land Administration, Government Of Tamil Nadu Land Administration Department And Others
Madras High Court · (2021) 11 MAD CK 0033
High Courts10 Nov 2021Dismissed
Radhika Vs Director And Others
Madras High Court · (2021) 11 MAD CK 0032
Indian Penal Code, 1860 — Section 302, 307Code Of Criminal Procedure, 1973 — Section 362
High Courts10 Nov 2021Disposed Of
V.Mayandi Vs Regional Transport Officer And Others
Madras High Court · (2021) 11 MAD CK 0023
Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1988 — Section 19, 19(1), 19(1)(c), 206(2)
High Courts09 Nov 2021Dismissed
Karuppasamy Vs Deputy Superintendent Of Police And Others
Madras High Court · (2021) 11 MAD CK 0057
Indian Penal Code, 1860 — Section 294(b), 302, 307, 324Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v), 3(2)(va)Code Of Criminal Procedure, 1973 — Section 167(2)
High Courts09 Nov 2021Disposed Of
Surya Vs II Class Executive Magistrate And Others
Madras High Court · (2021) 11 MAD CK 0026
Indian Penal Code, 1860 — Section 294(b), 324, 392, 506(i)Code Of Criminal Procedure, 1973 — Section 110(e), 122(1)(b)
High Courts08 Nov 2021Dismissed
M.Vasantha Vs Union Of India Represented By Its Secretary And Others
Madras High Court · (2021) 11 MAD CK 0049
Constitution Of India, 1950 — Article 226
High Courts08 Nov 2021Disposed Of
R.Kamala @ Kamalathammal Vs Commissioner And Others Tirunelveli Corporation
Madras High Court · (2021) 11 MAD CK 0034
High Courts08 Nov 2021Disposed Of
S.Muthukumar Vs Bar Council Of Tamil Nadu & Puducherry And Others
Madras High Court · (2021) 11 MAD CK 0020
High Courts02 Nov 2021Dismissed
Marutee Agro Foods Vs Authorised Officer, Central Bank Of India And Others
Madras High Court · (2021) 11 MAD CK 0046
Constitution Of India, 1950 — Article 226, 227Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17, 17(1)
High Courts02 Nov 2021Dismissed
S.Jeyapal Vs Authorised Officer And Others
Madras High Court · (2021) 11 MAD CK 0040
Constitution Of India, 1950 — Article 226, 227Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17, 17(1)
High Courts02 Nov 2021Disposed Of
S.Karikalan And Others Vs Commissioner
Madras High Court · (2021) 11 MAD CK 0022
High Courts01 Nov 2021Allowed
Mathias Vs T.Anitha Mary And Others
Madras High Court · (2021) 11 MAD CK 0045
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts01 Nov 2021Disposed Of
V.Marichamy Naidu Vs Executive Officer
Madras High Court · (2021) 11 MAD CK 0024
Constitution Of India, 1950 — Article 226Tamil Nadu Hindu Religious And Charitable Endowments Act, 1959 — Section 7, 34A, 34A(3), 34A(5), 79
High Courts01 Nov 2021Allowed
S.Ramalakshmi Vs Superintendent Of Prison, Madurai Central Prison And Others
Madras High Court · (2021) 11 MAD CK 0018
High Courts22 Oct 2021Allowed
Mohamed Kasim Shafeeq Vs Regional Manager And Others
Madras High Court · (2021) 10 MAD CK 0021
Constitution Of India, 1950 — Article 226, 227Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17, 17(1)
High Courts22 Oct 2021Disposed Of
R.Ashok Kumar Vs Government Of Tamil Nadu And Others
Madras High Court · (2021) 10 MAD CK 0020