High Courts01 Dec 2021Disposed Of
V.Selvam Vs Tamil Nadu State Transport And Others
Madras High Court · (2021) 12 MAD CK 0017
Constitution Of India, 1950 — Article 14, 19, 21
COURT ARCHIVE
Madras High Court judgments, 2021
307 judgments · page 2 of 16
High Courts01 Dec 2021Dismissed
S.Palanivelu Vs S.Balamurugan
Madras High Court · (2021) 12 MAD CK 0016
Code Of Criminal Procedure, 1973 — Section 200, 340Indian Penal Code, 1860 — Section 191, 193, 196, 463, 464, 465, 467
High Courts01 Dec 2021Dismissed
M.Thavamani Vs Chief Secretary To Government Of India And Others
Madras High Court · (2021) 12 MAD CK 0015
Constitution Of India, 1950 — Article 13(2), 13(3), 14, 19(d), 19(e), 19(g), 21, 226
High Courts01 Dec 2021Allowed
Arun Vs State Represented Through And Others
Madras High Court · (2021) 12 MAD CK 0014
Tamil Nadu Gaming Act, 1930 — Section 12Epidemic Diseases Act, 1897 — Section 3Indian Penal Code, 1860 — Section 143, 269
High Courts01 Dec 2021Dismissed
Jesu Antony Ezhil Arasu Vs S.Babitha Salma
Madras High Court · (2021) 12 MAD CK 0013
High Courts25 Nov 2021Disposed Of
Dr.R.Vignesh Vs Jaison District Collector
Madras High Court · (2021) 11 MAD CK 0017
Tamil Nadu Hindu Religious And Charitable Endowments Act, 1959 — Section 78, 78(4)Tamil Nadu Hindu Religious And Charitable Endowments Act, 1959 — Section 114
High Courts25 Nov 2021Disposed Of
XXX And Others Vs Superintendent Of Police And Others
Madras High Court · (2021) 11 MAD CK 0014
High Courts23 Nov 2021Disposed Of
B.Muthukumar Vs Tamil Nadu Mercantile Bank Ltd
Madras High Court · (2021) 11 MAD CK 0013
Security Interest (Enforcement) Rules, 2002 — Rule 8(6), 9(1)
High Courts23 Nov 2021
K.Saravanan Vs Commissioner Of Police
Madras High Court · (2021) 11 MAD CK 0010
High Courts23 Nov 2021Disposed Of
Sundaravel Ramesh Vs Superintendent Of Police And Others
Madras High Court · (2021) 11 MAD CK 0005
High Courts23 Nov 2021Disposed Of
B.George Vs Chairman And Others
Madras High Court · (2021) 11 MAD CK 0001
High Courts22 Nov 2021Dismissed
B.Sambandamoorthi Vs Commissioner, H.R & C.E Department And Others
Madras High Court · (2021) 11 MAD CK 0012
Tamil Nadu Hindu Religious And Charitable Endowments Act, 1959 — Section 69, 69(2)
High Courts22 Nov 2021Disposed Of
Dinesh Kumar Vs Regional Transport Officer
Madras High Court · (2021) 11 MAD CK 0011
Tamil Nadu Motor Vehicles Rules, 1989 — Rule 8
High Courts22 Nov 2021Disposed Of
Meenabharathi Vs Executive Officer
Madras High Court · (2021) 11 MAD CK 0008
Constitution Of India, 1950 — Article 226Tamil Nadu Hindu Religious And Charitable Endowments Act, 1959 — Section 34A, 34A(3), 34A(5), 78, 79
High Courts22 Nov 2021Allowed
Ramesh Vs Deputy Superintendent Of Police And Others
Madras High Court · (2021) 11 MAD CK 0007
Indian Penal Code, 1860 — Section 450Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts22 Nov 2021Dismissed
T.Balaji Krishnaswamy Vs State Of Tamil Nadu And Others
Madras High Court · (2021) 11 MAD CK 0004
Tamil Nadu Hindu Religious And Charitable Endowments Act, 1959 — Section 25A(d)Right To Information Act, 2005 — Section 4(2)Tamil Nadu Hindu Religious And Charitable Endowments Act, 1959 — Section 7, 7(A), 25A, 25A(d), 26, 46
High Courts22 Nov 2021Dismissed
Commissioner Of Customs Vs M/s.Unik Traders And Others
Madras High Court · (2021) 11 MAD CK 0003
Customs Valuation (Determination Of Value Of Imported Goods) Rules, 2007 — Rule 12Customs Act, 1962 — Section 28, 46(4), 111(m)
High Courts20 Nov 2021Dismissed
Jeyakannan And Others Vs Ramyashree And Others
Madras High Court · (2021) 11 MAD CK 0027
High Courts19 Nov 2021Disposed Of
Kaleel Rahman Vs Tamil Nadu Wakf Board And Others
Madras High Court · (2021) 11 MAD CK 0058
Waqf Act, 1995 — Section 83
High Courts19 Nov 2021Disposed Of
Meer Hasanullah Shah Ki Durga Vs Principal Executive Officer And Others
Madras High Court · (2021) 11 MAD CK 0044
Waqf Act, 1995 — Section 3(d), 23(1), 54