High Courts03 Mar 1998
Commissioner of Income Tax Vs Indo National Ltd.
Madras High Court · (1999) 239 ITR 526
Income Tax Act, 1961 — Section 10, 40A(5)
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 75 of 91
High Courts03 Mar 1998
COMMISSIONER OF INCOME TAX Vs A.R. ALAGAPPAN
Madras High Court · (2000) 110 TAXMAN 257
High Courts03 Mar 1998
Commissioner of Income Tax Vs Subramanian and Co.
Madras High Court · (1999) 237 ITR 817
Income Tax Act, 1961 — Section 80HH, 80J
High Courts03 Mar 1998
Tamil Nadu Civil Supplies Corporation, Anna Staff Union Vs The Tamil Nadu Civil Supplies Corporation Ltd.
Madras High Court · (1998) 2 CTC 32
Constitution of India, 1950 — Article 226
High Courts03 Mar 1998
V. Sundararaj Vs Commissioner of Income Tax
Madras High Court · (1999) 239 ITR 874
High Courts03 Mar 1998
Commissioner of Income Tax Vs Madras Fertilizers Ltd.
Madras High Court · (1999) 238 ITR 672
Income Tax Act, 1961 — Section 32, 35D
High Courts03 Mar 1998
Commissioner of Income Tax Vs Pondicherry Distilleries Ltd.
Madras High Court · (2000) 241 ITR 802
Income Tax Act, 1961 — Section 256, 80HH
High Courts03 Mar 1998
Seshasayee Paper and Boards Limited Vs Commissioner of Income Tax Commissioner of Income Tax Vs Seshasayee Paper and Boards Limited
Madras High Court · (1999) 238 ITR 683
Income Tax Act, 1961 — Section 125A, 263, 32
High Courts03 Mar 1998
Commissioner of Income Tax Vs Indian Express (Madurai) Ltd.
Madras High Court · (2001) 165 CTR 456
High Courts03 Mar 1998
COMMISSIONER OF INCOME TAX Vs SUBRAMANIAN and CO.
Madras High Court · (1998) 149 CTR 256
High Courts02 Mar 1998
Goodyear (India) Ltd. and Another Vs S. Venkatakrishnan and Others
Madras High Court · (1998) 2 LW 130 : (1998) 2 MLJ 192
High Courts02 Mar 1998
Central Bureau of Investigation Vs V.C. Shukla and Others
Madras High Court · (1998) 2 LW(Cri) 389
High Courts02 Mar 1998
Commissioner of Income Tax Vs Madurai Pandian Engineering Corporation Ltd.
Madras High Court · (1999) 239 ITR 375
Income Tax Act, 1961 — Section 80HH, 80J
High Courts02 Mar 1998
Commissioner of Wealth Tax Vs Nalini Parthasarathy
Madras High Court · (1999) 238 ITR 412
Wealth Tax Act, 1957 — Section 17
High Courts02 Mar 1998Allowed
R.B.S.Manian and another Vs State
Madras High Court · (1998) 2 CTC 35
Arms Act, 1959 — Section 25(1), 3Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 286, 304, 337
High Courts02 Mar 1998Dismissed
J. Sudharsan and others Vs Superintendent, Chennai Central Prison, Chennai-600 003
Madras High Court · (1998) 2 ALT(Cri) 97 : (1998) 1 CTC 661 : (1998) 1 LW(Cri) 242
Contempt of Courts Act, 1971 — Section 10, 12Criminal Procedure Code, 1973 (CrPC) — Section 428, 432Penal Code, 1860 (IPC) — Section 193
High Courts02 Mar 1998
Lakshmi Ammal Vs V. Ram Chetti
Madras High Court · (1999) 1 LW 166 : (1998) 2 MLJ 119
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts02 Mar 1998
Veera Boyan Vs Ponnusamy Gounder and Others
Madras High Court · (1998) 3 LW 405 : (1998) 2 MLJ 481
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts02 Mar 1998
State Bank of Travancore Employees Union Vs Commissioner of Wealth-tax
Madras High Court · (1998) 149 CTR 418 : (1999) 238 ITR 466
Wealth Tax Act, 1957 — Section 3
High Courts27 Feb 1998
R. Surendirakumar Vs C. Balaji Singh and Others
Madras High Court · (1998) 3 MLJ 475
Transfer of Property Act, 1882 — Section 109