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Madras High Court judgments, 1998

1,817 judgments · page 74 of 91

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High Courts06 Mar 1998Dismissed

K. Ponniah Vs M/s. Golden Hills Estates Private Limited

Madras High Court · (1998) 1 CTC 458 : (1998) 2 LW 241 : (1998) 2 MLJ 346

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 23
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High Courts05 Mar 1998

Gnanasubramanian Vs Subramaniaya Pillai and Others

Madras High Court · (1998) 3 MLJ 588

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High Courts05 Mar 1998

Commissioner of Income Tax Vs Meenakshi and Company

Madras High Court · (1999) 239 ITR 153

Income Tax Act, 1961 — Section 35B, 35B(1)
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High Courts05 Mar 1998

Commissioner of Income Tax Vs Karur Vysya Bank Ltd.

Madras High Court · (1999) 239 ITR 7 : (2000) 109 TAXMAN 168

Income Tax Act, 1961 — Section 37(3A)
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High Courts05 Mar 1998

R. Rajendran, S.V. Sivalinga Nadar and Another and S.V. Chandra Pandian Vs Income Tax Officer

Madras High Court · (2000) 242 ITR 368

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Income Tax Act, 1961 — Section 277Penal Code, 1860 (IPC) — Section 120B, 193, 420, 511
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High Courts05 Mar 1998

Commissioner of Income Tax Vs Greaves Cotton Limited

Madras High Court · (2000) 244 ITR 149

Income Tax Act, 1961 — Section 37(1)
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High Courts05 Mar 1998

P.A. Sundaram Vs S. Amaravathy

Madras High Court · (1998) 2 LW 341 : (1998) 3 MLJ 430

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
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High Courts04 Mar 1998Dismissed

Thiruvalluvar Nagar Kudisai Vazh Nala Sangam Vs The Chairman, Tamil Nadu Electricity Board and Others

Madras High Court · AIR 2000 Mad 57

Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 12
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High Courts04 Mar 1998

COMMISSIONER OF INCOME TAX Vs DOWEL ERECTORS

Madras High Court · (1999) 155 CTR 145

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High Courts04 Mar 1998

Muthayammal Polytechnic Vs The Regional Officer, Southern Regional Office, All India Council for Technial Education and Others

Madras High Court · (1998) 2 MLJ 591

Constitution of India, 1950 — Article 14
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High Courts04 Mar 1998

National Textile Corporation Ltd., Unit, Coimbatore Murugan Mills Ltd. Vs C.M. Joseph and Others

Madras High Court · (1998) 2 MLJ 195

Civil Procedure Code, 1908 (CPC) — Section 151, 47
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High Courts04 Mar 1998

Commissioner of Income Tax Vs Tamil Nadu Co-Operative Marketing Federation Ltd.

Madras High Court · (1999) 151 CTR 232

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High Courts04 Mar 1998

Commissioner of Income Tax Vs Dowel Erectors

Madras High Court · (2000) 243 ITR 832

Income Tax Act, 1961 — Section 32A, 32A(2)
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High Courts04 Mar 1998

Chennai Properties and Investment Ltd. Vs Commissioner of Income Tax

Madras High Court · (2001) 247 ITR 226

Income Tax Act, 1961 — Section 154, 154(2), 214, 246
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High Courts04 Mar 1998

Commissioner of Income Tax Vs Prasad Process (P.) Ltd.

Madras High Court · (2000) 243 ITR 830

Income Tax Act, 1961 — Section 37
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High Courts04 Mar 1998

McDowell and Co. Ltd. Vs Commissioner of Income Tax Commissioner of Income Tax Vs McDowell and Co. Ltd.

Madras High Court · (1999) 240 ITR 877

Income Tax Act, 1961 — Section 32, 37, 40, 80J
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High Courts04 Mar 1998

Hamosons Export (P.) Ltd. Vs Commissioner of Income Tax Commissioner of Income Tax Vs Hamosons Export (P.) Ltd.

Madras High Court · (1999) 157 CTR 473 : (1999) 238 ITR 773 : (2002) 124 TAXMAN 269

Income Tax Act, 1961 — Section 35B, 35B(1)
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High Courts04 Mar 1998

P.M. Munusamy Gounder, Prop. B.K.P.M.M. Bus Service and Another Vs Tamil Nadu State Transport Corporation, Salem Division-II and Another

Madras High Court · (1998) 2 MLJ 226

Motor Vehicles Act, 1988 — Section 60, 60(3), 63
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High Courts04 Mar 1998Allowed

National Insurance Co. Ltd., Madras-2 Vs Karpagam and 8 others

Madras High Court · (1998) 03 MAD CK 0014

Motor Vehicles Act, 1988 — Section 171
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High Courts03 Mar 1998

Commissioner of Income Tax Vs A.R. Alagappan

Madras High Court · (2000) 244 ITR 284

Income Tax Act, 1961 — Section 72, 72(1)
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