High Courts13 Mar 1998Allowed
K. Kalimuthu (died) and 4 others Vs Athmajothi alias Krishnamurthy and another
Madras High Court · (1998) 1 CTC 558 : (1998) 2 MLJ 520
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 72 of 91
High Courts13 Mar 1998Dismissed
M/s. Incomm Business Services Vs The General Manager (North) Chennai Telephones and 2 others
Madras High Court · (1998) 1 CTC 367
Telegraph Rules, 1951 — Rule 445
High Courts13 Mar 1998
S. Chinnaiyan, P. Subramanian and Another and The Workmen of Thanjavur Textiles Ltd. Vs The Presiding Officer, I Addl. Labour Court and The Management of Thanjavur Textiles Ltd.
Madras High Court · (1998) 03 MAD CK 0024
Constitution of India, 1950 — Article 226Tamil Nadu Industrial Establishments (National and Festival Holidays) Act, 1958 — Section 9A
High Courts12 Mar 1998
K.R. Chinnathambi Gounder Vs Bhanumathy and Others
Madras High Court · (1998) 2 LW 271 : (1998) 3 MLJ 49
High Courts12 Mar 1998
Kesavan Vs Kodiyan and Others
Madras High Court · (1998) 2 LW 269 : (1998) 2 MLJ 708
Limitation Act, 1963 — Section 5
High Courts12 Mar 1998Allowed
Lingammal and 7 others Vs Periappappa @ Lingammal and another
Madras High Court · (1998) 2 CTC 345 : (1998) 3 MLJ 650
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151, 152, 153
High Courts12 Mar 1998
The Life Insurance Corporation of India Vs S.M. Margasahayam and Another
Madras High Court · (1998) 2 MLJ 551
Civil Procedure Code, 1908 (CPC) — Section 80Life Insurance Corporation Act, 1956 — Section 49(2)
High Courts11 Mar 1998
Chinnaswami Naidu Vs Rengarajalu Naidu
Madras High Court · (1998) 2 LW 185 : (1998) 2 MLJ 644
High Courts11 Mar 1998
E. Jeevadhas and Another Vs G. Babu and Others
Madras High Court · (1998) 3 LW 180 : (1998) 2 MLJ 526
High Courts11 Mar 1998
Ms. Nivedita, represented by mother Ms. Asha Raja Kumar and Ors Vs South Indian Bank Limited, Industrial Finance Branch and Others
Madras High Court · (1998) 2 MLJ 465
Constitution of India, 1950 — Article 227
High Courts11 Mar 1998Dismissed
C.B.E. and C. Vs Prasad Film Laboratories
Madras High Court · (1999) 114 ELT 21
Cinematograph Act, 1952 — Section 2Cinematograph Certification Rules, 1983 — Rule 21
High Courts11 Mar 1998Dismissed
Sivaji M.V. Vs Godrej and Boyce Manufacturing Co. Ltd. and Another
Madras High Court · (1999) 1 LLJ 185
Industrial Disputes Act, 1947 — Section 11A
High Courts11 Mar 1998
Periyammal Vs Valarmathi
Madras High Court · (1998) 2 LW 167 : (1998) 2 MLJ 634
High Courts11 Mar 1998
Commissioner of Wealth Tax Vs Amirthammal (legal heir of late S.A. Subramania Chettiar)
Madras High Court · (2001) 165 CTR 577 : (2000) 245 ITR 261 : (2001) 115 TAXMAN 175
Wealth Tax Act, 1957 — Section 4(1)
High Courts11 Mar 1998Allowed
Union of India Vs M/s. Balaji Bros. and another
Madras High Court · (1998) 2 CTC 137 : (1998) 2 LW 337
Arbitration Act, 1940 — Section 14(1), 14(2)
High Courts11 Mar 1998
Ponnuswamy Vs V. Santhammal and Others
Madras High Court · (1998) 2 LW 251 : (1998) 2 MLJ 332
Registration Act, 1908 — Section 17Succession Act, 1925 — Section 214(l)Transfer of Property Act, 1882 — Section 58(f)
High Courts11 Mar 1998
Muniappa Naciker Vs Balakrishna Naicker
Madras High Court · (1998) 2 LW 259 : (1998) 2 MLJ 388
High Courts11 Mar 1998
P. Soundarajan and Others Vs The Government of Tamil Nadu and Others
Madras High Court · (1998) 2 MLJ 485
Tamil Nadu Co-operative Societies Act, 1961 — Section 34
High Courts11 Mar 1998
The State of Tamil Nadu Vs K. Purushothaman
Madras High Court · (1998) 2 LW 171 : (1998) 2 MLJ 515
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Mar 1998
Sooriyamurthy and Others Vs Chinnaswamy (Died) and seven Ors.
Madras High Court · (1998) 2 LW 178 : (1998) 2 MLJ 638
Civil Procedure Code, 1908 (CPC) — Section 100