High Courts18 Mar 1998Dismissed
Saraswathy and another Vs Ramaiya Nadar and another
Madras High Court · (1998) 03 MAD CK 0015
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 71 of 91
High Courts18 Mar 1998
Ayyakkannu Padayachi (Deceased) and 3 others Vs Boorasamy and another
Madras High Court · (1998) 03 MAD CK 0002
Registration Act, 1908 — Section 17, 17(1)(b), 49
High Courts17 Mar 1998
V. Sethuraman and 3 others Vs Ziyabathulla and 4 others
Madras High Court · (1998) 03 MAD CK 0195
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 6 Rule 17, Order 7 Rule 11(d), 115Limitation Act, 1963 — Section 22Specific Relief Act, 1963 — Section 42
High Courts17 Mar 1998
The Asst. Commissioner, Hindu Religious and Charitable Endowments, (Admn.) Dept. Nagercoil Vs The Parakkai Athithavarman Perumtheru Keezhatheru, Mutharamman Temple, Parakkai and eleven others
Madras High Court · (1998) 03 MAD CK 0172
Constitution of India, 1950 — Article 26
High Courts17 Mar 1998
Commissioner of Income Tax Vs Sulzer Brother Ltd.
Madras High Court · (1999) 239 ITR 941
Income Tax Act, 1961 — Section 256, 9, 9(1)
High Courts17 Mar 1998
Tajunnisa and Another Vs K.S. Ramamoorthi
Madras High Court · (1998) 3 MLJ 638
High Courts17 Mar 1998Dismissed
M/s. T.V.K. Salt Factory Vs The Tamil Nadu Industrial Investment Corporation Limited
Madras High Court · (1998) 94 CompCas 107 : (1998) 2 CTC 152
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29, 30
High Courts17 Mar 1998Dismissed
Registrar of Companies Vs Rajashree Sugars and Chemicals Ltd. and Others
Madras High Court · (1998) 94 CompCas 713 : (1999) 2 LW(Cri) 561
Companies Act, 1956 — Section 113, 113(2)
High Courts16 Mar 1998
Munisamy (died) and 9 others Vs Manimuthu Achari and another
Madras High Court · (1998) 03 MAD CK 0211
High Courts16 Mar 1998
K. Govindaswamy Vs Tamil Nadu Civil Supplies Corporation Limited and Others
Madras High Court · (1998) 2 MLJ 323
High Courts16 Mar 1998Allowed
Gnanaprakasa Mudaliar and Others Vs B. Anandathanadavan and Others
Madras High Court · (1999) 2 CTC 6 : (1999) 2 LW 136
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts16 Mar 1998Allowed
Thirumani Vs Narayana Padayachi
Madras High Court · AIR 1998 Mad 378 : (1998) 2 CTC 76 : (1998) 3 LW 389 : (1998) 3 MLJ 11
Civil Procedure Code, 1908 (CPC) — Section 100Tamil Nadu Debt Relief Act, 1980 — Section 3
High Courts16 Mar 1998
Special Tahsildar (Land Acquisition), Vembakottai Reservoir Scheme, Srivilliputhur Vs Seeni Naicker and two others
Madras High Court · (1998) 2 CTC 99
Land Acquisition Act, 1894 — Section 18, 23, 4(1)
High Courts16 Mar 1998
B. C. Munirathinam Naidu Vs Chengalpattu Electricity System and another
Madras High Court · (1998) 1 CTC 586
High Courts16 Mar 1998
B. Narayanaswamy Raju and Others Vs M. Krishnamoorthy Mudaliar alias M.K. Murthy and Another
Madras High Court · AIR 1998 Mad 193 : (1998) 2 MLJ 328
Transfer of Property Act, 1882 — Section 43
High Courts16 Mar 1998
Aruna Fertilizer Agencies Vs B. Balanagamanickam and Co., Fertilizer Dealers and Manure Merchants, Udumalpet and Another
Madras High Court · (1998) 2 LW 277 : (1998) 3 MLJ 25
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Mar 1998
B. Devendrakumar Vs R. Ranganathan
Madras High Court · (1998) 1 LW 807 : (1998) 2 MLJ 578
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 22
High Courts13 Mar 1998
Commissioner of Income Tax Vs Sarathy Palayacot Co.
Madras High Court · (1999) 239 ITR 155
Income Tax Rules, 1962 — Rule 115
High Courts13 Mar 1998Allowed
Padma and Others Vs State of Tamil Nadu and Others
Madras High Court · (1999) 1 ALT(Cri) 191 : (1998) CriLJ 4335
Constitution of India, 1950 — Article 161, 72Criminal Law (Amendment) Act, 1961 — Section 2, 3Criminal Procedure Code, 1973 (CrPC) — Section 432, 433, 433A
High Courts13 Mar 1998
Govindaswami Pillai Vs Manoranjitham Ammal and another
Madras High Court · (1998) 3 CTC 200
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 12Transfer of Property Act, 1882 — Section 53