High Courts07 Jan 1998Allowed
Maria Susai Vs The Commissioner of Police, Madras City, and The Secretary to Government, Prohibition and Excise Department, Government of Tamilnadu, Madras-600009
Madras High Court · (1998) 1 LW(Cri) 284
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 91 of 91
High Courts07 Jan 1998
Marudhu Pandiyar Transport Corporation Limited Vs The Transport Commissioner and Others
Madras High Court · (1998) 3 LW 324 : (1998) 2 MLJ 109
High Courts07 Jan 1998
State of Tamil Nadu Vs TVL. Goodwill Estate
Madras High Court · (1999) 237 ITR 558
High Courts07 Jan 1998
M.A. Majid Vs Searle (India) Ltd.
Madras High Court · (1998) 1 CTC 344
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts07 Jan 1998
Siva Coffee Plantations Vs State of Tamil Nadu
Madras High Court · (2000) 241 ITR 256
Tamil Nadu Agricultural Income Tax (Amendment) Act, 1958 — Section 1(2)Tamil Nadu Agricultural Income Tax Act, 1955 — Section 17, 65
High Courts07 Jan 1998
K.V.S. Manian Vs B.S. Gopalakrishnan
Madras High Court · (1998) 3 LW 176 : (1998) 2 MLJ 647
High Courts06 Jan 1998
V. Subramania Thevar Vs Kannan and 7 others
Madras High Court · (1998) 01 MAD CK 0094
High Courts06 Jan 1998Allowed
S. Narayanaswamy Naicker Vs District Collector of Chengalpattu at Kancheepuram and 3 others
Madras High Court · (1998) 1 CTC 747 : (1998) 3 LW 254
Registration Act, 1908 — Section 47(A)
High Courts06 Jan 1998
S.C.M. Mohammed Vs Commissioner of Income Tax
Madras High Court · (1999) 235 ITR 75
High Courts06 Jan 1998
Commissioner of Gift-tax Vs T.V. Sundaram Iyengar and Sons Ltd.
Madras High Court · (1999) 238 ITR 666
High Courts06 Jan 1998
V. Subramania Thevar Vs Kannan and others
Madras High Court · (1998) 01 MAD CK 0014
High Courts06 Jan 1998
COMMISSIONER OF GIFT TAX vnT. Vs SUNDARAM IYENGAR and SONS LTD.
Madras High Court · (1998) 147 CTR 366
High Courts05 Jan 1998
Ramanathan Vasudevan Vs Manickathammal and Sri Chinnannapuram Annachatram Estate
Madras High Court · (1998) 01 MAD CK 0013
High Courts05 Jan 1998
A. Sambanthan Vs The Presiding Officer, III Additional Labour Court, High Court Campus and Another
Madras High Court · (1998) 2 MLJ 695
Industrial Disputes Act, 1947 — Section 2(oo), 25FPayment of Bonus Act, 1965 — Section 16
High Courts02 Jan 1998Allowed
V. Ramanathan Vs The Regional Transport Officer, Trichy
Madras High Court · AIR 1998 Mad 334 : (1998) 3 CTC 217
Tamil Nadu Motor Vehicles Taxation Act, 1974 — Section 3
High Courts01 Jan 1998
Kamatchipuram Hindu Nadar Uravinmuraikku Pathiamana Pachayappa Nadar Elementary and High School Paripalana Sabhai Vs Kattu Raja Nadar
Madras High Court · (1998) 01 MAD CK 0097
High Courts01 Jan 1998Allowed
V. Vaidyanathan Vs K. Kalyanaraman
Madras High Court · (2001) 2 LW(Cri) 668