High Courts11 Mar 1998
Hemamalini Vs Swaminathan and Others
Madras High Court · (1998) 2 LW 361 : (1998) 3 MLJ 78
Civil Procedure Code, 1908 (CPC) — Section 107, 108
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 73 of 91
High Courts11 Mar 1998
Madras Fertilizers Ambedkar Employees' Union Vs The Chairman and Managing Director, Madras Fertilizers Ltd. and Others
Madras High Court · (1998) 2 MLJ 650
High Courts11 Mar 1998
Kasthuri Naidu (Died) and Others. Vs N. Padmanabhan and Others
Madras High Court · (1998) 2 LW 175 : (1998) 2 MLJ 403
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts10 Mar 1998
ASSISTANT COMMISSIONER OF INCOME TAX Vs JAWAHAR MILLS LTD.
Madras High Court · (2000) 107 TAXMAN 574
High Courts10 Mar 1998Dismissed
The Asstt. Collector of Central Excise Vs L. Gheverchand Jain and Another
Madras High Court · (2000) CriLJ 1292
Criminal Procedure Code, 1973 (CrPC) — Section 313, 417Gold (Control) Act, 1968 — Section 31, 36, 38, 38(1), 55
High Courts10 Mar 1998
Deputy Director of Enforcement Vs A.M. Ceaser
Madras High Court · (1999) 113 ELT 804
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Foreign Exchange Regulation Act, 1973 — Section 40, 40(3), 56(1), 8, 8(1)
High Courts10 Mar 1998Dismissed
M/s. Sesiah and Sons Vs The Chairman, Tamil Nadu Electricity Board, Chennai- 600 002. and 3 others
Madras High Court · (1998) 1 CTC 412 : (1998) 3 MLJ 485
Constitution of India, 1950 — Article 14, 226
High Courts10 Mar 1998
Assistant Commissioner of Income Tax Vs Jawahar Mills Ltd. and Others
Madras High Court · (2000) 242 ITR 89
Income Tax Act, 1961 — Section 269SS, 271D, 276DD
High Courts10 Mar 1998
Jayakandammal Vs Kodian
Madras High Court · AIR 1998 Mad 328 : (1998) 2 MLJ 470
High Courts10 Mar 1998
Ramalakshmi and Another Vs K. Kalidose
Madras High Court · (1998) 2 LW 707 : (1998) 3 MLJ 334
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b), 8
High Courts10 Mar 1998
Mir Akram Vs State Transport Authority and Others
Madras High Court · (1998) 2 LW 127 : (1998) 2 MLJ 603
Motor Vehicles Act, 1988 — Section 68(F)(1D)
High Courts09 Mar 1998
Sellappa Goundar and 4 others Vs Natesan and 2 others
Madras High Court · (1998) 03 MAD CK 0206
High Courts09 Mar 1998
V. Ramalingam Vs Thayamuthammal
Madras High Court · (1998) 3 MLJ 241
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 106, Order 21 Rule 48, 115
High Courts09 Mar 1998Dismissed
Mohamed Asif Vs State
Madras High Court · (1998) 1 CTC 504 : (1998) 1 LW(Cri) 201
Prevention of Corruption Act, 1988 — Section 19(3)
High Courts09 Mar 1998Allowed
Eximel India Vs Union of India (UOI)
Madras High Court · (1999) 114 ELT 398
Customs Act, 1962 — Section 25, 25(1)Customs Tariff Act, 1975 — Section 3
High Courts07 Mar 1998Dismissed
M/s. National Insurance Company Ltd. Vs S.V. Adimoorthy and 7 others
Madras High Court · (1998) 03 MAD CK 0016
High Courts06 Mar 1998
Sambavathi Vs Bhagavan Rao and Others
Madras High Court · (1998) 3 LW 367 : (1998) 3 MLJ 696
High Courts06 Mar 1998
Munimalaiyan and Others Vs Chennammal
Madras High Court · (1998) 3 LW 422 : (1998) 3 MLJ 455
Transfer of Property Act, 1882 — Section 58
High Courts06 Mar 1998
K. Ponniah Vs Golden Hills Estates Private Limited
Madras High Court · (1998) 2 MLJ 346
Specific Relief Act, 1963 — Section 14(1)(b)
High Courts06 Mar 1998
G. Lakshmanan and Another Vs State
Madras High Court · (1998) 2 ALT(Cri) 451 : (1998) CriLJ 3099 : (1998) 2 LW(Cri) 572
Criminal Procedure Code, 1973 (CrPC) — Section 204, 242(2), 319Prevention of Food Adulteration Act, 1954 — Section 13(2), 14, 14A, 20A