High Courts27 Feb 1998
M. Periaswamy Vs The District Collector and Others
Madras High Court · (1998) 3 MLJ 210
COURT ARCHIVE
Madras High Court judgments, 1998
1,817 judgments · page 76 of 91
High Courts27 Feb 1998
Thanthi Trust Vs Assistant Commissioner of Income Tax
Madras High Court · (2000) 242 ITR 487
Income Tax Act, 1961 — Section 148
High Courts27 Feb 1998Dismissed
G. Murugesan Vs Union of India (UOI) and Others
Madras High Court · AIR 1999 Mad 376
Constitution of India, 1950 — Article 14
High Courts27 Feb 1998Allowed
M/s. Tablets India Ltd. Vs Canara Bank and others
Madras High Court · (1998) 3 CTC 157 : (1998) 2 LW 636 : (1998) 3 MLJ 356
High Courts27 Feb 1998
Tamil Nadu Small Industries Development Corporation Ltd. Vs Commissioner of Income Tax
Madras High Court · (2000) 243 ITR 823
High Courts27 Feb 1998
Ahamadullah and another Vs Ramaswamy Udayar and 10 others
Madras High Court · (1998) 02 MAD CK 0005
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Transfer of Property Act, 1882 — Section 53
High Courts26 Feb 1998Dismissed
Smt. Girija alias Shanmuga Easwari Vs Smt. Saraswathi Ammal and 3 others
Madras High Court · (1999) 1 LW 261
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Evidence Act, 1872 — Section 114Hindu Marriage Act, 1955 — Section 11, 16(1)
High Courts26 Feb 1998
Bay Leathers Exports Pvt. Ltd. Vs Saileela
Madras High Court · (1998) 1 ALT(Cri) 523 : (2001) 103 CompCas 792 : (1998) CriLJ 3719 : (1998) 1 LW(Cri) 239 : (1999) 4 RCR(Criminal) 343
Criminal Procedure Code, 1973 (CrPC) — Section 389Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Feb 1998
Commissioner of Income Tax Vs S. Viji
Madras High Court · (1999) 239 ITR 124
Wealth Tax Rules, 1957 — Rule 1D
High Courts26 Feb 1998
Commissioner of Income Tax Vs S. Ayyadurai
Madras High Court · (2000) 242 ITR 558
High Courts26 Feb 1998
K.M. Rajendran Vs Arul Prakasam and another
Madras High Court · AIR 1998 Mad 336 : (1998) 3 CTC 25 : (1998) 2 LW 225 : (1998) 2 MLJ 423
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Evidence Act, 1872 — Section 17, 21, 91, 92(1)Specific Relief Act, 1963 — Section 12(3), 16, 20, 22(2)
High Courts26 Feb 1998Dismissed
S.S.K.S. Baskaran (died) and 4 others Vs N.Thirugnanasundaram Pillai
Madras High Court · (1998) 1 CTC 517
Evidence Act, 1872 — Section 91Transfer of Property Act, 1882 — Section 106, 107, 11
High Courts26 Feb 1998Dismissed
Arputharaj Vs State by Inspector of Police, K-1 Anna Nagar Police Station, Madurai.
Madras High Court · (1998) 1 CTC 409 : (1998) 1 LW(Cri) 379
Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 173(5), 207, 482Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 324
High Courts26 Feb 1998Allowed
S. Namagiri Lakshmi Vs Pravin Harilal Mehta and 4 others
Madras High Court · (1998) 1 CTC 595 : (1998) 2 MLJ 176
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(8), 12, 13, 14(1), 16(2)
High Courts26 Feb 1998Allowed
Gopal Naidu (deceased) and 9 others Vs Thirunavukkarasu Mudaliar
Madras High Court · (1998) 1 CTC 394 : (1998) 2 MLJ 121
Madras City Tenants Protection Act, 1922 — Section 2, 9(1), 9(3)(a)
High Courts26 Feb 1998
Muthu Goundar Vs Poosari @ Palaniappan and 4 others
Madras High Court · (1998) 1 CTC 477 : (1998) 2 LW 333 : (1998) 2 MLJ 351
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 100Evidence Act, 1872 — Section 3Specific Relief Act, 1963 — Section 39
High Courts26 Feb 1998
Commissioner of Income Tax Vs Nishat Garments and Leathers
Madras High Court · (2000) 243 ITR 822
Income Tax Act, 1961 — Section 35B, 35B(1)
High Courts26 Feb 1998
Commissioner of Income Tax Vs Sree Narasimha Textiles (P.) Ltd.
Madras High Court · (1999) 238 ITR 351
Income Tax Act, 1961 — Section 37
High Courts26 Feb 1998Dismissed
Eswaran Vs Pichayee and Others
Madras High Court · (1998) 2 DMC 147 : (1998) 1 LW(Cri) 246 : (1998) 4 RCR(Criminal) 738
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 127(2)