COURT ARCHIVE

Madras High Court judgments, 1998

1,817 judgments · page 77 of 91

High Courts25 Feb 1998Dismissed

Larsen and Toubro Limited and others Vs Tamil Nadu Minerals Ltd., 'TWAD' House 31, Kamaraja Salai, Chepauk, Madras 600 005 and others

Madras High Court · (1998) 1 CTC 524

Arbitration Act, 1940 — Section 41, 9(2)Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Section 20

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High Courts25 Feb 1998

Commissioner of Income Tax Vs Indian Express Newspapers (Madurai) (P) Ltd.

Madras High Court · (1998) 150 CTR 647

Income Tax Act, 1961 — Section 36(1)(iii)

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High Courts25 Feb 1998

Subbulakshmi Ammal and Others Vs Ganapathi and Another

Madras High Court · (1998) 3 MLJ 738

Registration Act, 1908 — Section 19, 20, 21, 23, 32Stamp Act, 1899 — Section 27

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High Courts25 Feb 1998

K. Packirisamy Nadar Vs Commissioner of Income Tax

Madras High Court · (1999) 238 ITR 1039

Income Tax Act, 1961 — Section 256(2)

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High Courts25 Feb 1998

State of Tamil Nadu and Another Vs M. Sundararaja Servai (Decd.) and Others

Madras High Court · (2000) 243 ITR 802

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 33, 34, 36, 62Tamil Nadu Agricultural Income Tax Rules, 1955 — Rule 26

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High Courts25 Feb 1998Allowed

A. Arumugam Vs Deputy Registrar of Co-op. Societies, Virudhachalam and other

Madras High Court · (1998) 3 CTC 287

Penal Code, 1860 (IPC) — Section 201, 34, 409, 477

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High Courts25 Feb 1998

Arul Jothi and Co. and 4 others Vs Sri Shanmugha Trading Co.

Madras High Court · (1998) 1 CTC 432

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 73Limitation Act, 1963 — Section 20(2)

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High Courts25 Feb 1998Dismissed

M/s. Gemini Arts Pvt. Ltd. Vs Indian Bank and 4 others

Madras High Court · (1999) 95 CompCas 345 : (1998) 1 CTC 485

Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 19(6), 20, 22, 3

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High Courts25 Feb 1998

Commissioner of Income Tax Vs Macmillan Co. of India Ltd.

Madras High Court · (2000) 243 ITR 403

Income Tax Act, 1961 — Section 70, 80AB, 80QQ

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High Courts25 Feb 1998

Commissioner of Wealth-tax Vs S.S. Sankaralingam

Madras High Court · (2000) 245 ITR 640

Wealth Tax Act, 1957 — Section 21, 24, 5(1)

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High Courts25 Feb 1998

Commissioner of Income Tax Vs Seshasayee Paper and Boards Ltd.

Madras High Court · (2000) 243 ITR 421

Income Tax Act, 1961 — Section 80I

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High Courts25 Feb 1998

A. Swaminathan Vs G. Ragavachary

Madras High Court · (1998) 02 MAD CK 0015

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(i), 23(2)

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High Courts25 Feb 1998

COMMISSIONER OF Income Tax Vs MACMILLAN CO. OF INDIA LTD.

Madras High Court · (1999) 151 CTR 175

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High Courts25 Feb 1998

Commissioner of Income Tax Vs Indian Express Newspapers (Madurai) P. Ltd.

Madras High Court · (1999) 238 ITR 70 : (1999) 238 ITR 69 : (1999) 104 TAXMAN 578

Income Tax Act, 1961 — Section 36

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High Courts25 Feb 1998Dismissed

Samsudeen Vs Krishnan and others

Madras High Court · (1998) 02 MAD CK 0003

Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 13, 13(c)

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High Courts25 Feb 1998Dismissed

Murugan @ Muniappa Pillai Vs B. Pichaikannu

Madras High Court · (1998) 02 MAD CK 0002

Civil Procedure Code, 1908 (CPC) — Section 2(12), 95, 95(1)

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High Courts24 Feb 1998

Appu Hotels Ltd. Vs Appropriate Authority

Madras High Court · (1999) 153 CTR 520

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High Courts24 Feb 1998

DR. RAJAH SIR M. A. MUTHIAH CHETTIAR (DECD.) (by legal representative Dr. M. A. M. Ramaswamy) Vs COMMISSIONER OF Income Tax.

Madras High Court · (1999) 238 ITR 505

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High Courts24 Feb 1998

Commissioner of Income Tax Vs Tamil Nadu Heat Treatment and Fetting Services (P.) Ltd. (No. 1)

Madras High Court · (1999) 238 ITR 529

Income Tax Act, 1961 — Section 32A

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High Courts24 Feb 1998

Dr. Rajah Sir M.A. Muthiah Chettiar (Decd.) (by legal representative Dr. M.A.M. Ramaswamy) Vs Commissioner of Income Tax

Madras High Court · (1999) 156 CTR 318 : (1998) 238 ITR 505

Income Tax Act, 1961 — Section 147, 254(2), 57

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